Recent Judgments
Latest ITAT tax tribunal orders across all benches.(366,339 total)
SHRI TARIQ AHMAD SHEIKH,ANANTNAG vs INCOME TAX OFFICER WARD, UDHAMPUR
ITA 390/ASR/2025[2017-18]Status: HeardITAT AmritsarAY 2017-18
SHRI NAVTEJ SINGH,FARIDKOT vs INCOME TAX OFFICER WARD-3(3), FARIDKOT
ITA 289/ASR/2025[2017-18]Status: HeardITAT AmritsarAY 2017-18
KULDEEP SINGH,JALALABAD, FAZILKA vs INCOME TAX OFFICER, WARD 2(3), ABOHAR, PUNJAB, ABOHAR, PUNJAB
ITA 163/ASR/2025[2019-20]Status: HeardITAT AmritsarAY 2019-20
SUKHWANT KAUR SANDHU,JALANDHAR vs INCOME TAX OFFICER WARD 3(2), JALANDHAR
ITA 137/ASR/2025[2017-18]Status: HeardITAT AmritsarAY 2017-18
SARTAJ AHMAD SOFI,AISHMUQAM vs INCOME TAX OFFICER WARD, ANANTNAG
ITA 691/ASR/2024[2017-2018]Status: HeardITAT AmritsarAY 2017-2018
INCOME TAX OFFICER, WARD-1, MOGA, MOGA vs THE RASULPUR COOPERATIVE AGRICULTURE SERVICE SOCIETY LTD., RASULPUR
ITA 453/ASR/2024[2017-18]Status: HeardITAT AmritsarAY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), RAIPUR, RAIPUR vs SUBH RAIPUR VYAPAR VIHAR DEVELOPERS LLP, RAIPUR
ITA 659/RPR/2026[2020-21]Status: HeardITAT RaipurAY 2020-21
ASHA THAKUR, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-3(1), RAIPUR, RAIPUR
ITA 657/RPR/2026[2022-23]Status: HeardITAT RaipurAY 2022-23
BHUMI MITRA AGRO, RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE-2, RAIPUR, RAIPUR
ITA 649/RPR/2026[2019-20]Status: HeardITAT RaipurAY 2019-20
BHUMI MITRA AGRO, RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE-2, RAIPUR, RAIPUR
ITA 648/RPR/2026[2018-19]Status: HeardITAT RaipurAY 2018-19
CHHATTISGARH KALYAN SAMITI KALYAN COLLEGE BUILDING, BHILAI,BHILAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL, BHOPAL
ITA 609/RPR/2026[NA]Status: DisposedITAT Raipur
HANUMANT CONSTRUCTION PRIVATE LIMITED, RAIPUR, RAIPUR vs ACIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR
ITA 511/RPR/2026[2020-21]Status: DisposedITAT RaipurAY 2020-21
INCOME TAX OFFICER, AMBIKAPUR vs MAA SHAKAMBHARI INFRATECH PRIVATE LIMITED, AMBIKAPUR
ITA 696/RPR/2025[2012-13]Status: DisposedITAT RaipurAY 2012-13
PRAKASH VALJIBHAI PATEL,RAJKOT vs THE INCOME TAX OFFICER, RAJKOT
ITA 863/RJT/2026[2021-22]Status: DisposedITAT RajkotAY 2021-22
KISHORBHAI NATHABHAI MAKANI,RAJKOT vs INCOME TAX OFFICER WARD 1(2)(1) RAJKOT, RAJKOT
ITA 701/RJT/2026[2016-17]Status: DisposedITAT RajkotAY 2016-17
BAPA SITARAM COAL,MORBI vs INCOME TAX OFFICER, WARD 1, MORBI, MORBI
ITA 680/RJT/2026[2017-18]Status: DisposedITAT RajkotAY 2017-18
RAJESH DINESHBHAI SOLANKI,RAJKOT vs ITO, WARD-3(1)(1), RAJKOT, RAJKOT
ITA 619/RJT/2025[2016-17]Status: DisposedITAT RajkotAY 2016-17
AAHAN TRADING COMPANY,KUTCH vs ITO WARD-1, GANDHIDHAM
ITA 356/RJT/2023[2010-11]Status: DisposedITAT RajkotAY 2010-11
AAHAN TRADING COMPANY,KUTCH vs ITO WARD-1, GANDHIDHAM
ITA 355/RJT/2023[2009-10]Status: DisposedITAT RajkotAY 2009-10
RATHOD HOSPITAL EQUIPMENT AND FURNITURE MANUFACTURING CO.,RAJKOT GUJARAT vs THE INCOME TAX OFFICER, WARD 1(3), RAJKOT
ITA 384/RJT/2013[1991-92]Status: DisposedITAT RajkotAY 1991-92
UMAR FARUK SULEMAN ASMAL,SURAT vs ITO, WARD 2(2)(4), SURAT
ITA 268/SRT/2026[2014-15]Status: DisposedITAT SuratAY 2014-15
MOHANLAL PREMRAJ SHAH,VAPI vs INCOME TAX OFFICER WARD 5, VAPI
ITA 2/SRT/2026[2020-21]Status: DisposedITAT SuratAY 2020-21
SADBHAVNA ENTERPRISE,VAPI,GUJARAT vs ITO WARD 7,VAPI, VAPI,GUJARAT
ITA 182/SRT/2026[2020-21]Status: DisposedITAT SuratAY 2020-21
SADBHAVNA ENTERPRISE,VAPI,SURAT vs ITO WARD 7,VAPI, VAPI,GUJARAT
ITA 181/SRT/2026[2019-20]Status: DisposedITAT SuratAY 2019-20
SUBHASHCHANDRA PATEL,DAMAN vs ASSESSMENT UNIT INCMOE TAX DEPARTMENT, VAPI
ITA 92/SRT/2025[2018-19]Status: DisposedITAT SuratAY 2018-19
SUDESH SYNTHETIC MILLS PRIVATE LIMITED,SURAT vs DCIT, CIRCLE-2(1)(2), SURAT
ITA 739/SRT/2024[2016-17]Status: DisposedITAT SuratAY 2016-17
KALPANA DEVI,GODDA vs INCOME TAX OFFICER ITO W3(1), DEOGHAR
ITA 72/RAN/2026[2012-13]Status: DisposedITAT RanchiAY 2012-13
NUTAN PANDEY,NEAR SUJATA CHAWK vs ACIT/DCIT, CENTRAL CIR
ITA 269/RAN/2026[2018-19]Status: DisposedITAT RanchiAY 2018-19
MAJEED ALAM,RANCHI vs ASSISTANT COMISSIONER OF INCOME TAX, RANCHI
ITA 415/RAN/2025[2022-2023]Status: DisposedITAT RanchiAY 2022-2023
TARANNUM AFROZ ALAM,RANCHI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, RANCHI
ITA 413/RAN/2025[2022-2023]Status: DisposedITAT RanchiAY 2022-2023
