Recent Judgments
Latest ITAT tax tribunal orders across all benches.(366,339 total)
TARANNUM AFROZ ALAM,RANCHI vs THE ASSISSTANT COMMISSIONER OF INCOME TAX, RANCHI
ITA 410/RAN/2025[2019-2020]Status: DisposedITAT RanchiAY 2019-2020
SYED MOHAMMAD QUMRUZ ZAMAN,RANCHI vs THE ASSISSTANT COMMISSIONER OF INCOME TAX, RANCHI
ITA 407/RAN/2025[2019-2020]Status: DisposedITAT RanchiAY 2019-2020
MAJEED ALAM,RANCHI vs ASSISSTANT COMMISSIONER OF INCOME TAX, RANCHI
ITA 406/RAN/2025[2019-2020]Status: DisposedITAT RanchiAY 2019-2020
SAMARINA KAMAL,RANCHI vs ASSISSTANT COMMISSIONER OF INCOME TAX, RANCHI
ITA 404/RAN/2025[2019-20]Status: DisposedITAT RanchiAY 2019-20
SAMARINA KAMAL,RANCHI vs THE ASSISSTANT COMMISSIONER OF INCOME TAX, RANCHI
ITA 398/RAN/2025[2022-2023]Status: DisposedITAT RanchiAY 2022-2023
PRAKASH CHANDRA MUKHERJEE,JAMSHEDPUR vs ITO, WARD-2(1), JAMSHEDPUR
ITA 317/RAN/2025[13-14]Status: DisposedITAT Ranchi
AKBAL ZULLUR RAHMAN,AT/PO-JHUMPURA, DIST-KENDUJHAR vs ITO, WARD KEONJHAR, KEONJHAR
ITA 688/CTK/2026[2020-21]Status: DisposedITAT CuttackAY 2020-21
GOURAV AGRAWAL,TITLAGARH vs ITO, ITO WARD BALANGIR
ITA 606/CTK/2026[2019-20]Status: DisposedITAT CuttackAY 2019-20
SERAJUDDIN AND CO,KOLKATA vs DCIT/ACIT CENTRAL CIRCLE-1, BHUBANESWAR
ITA 536/CTK/2026[2021-22]Status: DisposedITAT CuttackAY 2021-22
HEMANT KESHAVRAO BARSAGADE,CHANDRAPUR vs ITO WARD-1, CHANDRAPUR
ITA 99/NAG/2026[2013-14]Status: DisposedITAT NagpurAY 2013-14
SURENDRAKUMAR MITHAILAL PAL,SEONI vs ITO WARD-1, YAVATMAL
ITA 73/NAG/2026[2021-22]Status: DisposedITAT NagpurAY 2021-22
HEMANT KESHAVRAO BARSAGADE,GADCHIROOLI vs ITO WARD-1, CHANDRAPUR
ITA 58/NAG/2026[2013-14]Status: DisposedITAT NagpurAY 2013-14
SHAIKH SUJAYAT SHAIKH ISLAM,AMRAVATI vs ITO WARD-3, AMRAVATI, AMRAVATI
ITA 432/NAG/2026[2018-19]Status: DisposedITAT NagpurAY 2018-19
TRUPTI KAMALKANT TIWARI,KATOL, DIST. NAGPUR vs ITO WARD 3(4), NAGPUR, NAGPUR
ITA 426/NAG/2026[2016-17]Status: DisposedITAT NagpurAY 2016-17
SHRIKANT BRIJMOHAN SONI,AMRAVATI vs INCOME TAX OFFICER WARD-5, AMRAVATI
ITA 423/NAG/2026[2020-21]Status: DisposedITAT NagpurAY 2020-21
SURENDRAKUMAR MITHALLAL PAL,SEONI vs ITO WARD 1, YAVATMAL
ITA 37/NAG/2026[2021-22]Status: DisposedITAT NagpurAY 2021-22
ROYAL UNIFORCE ROOFING PRIVATE LIMITED,NAGPUR vs ACIT CIRCLE 3, NAGPUR
ITA 34/NAG/2026[2015-16]Status: DisposedITAT NagpurAY 2015-16
LAKSHMINARAYANA PERAVALI,HYDERABAD vs INCOME TAX OFFICER, WARD 3(3), NAGPUR
ITA 289/NAG/2026[2021-2022]Status: DisposedITAT NagpurAY 2021-2022
LAKSHMINARAYANA PERAVALI,HYDERABAD vs INCOME TAX OFFICER, WARD 3(3), NAGPUR
ITA 288/NAG/2026[2020-2021]Status: DisposedITAT NagpurAY 2020-2021
ANANT CHINTAMAN GUNDALWAR,NAGPUR vs ITO WARD-1 CHANDRAPUR, CHANDRAPUR
ITA 270/NAG/2026[2020-2021]Status: DisposedITAT NagpurAY 2020-2021
ASHTAVINAYAK NAGARI SAHAKARI PATH SANSTHA MARYADIT,AMRAVATI vs INCOME TAX OFFICER-WARD 1, AMRAVATI
ITA 248/NAG/2026[2013-14]Status: DisposedITAT NagpurAY 2013-14
MANDAKINI TIRTHRAJ PANNASE,NAGPUR vs ITO WARD 1(4), NAGPUR
ITA 244/NAG/2026[2014-2015]Status: DisposedITAT NagpurAY 2014-2015
KISHORE KEWALRAM ZAMTANI, HUF,NAGPUR vs ITO WARD-3(4), NAGPUR
ITA 802/NAG/2025[2023-24]Status: DisposedITAT NagpurAY 2023-24
MAHALAXMI JAGDAMBA NAGRIK GRAMIN CREDIT COOPERATIVE SOCIETY,NAGPUR vs ITO WARD 3(4),NAGPUR, NAGPUR
ITA 790/NAG/2025[2017-18]Status: DisposedITAT NagpurAY 2017-18
SUREKHA DILIPRAO DHOLE,NAGPUR vs ITO WARD 5(3), NAGPUR
ITA 659/NAG/2025[2015-16]Status: DisposedITAT NagpurAY 2015-16
DEEPAK RAJDEO PANDEY,NAGPUR vs ITO CIRCLE -2(2), NAGPUR
ITA 495/NAG/2025[2015-16]Status: DisposedITAT NagpurAY 2015-16
NEELAMSETTI SATYANARAYANA,RAJAHMUNDRY vs ACIT,CENTRAL CIRCEL -2, RAJAHMUNDRY
ITA 132/VIZ/2026[2023-24]Status: DisposedITAT VisakhapatnamAY 2023-24
KHUBI RAM,BHARATPUR vs INCOME TAX OFFICER, BHARATPUR
ITA 951/JPR/2026[2012-13]Status: DisposedITAT JaipurAY 2012-13
SITARAM GUPTA,ALWAR vs ACIT, CENTRAL CIRCLE, ALWAR, ALWAR
ITA 942/JPR/2026[2018-19]Status: DisposedITAT JaipurAY 2018-19
BHUPENDRA MEENA,JAIPUR vs ITO, WARD-1(1), JAIPUR, JAIPUR
ITA 918/JPR/2026[2016-17]Status: DisposedITAT JaipurAY 2016-17