Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,518 total)
MOHD KHALID vs COMMISSIONER OF CUSTOMS
W.P.(C)-16945/2025ITAT Delhi
MOHAMMAD JUNAID vs COMMISSIONER OF CUSTOMS
W.P.(C)-6066/2026ITAT Delhi
MOHD ARIF vs COMMISSIONER OF CUSTOMS
W.P.(C)-5411/2026ITAT Delhi
MOHAMMAD UMAR vs COMMISSIONER OF CUSTOMS
W.P.(C)-42/2026ITAT Delhi
MOHAMMAD SADIQ vs COMMISSIONER OF CUSTOMS
W.P.(C)-2255/2026ITAT Delhi
AWESH KARMI FUNDREIMAYUM vs COMMISSIONER OF CUSTOMS
W.P.(C)-152/2026ITAT Delhi
IQRAR ALI vs COMMISSIONER OF CUSTOMS
W.P.(C)-111/2026ITAT Delhi
SAIYYADA KHATOON vs COMMISSIONER OF CUSTOMS
W.P.(C)-102/2026ITAT Delhi
MOHAMMAD NAWAB KHAN THRO HIS WIFE FAREEEDA BEGUM vs COMMISSIONER OF CUSTOMS
W.P.(C)-18202/2025ITAT Delhi
FAHIM AHMAD vs COMMISSIONER OF CUSTOMS
W.P.(C)-17561/2025ITAT Delhi
NAJIR vs COMMISSIONER OF CUSTOMS
W.P.(C)-16994/2025ITAT Delhi
IRFAN vs COMMISSIONER OF CUSTOMS
W.P.(C)-16386/2025ITAT Delhi
JAIPRAKASH ASSOCIATES LIMITED vs THE OFFICE OF THE COMMISSIONER OF CUSTOMS AIR CARGO COMPLEX IMPORT & ANR.
W.P.(C)-10387/2026ITAT Delhi
MINDTICKLE INTERACTIVE MEDIA PVT.LTD,PUNE vs DCIT CIRCLE-7 PNE-C-1 (58), PUNE
ITTPA 242/PUN/2026[2022-23]Status: DisposedITAT PuneAY 2022-23
SRI AMAR KUMAR AGARWAL,KOLKATA vs D.C.I.T., CC - 4(3),, KOLKATA
ITSSA 119/KOL/2025[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
SRI AMAR KUMAR AGARWAL,KOLKATA vs D.C.I.T., CC - 4(3),, KOLKATA
ITSSA 118/KOL/2025[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
SRI AMAR KUMAR AGARWAL,KOLKATA vs D.C.I.T., CC - 4(3),, KOLKATA
ITSSA 117/KOL/2025[2014-2015]Status: DisposedITAT KolkataAY 2014-2015
SRI AMAR KUMAR AGARWAL,KOLKATA vs D.C.I.T., CC - 4(3), KOLKATA
ITSSA 116/KOL/2025[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
SRI AMAR KUMAR AGARWAL,KOLKATA vs D.C.I.T., CC-4(3),, KOLKATA
ITSSA 115/KOL/2025[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
DAISY TECHNOSOFT PVT. LTD., (NOW DREAM BUILDHOME PVT. LTD.,) ,KOLKATA vs DCIT, CC 4(3),, KOLKATA
ITSSA 106/KOL/2025[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
MOVATE TECHNOLOGIES PRIVATE LIMITED,CHENNAI vs DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI
ITTPA 53/CHNY/2026[2022-23]Status: DisposedITAT ChennaiAY 2022-23
ZF COMMERCIAL VEHICLE CONTROL SYSTEMS INDIA LTD.,CHENNAI vs DCIT, CORP. CIRCLE-3(1), CHENNAI
ITTPA 51/CHNY/2026[2022-23]Status: DisposedITAT ChennaiAY 2022-23
TRIMBLE INFORMATION TECHNOLOGIES INDIA PRIVATE LIMITED,KANCHIPPURAM vs ITO WARD 3(1), CHENNAI, CHENNAI
ITTPA 50/CHNY/2026[2022-23]Status: DisposedITAT ChennaiAY 2022-23
CHANDRA PAL SINGH,AGRA vs WARD 2(1)(1), AGRA
ITA 178/AGR/2026[2014-15]Status: DisposedITAT AgraAY 2014-15
DIVYANK GOYAL,PUNE vs ITO, WARD 2(1), GWALIOR
ITA 574/AGR/2024[2022-23]Status: DisposedITAT AgraAY 2022-23
INCOME TAX OFFICER, WARD-1(2)(1), SURAT, SURAT vs DARSHAN ISHWARBHAI CHALODIYA, SURAT
ITA 202/SRT/2025[2015-16]Status: DisposedITAT SuratAY 2015-16
SHAKTI INFRA,SURAT vs ITO, WARD/2(3)(4), SURAT
ITA 560/SRT/2024[2017-18]Status: DisposedITAT SuratAY 2017-18
PAWAN CEMENT COMPANY PRIVATE LIMITED,GUWAHATI vs ACIT CIR-1, GUWAHATI, GUWAHATI
ITA 424/GTY/2026[2014-15]Status: DisposedITAT GuwahatiAY 2014-15
DCIT, CIRCLE SILCHAR, SILCHAR vs TRIPURA GRAMIN BANK, TRIPURA
ITA 360/GTY/2025[2017-18]Status: DisposedITAT GuwahatiAY 2017-18
NEW EAST PROJECTS PRIVATE LIMITED,GUWAHATI vs DCIT, CENTRAL CIRCLE-1, GUWAHATI
ITA 91/GTY/2023[2021-22]Status: DisposedITAT GuwahatiAY 2021-22