Recent Judgments
Latest ITAT tax tribunal orders across all benches.(363,016 total)
DEPUTY COMMISSIONER OF INCOME TAX, MUMBAI vs OTTERS CLUB, MUMBAI
ITA 8216/MUM/2025[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DEPUTY COMMISSIONER OF INCOME TAX, MUMBAI vs OTTERS CLUB, MUMBAI
ITA 6710/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
LIBRA NATURAL RESOURCES PRIVATE LIMITED,NAVI MUMBAI vs ITO 15(2)(1), MUMBAI
ITA 6695/MUM/2025[2015-16]Status: DisposedITAT MumbaiAY 2015-16
NITIN VALECHA,ULHASNAGAR vs INCOME TAX OFFICER WARD 2(2), KALYAN, KALYAN
ITA 3480/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
SHREENATH METALS,NA
ITA 543/SRT/2026[2017-18]Status: DisposedITAT SuratAY 2017-18
JAY RASHMI DIAMOND PVT. LTD.,SURAT vs THE INCOME-TAX OFFICER, WARD 1(1)(3), SURAT., SURAT
ITA 58/SRT/2025[2014-15]Status: DisposedITAT SuratAY 2014-15
NARMADA CLEAN TECH,BHARUCH vs ITO, CIRCLE 2, EXEMPTION, AHMEDABAD
ITA 237/SRT/2025[2013-14]Status: DisposedITAT SuratAY 2013-14
DIMPAL TEJAS NAIK,NA
ITA 1477/SRT/2025[2017-18]Status: DisposedITAT SuratAY 2017-18
GAJANAND JAGDISHPRASAD AGRAWAL,TAPI vs ITO, WARD-2, BARDOLI
ITA 1039/SRT/2024[2017-18]Status: DisposedITAT SuratAY 2017-18
SONI KUMAR,KOLKATA vs DCIT, CIRCLE-1, JAMSHEDPUR
ITA 352/RAN/2026[2018-19]Status: DisposedITAT RanchiAY 2018-19
UTKAL GRAMEEN BANK,SAMBALPUR vs I.T.O (TDS), SAMBALPUR
ITA 596/CTK/2026[2012-13]Status: DisposedITAT CuttackAY 2012-13
UTKAL GRAMEEN BANK,BHUBANESWAR vs I.T.O. (TDS), SAMBALPUR
ITA 595/CTK/2026[2011-12]Status: DisposedITAT CuttackAY 2011-12
UTKAL GRAMEEN BANK,BHUBANESWAR vs I.T.O. (TDS), SAMBALPUR
ITA 594/CTK/2026[2010-11]Status: DisposedITAT CuttackAY 2010-11
ASHOK SHAH,MAHNAR vs ITO VAISHALI, VAISHALI
ITA 416/PAT/2026[2018-19]Status: DisposedITAT PatnaAY 2018-19
SCIENTIFIC EDUCATIONAL PROMOTIONAL & MEDICAL FOUNDATION,JAGDEO PATH, PATNA vs INCOME TAX OFFICER, EXEMPTION WARD-1, PATNA, LOK NAYAK BHAWAN, DAK BUNGLOW ROAD, PATNA
ITA 414/PAT/2026[2026-27]Status: DisposedITAT PatnaAY 2026-27
RAMADEVI MUCHU,PAMIDIMUKKALA vs ASSESSING OFFICER, GUDIWADA
ITA 90/VIZ/2026[2015-16]Status: DisposedITAT VisakhapatnamAY 2015-16
PEDAPUDI PRIMARY AGRICULTURAL CO OPERATIVE CREDIT SOCIETY LIMITED,GUNTUR vs THE INCOME TAX OFFICER, WARD-1, TENALI
ITA 525/VIZ/2026[2018-19]Status: DisposedITAT VisakhapatnamAY 2018-19
PEDAPUDI PRIMARY AGRICULTURAL CO OPERATIVE CREDIT SOCIETY LIMITED,GUNTUR vs THE INCOME TAX OFFICER, WARD-1, TENALI
ITA 524/VIZ/2026[2018-19]Status: DisposedITAT VisakhapatnamAY 2018-19
PEDAPUDI PRIMARY AGRICULTURAL CO OPERATIVE CREDIT SOCIETY LIMITED,GUNTUR vs THE INCOME TAX OFFICER, WARD-1, TENALI
ITA 523/VIZ/2026[2018-19]Status: DisposedITAT VisakhapatnamAY 2018-19
PEDAPUDI PRIMARY AGRICULTURAL CO OPERATIVE CREDIT SOCIETY LIMITED,GUNTUR vs THE INCOME TAX OFFICER, WARD-1, TENALI
ITA 522/VIZ/2026[2018-19]Status: DisposedITAT VisakhapatnamAY 2018-19
KARRI VENKATA SURYANARAYANA,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-2(5), VISAKHAPATNAM
ITA 353/VIZ/2026[2015-16]Status: DisposedITAT VisakhapatnamAY 2015-16
KARRI VENKATA SURYANARAYANA,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-2(5), VISAKHAPATNAM
ITA 352/VIZ/2026[2015-16]Status: DisposedITAT VisakhapatnamAY 2015-16
KARRI VENKATA SURYANARAYANA,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-2(5), VISAKHAPATNAM
ITA 351/VIZ/2026[2015-16]Status: DisposedITAT VisakhapatnamAY 2015-16
KARRI VENKATA SURYANARAYANA,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-2(5), VISAKHAPATNAM
ITA 350/VIZ/2026[2015-16]Status: DisposedITAT VisakhapatnamAY 2015-16
PERUBOINA VISHNU MURTHY,CHAGALLU MANDAL vs THE INCOME TAX OFFICER, WARD-1, TANUKU
ITA 324/VIZ/2026[2015-16]Status: DisposedITAT VisakhapatnamAY 2015-16
ANDHRA EVANGELICAL LUTHERAN CHURCH,GUNTUR vs THE ASST. COMMISSIONER OF INCOME TAX (EXEMPTIONS), VIJAYAWADA
ITA 265/VIZ/2026[2016-17]Status: DisposedITAT VisakhapatnamAY 2016-17
ANDHRA EVANGELICAL LUTHERAN CHURCH,GUNTUR vs THE ASST. COMMISSIONER OF INCOME TAX (EXEMPTIONS), VIJAYAWADA
ITA 264/VIZ/2026[2015-16]Status: DisposedITAT VisakhapatnamAY 2015-16
ANDHRA EVANGELICAL LUTHERAN CHURCH,GUNTUR vs THE ASST. COMMISSIONER OF INCOME TAX (EXEMPTIONS), VIJAYAWADA
ITA 263/VIZ/2026[2014-15]Status: DisposedITAT VisakhapatnamAY 2014-15
ANDHRA EVANGELICAL LUTHERAN CHURCH,GUNTUR vs THE ASST. COMMISSIONER OF INCOME TAX (EXEMPTIONS), VIJAYAWADA
ITA 262/VIZ/2026[2013-14]Status: DisposedITAT VisakhapatnamAY 2013-14
ANDHRA EVANGELICAL LUTHERAN CHURCH,GUNTUR vs THE ASST. COMMISSIONER OF INCOME TAX (EXEMPTIONS), VIJAYAWADA
ITA 261/VIZ/2026[2012-13]Status: DisposedITAT VisakhapatnamAY 2012-13