SHIVASHANKAR THOTA,HYDERABAD vs. DCIT, CIRCLE -12(1), HYDERABAD
ITA 2337/HYD/2025Status: DisposedITAT Hyderabad02 September 2026AY 2016-1712 pages
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Income Tax Appellate Tribunal, Hyderabad “A” Bench, Hyderabad
PER MANJUNATHA G., A.M : The appeals filed by the assessee are directed against the orders of the learned Commissioner of Income Tax (Appeals), National Faceless Appeal Centre [in short “NFAC”], Delhi, dated 18.11.2025 passed under sections 147 r.w.s 144 and section 271(1)(c) of t
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