Recent Judgments
Latest ITAT tax tribunal orders across all benches.(360,851 total)
ACIT-24(1), MUMBAI, PIRAMAL CHAMBER vs ARVIND SHANTILAL SHAH, ANDHERI WEST
ITA 5904/MUM/2024[2017-18]Status: DisposedITAT MumbaiAY 2017-18
SEETHARAMULU AITIPAMULA,HYDERABAD vs INCOME TAX OFFICER, WARD 68(1), DELHI
ITA 7201/DEL/2026[2021-2022]Status: DisposedITAT DelhiAY 2021-2022
SEETHARAMULU AITIPAMULA,HYDERABAD vs INCOME TAX OFFICER, WARD 68(1), DELHI
ITA 7200/DEL/2026[2020-2021]Status: DisposedITAT DelhiAY 2020-2021
YOGESH SHARMA,GURGAON vs INCOME TAX OFFICER WARD 4(4), GURGAON
ITA 6695/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
PRASHANT KUMAR SINGH,INDRA NAGAR COLONY, CHHITTURPUR SIGRA vs DCIT/ ACIT CEN CIRCLE II, DCIT/ ACIT CEN CIRCLE II
ITA 6550/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
USHA CHAUDHARY,DELHI vs INCOME TAX OFFICER, WARD - 60(4), DELHI, NEW DELHI
ITA 6321/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
EMERGENT BUILDERS PRIVATE LIMITED,DELHI vs ACIT CIRCLE 7(1), DELHI
ITA 6313/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
LALA SOHANA MAL JAGMOHAN LAL KHANNA EDUCATIONAL AND CHARITABLE TRUST,FARIDABAD vs CIT EXEMPTIONS, CHANDIGARH
ITA 3646/DEL/2026[2025-26]Status: DisposedITAT DelhiAY 2025-26
LALA SOHANA MAL JAGMOHAN LAL KHANNA EDUCATIONAL AND CHARITABLE TRUST,FARIDABAD vs CIT EXEMPTIONS, CHANDIGARH
ITA 3645/DEL/2026[2025-26]Status: DisposedITAT DelhiAY 2025-26
SURENDRA SINGH BENGANI,KOLKATA vs A.C.I.T., CC - 4(1), KOLKATA
ITSSA 35/KOL/2026[2014-2015]Status: DisposedITAT KolkataAY 2014-2015
SURENDRA SINGH BENGANI,KOLKATA vs A.C.I.T., CC - 4(1), KOLKATA
ITSSA 34/KOL/2026[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
SURENDRA SINGH BENGANI,KOLKATA vs A.C.I.T., CC - 4(1), KOLKATA
ITSSA 33/KOL/2026[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
SURENDRA SINGH BENGANI,KOLKATA vs A.C.I.T., CC - 4(1), KOLKATA
ITSSA 32/KOL/2026[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
SURENDRA SINGH BENGANI,KOLKATA vs A.C.I.T., CC - 4(1), KOLKATA
ITSSA 31/KOL/2026[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
HIMTAJ MEDICARE,DELHI vs DY COMMISSIONER OF INCOME TAX, DELHI
ITSSA 8172/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
ASSISTANT COMMISSIONER OF INCOME TAX, INCOME TAX DEPARTMENT vs SATINDER SONDHI, DELHI
ITITA 9/DEL/2025[2012-13]Status: DisposedITAT DelhiAY 2012-13
SHRI GANGA SAHKARI AWAS SAMITI LIMITED,ETAWAH vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 2(1)(1), AGRA
ITA 640/AGR/2026[2015-2016]Status: DisposedITAT AgraAY 2015-2016
ATUL SHARMA,DABRA DISTT. GWALIOR vs DCIT/ACI-CIRCLE-1(1), GWALIOR
ITA 624/AGR/2026[2020-21]Status: DisposedITAT AgraAY 2020-21
SHRI GIRRAJ JI JEWELLERS,MATHURA vs INCOME TAX OFFICER 1(3)(1), MATHURA
ITA 501/AGR/2026[ASSESSMENT YEAR 2017-18]Status: DisposedITAT Agra
VIKRAM SINGH,ETAWAH vs WARD 2(2)(5), ETAWAH, CIVIL LINES, ETAWAH
ITA 429/AGR/2026[2019-20]Status: DisposedITAT AgraAY 2019-20
OM PRAKASH YADAV,JHANSI vs INCOME TAX OFFICER2(3)(5), JHANSI
ITA 418/AGR/2026[2018-19]Status: DisposedITAT AgraAY 2018-19
RAJPAL SINGH,AGRA vs ITO WARD-2(1)(2), AGRA
ITA 401/AGR/2026[2011-12]Status: DisposedITAT AgraAY 2011-12
HRADESH KUMAR,KASGANJ vs INCOME TAX OFFICER, NATIONAL FACELESS ASSESSMENT CENTRE
ITA 330/AGR/2026[2022-23]Status: DisposedITAT AgraAY 2022-23
SWATI AGRAWAL,GAUTAM BUDDH NAGAR vs INCOME TAX OFFICER, RADHIKA VIHAR
ITA 128/AGR/2026[2020-21]Status: DisposedITAT AgraAY 2020-21
MANOJ KUMAR AGARWAL, LOHIA ROAD, FARRUKHABAD vs ASSISTANT COMMISSIONER OF INCOME TAX, ACIT, CIRCLE-4(1)(1), ALIGARH
ITA 231/AGR/2025[2019-2020]Status: DisposedITAT AgraAY 2019-2020
RATILAL MANUBHAI DHANANI,AMRELI vs ITO WD 3(1)(4),AMRELI, AMRELI
ITA 697/RJT/2026[2015-16]Status: DisposedITAT RajkotAY 2015-16
AGRASEN POLYTEX PRIVATE LIMITED,JAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX-2, JAIPUR, JAIPUR
ITA 808/JPR/2026[2019-20]Status: DisposedITAT JaipurAY 2019-20
GURUDWARA SHRI GURUNANAK DEV SEWA MANDAL SANSTHA ,JAIPUR vs CIT EXEMPTION JAIPUR , JAIPUR
ITA 742/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
GURUDWARA SHRI GURUNANAK DEV SEWA MANDAL SANSTHA ,JAIPUR vs CIT EXEMPTION JAIPUR , INCOME TAX DEPARTMENT
ITA 741/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
CLINICALDERMATOLOGY CONCLAVE FOUNDATION,KOTA vs CIT (EXEMPTION), CIT (EXEMPTION) JAIPUR
ITA 726/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
