Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,518 total)
AJAY GOENKA,SHAKTI NAGAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN.,
ASSISTANT COMISSIONER OF INCOME TAX, CR BUILDING vs CORONA HOUSING PROJECTS PVT LTD, DELHI
RAKESH SHUKLA,DELHI vs ASSESSING OFFICER, DELHI
RAKESH SHUKLA,DELHI vs INCOME TAX OFFICER, DELHI
PEBBLES INFRADEVELOPERS PRIVATE LIMITED,DELHI vs DCIT CENTRAL CIRCLE-6, DELHI
ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs TIMES CONTENT LIMITED( NOW KNOWN AS TIMES INTERNET LIMITED), DELHI
ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs TIMES CONTENT LIMITED (NOW KNOWN AS TIMES INTERNET LIMITED), DELHI
ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs TIMES CONTENT LIMITED (NOW KNOWN AS TIMES INTERNET LIMITED), DELHI
HOME CONCEPTS,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, DELHI
PR COMMISSIONER OF INCOME TAX-I CHANDIGARH vs M/S DSM SINOCHEM PHARMACEUTICALS PVT. LTD.
MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL
PR COMMISSIONER OF INCOME TAX-2 JALANDHAR vs M/S SARUP TANNERIES LTD
MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL
THE PR.COMMISSIONER OF INCOME TAX CENTRAL LUDHIANA vs SAHIBJADA AJIT SINGH EDUCATIONAL TRUST REGD 191 GUJRAL NAGAR JALANDHAR
MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL
PR. COMMISSIONER OF INCOME TAX PANCHKULA vs TEJINDER KUMAR
MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL
PR COMMISSIONER OF INCOME TAX PANCHKULA vs SHRI JAI PAL, S/O MAM RAJ, VILL JARODA, TEHSIL JAGADHARI, YAMUNA NAGAR
MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL
THE PR. COMMISSIONER OF INCOME TAX-2, CHANDIGARH vs M/S. PUNJAB HYDRO POWER PVT. LTD.
MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL
PR.COMMISSIONER OF INCOME TAX (CENTRAL), GURUGRAM vs M/S PARDEEP ISPAT (P) LTD.
MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL
PR COMMISSIONER OF INCOME TAX-1 CHANDIGARH vs VIPIN KUMAR JAIN
MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL
PR. COMMISSIONER OF INCOME TAX ROHTAK vs BHARAT MALHOTRA
MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL
THE PR COMMISSIONER OF INCOME TAX FARIDABAD vs M/S SUNRAY COTSPIN (P) LTD
MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL
PR. COMMISSIONER OF INCOME TAX PANCHKULA vs GURCHARAN SINGH, PROP. M/S KHURANA TRADING TRADING CO
MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL
PR. COMMISSIONER OF INCOME TAX, PANCHKULA vs PURSHOTAM KUMAR
MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL
PR. COMMISSIONER OF INCOME-TAX-1, CHANDIGARH vs PARMINDER SINGH BHULLAR AUTO MOBILES
MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL
SHILA DEVI vs INCOME TAX OFFICER AND OTHERS
MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL
SONIA SHARMA vs INCOME TAX OFFICER AND OTHERS
MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL
PARAMJIT KAUR vs INCOME TAX OFFICER AND OTHERS
MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL
SHELLY CHHABRA vs INCOME TAX OFFICER
MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL
SAMRAJ AND SONS vs CENTRAL BOARD OF DIRECT TAXES AND ORS
MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL
OLYMPUS MEDICAL SYSTEMS INDIA PVT. LTD. vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3, GURGAON
MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL