Recent Judgments

Latest ITAT tax tribunal orders across all benches.(367,518 total)

VERITO ENGINEERING PRIVATE LIMITED,AHMEDABAD vs ITO WARD 4(1)(1), AHMEDABAD, PRATYAKSHA KAR BHAVAN

ITA 768/AHD/2026[2023-24]Status: DisposedITAT AhmedabadAY 2023-24
2/9/2026

GOVINDBHAI RAMESHBHAI ASARI,BHILODA SABARKANTHA vs ITO WARD 1, MODASA

ITA 612/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
2/9/2026

GOVINDBHAI RAMESHBHAI ASARI,BHILODA SABARKANTHA vs ITO WARD 1, MODASA

ITA 611/AHD/2026[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
2/9/2026

GOVINDBHAI RAMESHBHAI ASARI,BHILODA SABARKANTHA vs ITO WARD 1, MODASA

ITA 610/AHD/2026[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
2/9/2026

GOVINDBHAI RAMESHBHAI ASARI,BHILODA SABARKANTHA vs ITO WARD 1 MODASA, MODASA

ITA 609/AHD/2026[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
2/9/2026

MADRESSA MOHMEDIA PIPARDIWALA CHARITABLE TRUST,SURAT vs THE ACIT/DCIT(EXEMPTION), CIRCLE-2, AHMEDABAD

ITA 311/AHD/2026[2021-22]Status: DisposedITAT AhmedabadAY 2021-22
2/9/2026

MADRESSA MOHMEDIA PIPARDIWALA CHARITABLE TRUST,SURAT vs THE ACIT/DCIT (EXEMPTION) CIRCLE-2, AHMEDABAD

ITA 310/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
2/9/2026

SHREE KHATRI GNYATI DHARMSHALA,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD

ITA 2598/AHD/2026[Not Applicable]Status: DisposedITAT Ahmedabad
2/9/2026

ELLISBRIDGE STHANAKVASI JAIN SANGH,AHMEDABAD GUJARAT vs CIT (EXEMPTION), AHMEDABAD, AHMEDABAD GUJARAT

ITA 2592/AHD/2026[NA]Status: DisposedITAT Ahmedabad
2/9/2026

ARAWALI AGARWAL SAMAJ TRUST,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD

ITA 2586/AHD/2026[Not Applicable]Status: DisposedITAT Ahmedabad
2/9/2026

ARAWALI AGARWAL SAMAJ TRUST,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD

ITA 2585/AHD/2026[NOT APPLICABLE]Status: DisposedITAT Ahmedabad
2/9/2026

FILCO TRADE CENTRE PVT. LTD.,AHMEDABAD vs THE DY.CIT, CIRCLE-2(1)(1), AHMEDABAD

ITA 222/AHD/2026[2015-16]Status: DisposedITAT AhmedabadAY 2015-16
2/9/2026

FILCO TRADE CENTRE PVT. LTD.,AHMEDABAD vs THE DY.CIT, CIRCLE-2(1)(1), AHMEDABAD

ITA 221/AHD/2026[2014-15]Status: DisposedITAT AhmedabadAY 2014-15
2/9/2026

FILCO TRADE CENTRE PVT. LTD.,AHMEDABAD vs THE DY.CIT, CIRCLE-2(1)(1), AHMEDABAD

ITA 220/AHD/2026[2013-14]Status: DisposedITAT AhmedabadAY 2013-14
2/9/2026

FILCO TRADE CENTRE PVT. LTD.,AHMEDABAD vs THE DY.CIT, CIRCLE-2(1)(1), AHMEDABAD

ITA 219/AHD/2026[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
2/9/2026

KHUSHALDAS J MEHTA KSHAYA NIVARAN HOSPITAL,BHAVNAGAR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1, BARODA, BARODA

ITA 197/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
2/9/2026

SDB DIAMOND BOURSE,SURAT vs THE CIT(EXEMPTION), AHMEDABAD

ITA 1954/AHD/2026[NA]Status: DisposedITAT Ahmedabad
2/9/2026

JOINT COMMISSIONER OF INCOME TAX (OSD) CIRCLE 2 1 1 AHMEDABAD, AHMEDABAD vs FILCO TRADE CENTRE PRIVATE LIMITED, AHMEDABAD

ITA 157/AHD/2026[2015-16]Status: DisposedITAT AhmedabadAY 2015-16
2/9/2026

BALUBHAI MOHANBHAI PATEL,DEHGAM, GANDHINAGAR vs THE INCOME TAX OFFICER, WARD-1, GANDHINAGAR

ITA 1456/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
2/9/2026

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 2 1 1 AHMEDABAD, AHMEDABAD vs FILCO TRADE CENTRE PRIVATE LIMITED, AHMEDABAD

ITA 104/AHD/2026[2014-15]Status: DisposedITAT AhmedabadAY 2014-15
2/9/2026

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 2 1 1 AHMEDABAD, AHMEDABAD vs FILCO TRADE CENTRE PRIVATE LIMITED, AHMEDABAD

ITA 103/AHD/2026[2013-14]Status: DisposedITAT AhmedabadAY 2013-14
2/9/2026

ACIT CENTRAL CIRCLE 1(3), AHMEDABAD vs UNICORN PACKAGING LLP, AHMEDABAD

ITA 892/AHD/2025[2015-16]Status: DisposedITAT AhmedabadAY 2015-16
2/9/2026

NOORMOHMAD UMMARBHAI VOHRA,ANAND vs THE INCOME TAX OFFICER, WARD 1, ANAND, ANAND, GUJRAT

ITA 2137/AHD/2025[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
2/9/2026

DHARTIVARSHA ESTATE HOLDERS PVT. LTD.,AHMEDABAD vs THE ITO, WARD-1(1)(1), AHMEDABAD

ITA 2097/AHD/2024[2022-23]Status: DisposedITAT AhmedabadAY 2022-23
2/9/2026

AHIR SUVARNAKAR SAMAJ SANSTHA,NASHIK vs EXEMPTION WARD 1(1), NSK, NASHIK

ITA 607/PUN/2026[2025-26]Status: DisposedITAT PuneAY 2025-26
2/9/2026

INCOME TAX OFFICER(EXEMPTIONS), WARD-2, PUNE, PUNE vs CHINCHWAD SHIKSHAN PRASARAK MANDAL, PUNE

ITA 478/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
2/9/2026

DILIP GANGARAM MALI,NASHIK vs ITO, WARD 2(1), NASHIK, NASHIK

ITA 389/PUN/2026[2017-18]Status: DisposedITAT PuneAY 2017-18
2/9/2026

DILIP GANGARAM MALI,NASHIK vs ITO, WARD 2(1), NASHIK, NASHIK

ITA 388/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
2/9/2026

AMOL SHRIDHAR CHOUGULE,SHIROL vs ITO, WARD 1, ICHALKARANJI, ICHALKARANJI

ITA 387/PUN/2026[2017-18]Status: DisposedITAT PuneAY 2017-18
2/9/2026

JIDNYASA PRABODHAN TRUST,PUNE vs CIT EXEMPTION PUNE, PUNE

ITA 1654/PUN/2026[NA]Status: DisposedITAT Pune
2/9/2026