Recent Judgments

Latest ITAT tax tribunal orders across all benches.(360,851 total)

DINESHBHAI DAHYABHAI PATEL,GUJARAT vs DCIT, CIRLCE4(1)(1), GUJARAT

ITA 2387/AHD/2026[2015-16]Status: DisposedITAT AhmedabadAY 2015-16
28/9/2026

DAUDBHAI JAMALBHAI AGLODIYA,BANASKANTHA vs INCOME TAX OFFICER, WARD-1, PALANPUR, PALANPUR, BANASKANTHA

ITA 1328/AHD/2026[2023-24]Status: DisposedITAT AhmedabadAY 2023-24
28/9/2026

KHAJANCHI AND GANDHI STOCK BROKING PRIVATE LIMITED,AHMEDABAD vs WARD 1(2)(3), AHMEDABAD, AHMEDABAD

ITA 1281/AHD/2026[2015-16]Status: DisposedITAT AhmedabadAY 2015-16
28/9/2026

KHAJANCHI AND GANDHI STOCK BROKING PRIVATE LIMITED,AHMEDABAD vs WARD 1(2)(3), AHMEDABAD, AHMEDABAD

ITA 1280/AHD/2026[2013-14]Status: DisposedITAT AhmedabadAY 2013-14
28/9/2026

MAHESHBHAI PARSHOTTAMBHAI VEKARIYA,AHMEDABAD vs THE ITO, WAD-3(2)(1), AHMEDABAD

ITA 2000/AHD/2024[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
28/9/2026

ELA FOUNDATION,PUNE, MAHARASHTRA vs THE CIT (EXEMPTION), PUNE, PUNE, MAHARASHTRA

ITA 2696/PUN/2026[2026-2027]Status: DisposedITAT PuneAY 2026-2027
28/9/2026

ACIT, CIRCLE-32, KOLKATA, INCOME TAX, MIDDLETON OFFICE vs VIVEK KUMAR KAJARIA, KOLKATA

ITA 340/KOL/2026[2019-20]Status: DisposedITAT KolkataAY 2019-20
28/9/2026

SRI VIVEK KUMAR KAJARIA,KOLKATA vs D.C.I.T., NFAC, DELHI

ITA 174/KOL/2026[2019-2020]Status: DisposedITAT KolkataAY 2019-2020
28/9/2026

M/S. GRAIN PROCESSING INDUSTRIES (INDIA) PVT. LTD.,,KOLKATA vs ITO, WARD 12(2),, KOLKATA

ITA 3282/KOL/2025[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
28/9/2026

SHISHIR DHATWALIA,HAMIRPUR vs CIRCLE 1(1) JALPAIGURI, JALPAIGURI

ITA 2583/KOL/2025[2021-22]Status: DisposedITAT KolkataAY 2021-22
28/9/2026

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 4(3), KOLKATA, KOLKATA vs MIHIJAM VANASPATI LIMITED, JHARKHAND

ITA 1438/KOL/2025[2021-22]Status: DisposedITAT KolkataAY 2021-22
28/9/2026

KARTHIKEYAN JEYAKUMAR,CHENNAI vs ITO INTERNATIONAL TAXATION WARD 1(2), CHENNAI

ITA 495/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
28/9/2026

DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs APPASWAMY REAL ESTATES LIMITED, CHENNAI

ITA 4300/CHNY/2026[2023-24]Status: DisposedITAT ChennaiAY 2023-24
28/9/2026

DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs APPASWAMY REAL ESTATES LIMITED, CHENNAI

ITA 4299/CHNY/2026[2022-23]Status: DisposedITAT ChennaiAY 2022-23
28/9/2026

DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs APPASWAMY REAL ESTATES LIMITED, CHENNAI

ITA 4298/CHNY/2026[2021-22]Status: DisposedITAT ChennaiAY 2021-22
28/9/2026

DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs APPASWAMY REAL ESTATES LIMITED, CHENNAI

ITA 4297/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
28/9/2026

DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs SAS HOTELS AND ENTERPRISES LIMITED, CHENNAI

ITA 3993/CHNY/2026[2021-22]Status: DisposedITAT ChennaiAY 2021-22
28/9/2026

DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs SAS HOTELS AND ENTERPRISES LIMITED, CHENNAI

ITA 3992/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
28/9/2026

DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs SAS HOTELS AND ENTERPRISES LIMITED, CHENNAI

ITA 3991/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
28/9/2026

DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs SAS HOTELS AND ENTERPRISES LIMITED, CHENNAI

ITA 3990/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
28/9/2026

DCIT, CENTRAL CIRCLE-2(1),, CHENNAI vs SAS HOTELS AND ENTERPRISES LIMITED, CHENNAI

ITA 3965/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
28/9/2026

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), CHENNAI vs IVAR ESTATES PRIVATE LIMITED, CHENNAI

ITA 3368/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
28/9/2026

DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs IVAR ESTATES PRIVATE LIMITED, CHENNAI

ITA 3041/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
28/9/2026

DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs IVAR ESTATES PRIVATE LIMITED, CHENNAI

ITA 2985/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
28/9/2026

DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs IVAR ESTATES PRIVATE LIMITED, CHENNAI

ITA 2984/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
28/9/2026

SUBRAMANIAN ARAVIND,TUTICORIN vs WARD 1, TUTICORIN, TUTICORIN

ITA 297/CHNY/2026[2018-2019]Status: DisposedITAT ChennaiAY 2018-2019
28/9/2026

DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs IVAR ESTATES PRIVATE LIMITED, CHENNAI

ITA 2838/CHNY/2026[2021-22]Status: DisposedITAT ChennaiAY 2021-22
28/9/2026

CENTRE FOR RURAL DEVELOPMENT AND EDUCATION,RAMANATHAPURAM vs CIT EXEMPTIONS, CHENNAI

ITA 2820/CHNY/2026[-]Status: DisposedITAT Chennai
28/9/2026

CENTRE FOR RURAL DEVELOPMENT AND EDUCATION,RAMANATHAPURAM vs CIT EXEMPTIONS, CHENNAI

ITA 2819/CHNY/2026[-]Status: DisposedITAT Chennai
28/9/2026

DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs APPASWAMY REAL ESTATES LIMITED, CHENNAI

ITA 2803/CHNY/2026[2024-25]Status: DisposedITAT ChennaiAY 2024-25
28/9/2026