SUSHILA DEVI BAIRWA,TONK vs. ITO WD, TONK, TONK
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Income Tax Appellate Tribunal, JAIPUR “SMC” BENCH, JAIPUR
Before: SHRI KULDIP SINGH & SHRI PRAKASH, ACCOUNTANCT MEMBER
Heard:
In view of the statement made by the Ld. AR for the assessee at bar, present appeal is dismissed as withdrawn.
Resultantly, the appeal filed by the assessee is dismissed as withdrawn. Order pronounced in the open court on 02-09-2026. (PRAKASH) (KULDIP SINGH) ACCOUNTANT MEMBER JUDICIAL MEMBER
ITA No. 902/JPR/2025 Page No 2 Sushila Devi Bairwa
Jaipur Dated:- 02/09/2026. *Santosh. Copy of the order forwarded to:
The Appellant-
The Respondent-
CIT
CIT(A)
DR, ITAT, Jaipur.
Guard File By order,
Asst.
The order continues below.
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