Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,518 total)
BANK OF INDIA STAFF COOPERATIVE CREDIT SOCIETY LTD NAGPUR,NAGPUR vs ITO WARD 1(1), NAGPUR, NAGPUR
ITA 726/NAG/2026[2022-23]Status: DisposedITAT NagpurAY 2022-23
BANK OF INDIA STAFF COOPERATIVE CREDIT SOCIETY LTD NAGPUR,NAGPUR vs ITO WARD 1(1), NAGPUR, NAGPUR
ITA 725/NAG/2026[2020-21]Status: DisposedITAT NagpurAY 2020-21
ABL ENGINEERING COMPANY,NAGPUR vs ITO WARD 4(1), NAGPUR
ITA 696/NAG/2026[2024-25]Status: DisposedITAT NagpurAY 2024-25
RAJIV MADHAORAO KHOBRAGADE,NAGPUR vs INCOME TAX OFFICER, WARD 4(4), NAGPUR
ITA 695/NAG/2026[2023-2024]Status: DisposedITAT NagpurAY 2023-2024
SURYAKANT JAGLAL JAISWAL,NAGPUR vs ITO WARD-1, BHANDARA, BHANDARA
ITA 657/NAG/2026[2019-20]Status: DisposedITAT NagpurAY 2019-20
JYOTI BATRA,NAGPUR vs INCOME TAX OFFICE, WARD 5(2), NAGPUR
ITA 626/NAG/2026[2017-18]Status: DisposedITAT NagpurAY 2017-18
ROYALEBLUE RESORTS INDIA PRIVATE LIMITED,NAGPUR, MAHARASHTRA vs DCIT/ACIT CIRCLE 1, NAGPUR, NAGPUR, MAHARASHTRA
ITA 398/NAG/2026[2018-19]Status: DisposedITAT NagpurAY 2018-19
JAYASHRI SURESH REKHATE,CHANDUR BAZAR vs INCOME TAX OFFICER- WARD 5, AMRAVATI
ITA 292/NAG/2026[2020-21]Status: DisposedITAT NagpurAY 2020-21
CHANDRASHEKHAR KONDUJI PAWAR,NAGPUR vs DCIT/ACIT CIRCLE 1, NAGPUR
ITA 209/NAG/2026[2017-18]Status: DisposedITAT NagpurAY 2017-18
APEX DETONATORS PVT. LTD,NAGPUR vs ACIT CIRCLE -2, NAGPUR
ITA 165/NAG/2026[2019-20]Status: DisposedITAT NagpurAY 2019-20
JAGDAMBA GRAMIN BIGAR KRUSHI SAHKARI PATSANSTHA MARYADIT AMADAPUR,BULDANA vs INCOME TAX OFFICER WARD-1, KHAMGAON, KHAMGAON
ITA 620/NAG/2025[2018-19]Status: DisposedITAT NagpurAY 2018-19
NAGESWARA RAO POKALA,WEST GODAVARI vs INCOME TAX OFFICER, TADEPALLIGUDEM
ITA 461/VIZ/2025[2016-17]Status: DisposedITAT VisakhapatnamAY 2016-17
JAMNA LAL KANI RAM BAJAJ TRUST,SIKAR,SIKAR vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 873/JPR/2026[2026-27]Status: HeardITAT JaipurAY 2026-27
SUSHILA DEVI BAIRWA,TONK vs ITO WD, TONK, TONK
ITA 902/JPR/2025[2017-18]Status: DisposedITAT JaipurAY 2017-18
HARSIMRANJIT SINGH,PATIALA vs INCOME TAX OFFICER, PATIALA
ITA 957/CHANDI/2026[2020-21]Status: DisposedITAT ChandigarhAY 2020-21
AGGARWAL IRON & STEEL CORPORATION, LUDHIANA,LUDHIANA vs JAO INCOME TAX OFFICER WARD 5(1), LUDHIANA, LUDHIANA
ITA 903/CHANDI/2026[2022-2023]Status: DisposedITAT ChandigarhAY 2022-2023
BALBIR SINGH,HIMACHAL PRADESH vs INCOME TAX OFFICER, WARD 1, NAHAN, NAHAN
ITA 707/CHANDI/2026[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
THAKUR RAMSINGH ITIHAAS SODH SANSTHAN,HIMACHAL PRADESH vs ITO EXEMPTION WARD SOLAN, HIMACHAL PRADESH
ITA 703/CHANDI/2026[2027-28]Status: DisposedITAT ChandigarhAY 2027-28
THAKUR RAM SINGH ITIHAAS SODH SANSTHAN,HIMACHAL PRADESH vs ITO EXEMPTIONS WARD SOLAN, HIMACHAL PRADESH
ITA 702/CHANDI/2026[2027-28]Status: DisposedITAT ChandigarhAY 2027-28
THAKUR RAM SINGH SMRITI NYAS HIMACHAL PRADESH,HIMACHAL PRADESH vs ITO EXEMPTIONS WARD SOLAN, HIMACHAL PRADESH
ITA 698/CHANDI/2026[2027-28]Status: DisposedITAT ChandigarhAY 2027-28
THAKUR RAM SINGH SMRITI NYAS HIMACHAL PRADESH,HIMACHAL PRADESH vs ITO EXEMPTIONS WARD SOLAN, HIMACHAL PRADESH
ITA 697/CHANDI/2026[2027-28]Status: DisposedITAT ChandigarhAY 2027-28
USHA GUPTA,NAHAN vs INCOME TAX OFFICER, NAHAN
ITA 638/CHANDI/2026[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
USHA GUPTA,NAHAN vs INCOME TAX OFFICER, NAHAN
ITA 637/CHANDI/2026[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
INCOME TAX OFFICER, SANGRUR vs ASHWANI KUMAR, SANGRUR
ITA 605/CHANDI/2026[2021-22]Status: DisposedITAT ChandigarhAY 2021-22
GURDARSHAN SINGH LEGAL HEIR OF LATE BALWINDER SINGH, SANGRUR,SANGRUR vs JAO THE INCOME TAX OFFICER WARD-1 SANGRUR, SANGRUR
ITA 547/CHANDI/2026[2012-2013]Status: DisposedITAT ChandigarhAY 2012-2013
AMARJIT KAUR D/O HARPAL SINGH, MOHALI,MOHALI vs JAO THE INCOME TAX OFFICER WARD 6(1), CHANDIGARH, CHANDIGARH
ITA 475/CHANDI/2026[2013-2014]Status: DisposedITAT ChandigarhAY 2013-2014
S E BIZ INFOTECH PRIVATE LIMITED,CHANDIGARH vs THE INCOME TAX OFFICER, WARD 6(1), MOHALI., MOHALI
ITA 452/CHANDI/2026[2016-17]Status: DisposedITAT ChandigarhAY 2016-17
SHAM SUNDER GUPTA,LUDHIANA vs DEPUTY COMMISSIONER OF INCOME TAX (CURRENTLY ITO WARD-5(1), LUDHIANA), LUDHIANA
ITA 81/CHANDI/2025[2014-15]Status: DisposedITAT ChandigarhAY 2014-15
REALPRO ASSETS LIMITED,CHANDIGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CHANDIGARH
ITA 424/CHANDI/2024[2011-12]Status: DisposedITAT ChandigarhAY 2011-12
SHRI HARI & CO OWNERS, C/O SAWAN TRADERS, INDIA SHOP NO. 42, NEW GRAIN MARKET, KAITHAL,KAITHAL vs INCOME TAX OFFICER, WARD 1, KAITHAL
ITA 1247/CHANDI/2024[2012-2013]Status: DisposedITAT ChandigarhAY 2012-2013
