BHASKAR MOLAGAMUDI,TIRUPATHI vs. ITO, WARD-1(3), TIRUPATHI

ITA 1247/HYD/2026Status: DisposedITAT Hyderabad02 September 2026AY 2019-2010 pages

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Income Tax Appellate Tribunal, HYDERABAD

Before: SHRI VIJAY PAL RAO

Pronounced: 02.09.2026

PER VIJAY PAL RAO, VICE PRESIDENT:

These two appeals by the assessee are directed against the two separate Orders dated 24.12.2025 and dated 31.12.2025 of the learned CIT(A)-National Faceless Appeal Centre [in short "NFAC"], Delhi, for the assessment years 2018-2019 and 2019-2020 respectively.

2.

There is a delay of 39 days in filing both the appeals before this Tribunal. The assessee has filed an application for condona

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