Recent Judgments
Latest ITAT tax tribunal orders across all benches.(360,851 total)
STAHL INDIA P. LTD.,KANCHIPURAM vs DCIT, CHENNAI
ITA 2102/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
BELUR MANJUNATH SANTOSH,BELUR vs DCIT CC , HASSAN
ITA 2004/BANG/2026[2019-20]Status: DisposedITAT BangaloreAY 2019-20
KILARI LAKSHMI SUTHAA,BENGALURU vs INCOME TAX OFFICER, WARD - 4(1)(3), BENGALURU
ITA 1447/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
KILARI LAKSHMI SUTHAA,BENGALURU vs INCOME TAX OFFICER, WARD - 4(1)(3), BENGALURU, BENGALURU
ITA 1446/BANG/2026[2019-20]Status: DisposedITAT BangaloreAY 2019-20
KILARI LAKSHMI SUTHAA,BENGALURU vs INCOME TAX OFFICER, WARD - 4(1)(3), BENGALURU, BENGALURU
ITA 1445/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
LOCALCUBE COMMERCE PRIVATE LIMITED,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 4(1)(1), BENGALURU, BENGALURU
ITA 1261/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
RAGHAVA GUPTA VALIVETI,BANGALORE vs INCOME TAX OFFICER WARD 5(3)(4), BANGALORE
ITA 2744/BANG/2025[2019-20]Status: DisposedITAT BangaloreAY 2019-20
ROCKLINE ENTERTAINMENTS PRIVATE LIMITED ,BENGALURU vs DCIT, CENTRAL CIRCLE-2(1),, BANGALORE
ITA 1563/BANG/2025[2019-2020]Status: DisposedITAT BangaloreAY 2019-2020
ROCKLINE ENTERTAINMENTS PRIVATE LIMITED ,BENGALURU vs DCIT, CENTRAL CIRCLE-2(1), BANGALORE
ITA 1561/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
PUNE SHOLAPUR ROAD DEVELOPMENT COMPANY LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 14(1)(1), MUMBAI
ITA 943/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
ACIT (CC)-8(4), MUMBAI, MUMBAI vs JAYANT SHAMJI CHHEDA, MUMBAI
ITA 8138/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
ACIT (CC)-8(4), MUMBAI, MUMBAI vs JAYANT SHAMJI CHHEDA, MUMBAI
ITA 8137/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
SANDESH HEMACHANDRA SHETTY,USA vs INCOME-TAX OFFICER WARD 42(3)(3), MUMBAI
ITA 7333/MUM/2026[2017-2018]Status: DisposedITAT MumbaiAY 2017-2018
SHUKLA BHOLANATH RAJPATI,MUMBAI vs DCIT CIRCLE 26 (1), MUMBAI
ITA 7307/MUM/2026[2023-24 ]Status: DisposedITAT Mumbai
VIJAS DIGITAL I PVT LTD,MUMBAI vs DCIT CIR-13(3)(2), MUMBAI
ITA 722/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
JAYANT SHAMJI CHHEDA,MUMBAI vs DCIT - CC 8(4), MUMBAI
ITA 6062/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
SURESH UJAMSHI TREVADIA,MUMBAI vs WARD 8(3)(1), MUMBAI
ITA 5335/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
VINOD KUMAR GOENKA,MUMBAI vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 8(1), MUMBAI, MUMBAI
ITA 5189/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
VINOD KUMAR GOENKA,MUMBAI vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 8(1), MUMBAI., MUMBAI
ITA 5149/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
SEEPZ SPECIAL ECONOMIC ZONE AUTHORITY,MUMBAI vs EXEM. CIRCLE 2, MUMBAI, MUMBAI
ITA 4134/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
M/S SURAJ & ASSOCIATES,MUMBAI vs ACIT 31(3) / NOW ACIT 41(4)(1), MUMBAI, MUMBAI
ITA 408/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
HEMANT DEVJI THAKKAR HUF,MUMBAI vs ASSESSING OFFICER, MUMBAI
ITA 3237/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DILIP B VORA,MUMBAI vs ITO WARD 19(1)(1) MUMBAI, MUMBAI
ITA 3137/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
BHAGIRATH RAMA MALI,THANE vs PCIT-THANE 1, THANE
ITA 3118/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 8(1), MUMBAI vs GALPHA LABORATORIES LIMITED, MUMBAI
ITA 2877/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 19 1 MUMBAI, MUMBAI vs NISHA JHAVERI, MUMBAI
ITA 2389/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
SANDIP SATISH TAYAL,SURAT, GUJARAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), MUMBAI, PRATISHTHA BHAVAN, MUMBAI
ITA 1141/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
URVIL AKSHAYA JANI,MUMBAI vs ACIT CC-8(2), MUMBAI
ITA 9145/MUM/2025[2019-20]Status: DisposedITAT MumbaiAY 2019-20
SOUMYALATHA SADANAND SHETTY,MUMBAI, INDIA vs INCOME TAX OFFICER, WARD 5(1)(4), MUMBAI
ITA 7846/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
SHREE GAURISHANKAR DEVELOPERS PVT LTD ,MUMBAI vs ITO WARD 5(3)(2), MUMBAI
ITA 6956/MUM/2025[2010-11]Status: DisposedITAT MumbaiAY 2010-11
