Recent Judgments
Latest ITAT tax tribunal orders across all benches.(363,016 total)
ANDHRA EVANGELICAL LUTHERAN CHURCH,GUNTUR vs THE ASST. COMMISSIONER OF INCOME TAX (EXEMPTIONS), VIJAYAWADA
ITA 260/VIZ/2026[2011-12]Status: DisposedITAT VisakhapatnamAY 2011-12
ANDHRA EVANGELICAL LUTHERAN CHURCH,GUNTUR vs THE ASST. COMMISSIONER OF INCOME TAX (EXEMPTIONS), VIJAYAWADA
ITA 259/VIZ/2026[2010-11]Status: DisposedITAT VisakhapatnamAY 2010-11
GODAVARTHI NARAYANA RAO,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-2(1), VISAKHAPATNAM
ITA 737/VIZ/2025[2017-18]Status: DisposedITAT VisakhapatnamAY 2017-18
AGRI GOLD PARIWAR MUTUALLY AIDED CO-OPERATIVE SOCIETY LIMITED,VIJAYAWADA vs INCOME TAX OF OFFICER, WARD -2(1), VIJAYAWADA
ITA 647/VIZ/2025[2015-16]Status: DisposedITAT VisakhapatnamAY 2015-16
CHELLANAM SERVICE CO-OPERATIVE BANK,ERNAKULAM vs INCOME TAX OFFICER,NON CORP WARD 2(4), ERNAKULAM
ITA 849/COCH/2026[2018-19]Status: DisposedITAT CochinAY 2018-19
CHELLANAM SERVICE CO-OPERATIVE BANK,ERNAKULAM vs INCOME TAX OFFICER, NON CORP WARD 2(4), ERNAKULAM
ITA 836/COCH/2026[2018-19]Status: DisposedITAT CochinAY 2018-19
CHELLANAM SERVICE CO OPERATIVE BANK,ERNAKULAM vs INCOME TAX OFFICER, NON CORP WARD 2(4), ERNAKULAM
ITA 835/COCH/2026[2018-19]Status: DisposedITAT CochinAY 2018-19
SHREE RAM MANDIR PRANAYAS SHREE SANATAN DHARAM SABHA,JAIPUR vs CIT(E), JAIPUR, JAIPUR
ITA 949/JPR/2026[NA]Status: DisposedITAT Jaipur
ASHOK KUMAR KHANDELWAL,JAIPUR vs DCIT, CENTRAL CIRCLE - 2, JAIPUR, JAIPUR
ITA 415/JPR/2026[2020-21]Status: DisposedITAT JaipurAY 2020-21
ASHOK KUMAR KHANDELWAL,JAIPUR vs DCIT, CENTRAL CIRCLE - 2, JAIPUR, JAIPUR
ITA 414/JPR/2026[2019-20]Status: DisposedITAT JaipurAY 2019-20
SURESH CHANDRA MITTAL,JAIPUR vs ITO WARD 6(4), JAIPUR
ITA 309/JPR/2026[2019-2020]Status: DisposedITAT JaipurAY 2019-2020
KAILASH CHANDRA KUMHAR,TONK vs ITO WD, TONK, TONK
ITA 301/JPR/2026[2020-21]Status: DisposedITAT JaipurAY 2020-21
RAVI PRAKASH SHARMA,SIKAR vs ITO, SIKAR
ITA 234/JPR/2026[2018-19]Status: DisposedITAT JaipurAY 2018-19
DEEPAK GARG,BHARATPUR vs ITO, WARD-I, BHARATPUR
ITA 221/JPR/2026[2019-20]Status: DisposedITAT JaipurAY 2019-20
SHREE MANAV SHEVA SAMITI,BIJAI NAGAR vs ITO WD-2(2), AJMER, AJMER
ITA 213/JPR/2026[2023-24]Status: DisposedITAT JaipurAY 2023-24
SHRI SHYAM JAN KALYANARTH MANUSHRI CHARITABLE TRUST,SIKAR vs ITO WARD-1, SIKAR, SIKAR
ITA 192/JPR/2026[2023-24]Status: DisposedITAT JaipurAY 2023-24
PRIYADARSHINI SOLAR MISSION AND WATER SAVING SANSTHAN,JAIPUR vs CIT (EXEMPTION), JAIPUR, JAIPUR
ITA 1179/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
PRIYADARSHINI SOLAR MISSION AND WATER SAVING SANSTHAN,JAIPUR vs CIT (EXEMPTION), JAIPUR, JAIPUR
ITA 1178/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
ISHWAR SINGH RATHORE,JAIPUR, RAJASTHAN vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3, JAIPUR, JAIPUR, RAJASTHAN
ITA 851/JPR/2025[2015-16]Status: DisposedITAT JaipurAY 2015-16
SHRI DAMODAR GAUSHALA,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 1771/JPR/2025[NA]Status: DisposedITAT Jaipur
3GR AGRO LLP,JAIPUR vs INCOME TAX OFFICERF, JAIPUR
ITA 1740/JPR/2025[2018-19]Status: DisposedITAT JaipurAY 2018-19
CHAITANYA MANAV KALYAN SANSTHA AJMER,JAIPUR vs THE CIT EXEMPTION, JAIPUR
ITA 1683/JPR/2025[NA]Status: DisposedITAT Jaipur
CHAITANYA MANAV KALYAN SANSTHA AJMER,JAIPUR vs THE CIT EXEMPTION, JAIPUR
ITA 1682/JPR/2025[NA]Status: DisposedITAT Jaipur
RAMRATAN,JHUNJHUNU vs INCOME TAX OFFICER, JHUNJHUNU
ITA 1676/JPR/2025[2020-2021]Status: DisposedITAT JaipurAY 2020-2021
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-3, JAIPUR, JAIPUR vs A AND J INDUSTRIAL AND FINANCIAL CONSULTANCY PVT. LTD., JAIPUR
ITA 1354/JPR/2025[2014-15]Status: DisposedITAT JaipurAY 2014-15
AROON BHATIA,GHULADIYA BHINDARA THANA NEORIA MAJHOLA PILIBHIT vs CIT(A), OPP PRBHA TALKIES
ITA 186/LKW/2026[2011-2012]Status: DisposedITAT LucknowAY 2011-2012
SHAURABH GUPTA,BARABANKI vs ITO-5(5), BARABANKI
ITA 163/LKW/2026[2017-18]Status: DisposedITAT LucknowAY 2017-18
LATE HANS RAJ T/H LEGAL HEIR VISHAL ARORA,LUCKNOW vs DCIT/ ACIT-3, LUCKNOW-NEW, LUCKNOW
ITA 677/LKW/2024[2017-2018]Status: DisposedITAT LucknowAY 2017-2018
MOHINDER SINGH,SANGRUR vs INCOME TAX OFFICER, SANGRUR, SANGRUR
ITA 500/CHANDI/2026[2022-23]Status: DisposedITAT ChandigarhAY 2022-23
DEEPAK JAIN,LUDHIANA vs INCOME TAX OFFICER, WARD-7(1), LUDHIANA, LUDHIANA
ITA 1220/CHANDI/2025[2012-13]Status: DisposedITAT ChandigarhAY 2012-13
