Recent Judgments
Latest ITAT tax tribunal orders across all benches.(359,965 total)
BHARAT VARSHIYA VEETRAG VIGYAN PATH SHALA SAMITI,JAIPUR vs CIT(E), JAIPUR, JAIPUR
ITA 1565/JPR/2026[NA]Status: DisposedITAT Jaipur
JAIPUR SEVA FOUNDATION,JAIPUR vs CIT EXEMPTION, JAIPUR
ITA 1556/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
INDO ART & CULTURE SCHOOL SOCIETY,JAIPUR vs CIT(EXEMPTION), JAIPUR
ITA 1548/JPR/2026[2027-28]Status: DisposedITAT JaipurAY 2027-28
INDO ART & CULTURE SCHOOL SOCIETY,JAIPUR vs CIT(EXEMPTION), JAIPUR
ITA 1547/JPR/2026[2027-28]Status: DisposedITAT JaipurAY 2027-28
KARTIK SHIKSHA SAMITI,ALWAR vs CIT(E), JAIPUR, JAIPUR
ITA 1277/JPR/2026[NA]Status: DisposedITAT Jaipur
M/S NM AGRO FOOD PRODUCTS PVT. LTD.,SRIGANGANAGAR vs ACIT, CENTRAL CIRCLE-3, JAIPUR, JAIPUR
ITA 1552/JPR/2025[2014-15]Status: DisposedITAT JaipurAY 2014-15
RAGHU NATH RAI MEMORIAL EDUCATIONAL CHARITABLE TRUST REGD,MOHALI, PUNJAB vs CIT(EXEMPTIONS),, CHANDIGARH
ITA 884/CHANDI/2026[2027-28]Status: DisposedITAT ChandigarhAY 2027-28
RAGHU NATH RAI MEMORIAL EDUCATIONAL CHARITABLE TRUST,MOHALI, PUNJAB vs CIT(E) ,, CHANDIGARH
ITA 883/CHANDI/2026[2022-23]Status: DisposedITAT ChandigarhAY 2022-23
SANJEEV CHOPRA,MOHALI vs INCOME TAX OFFICER, WARD (1), MOHALI
ITA 524/CHANDI/2026[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
P D MEMORIAL RELIGIOUS AND EDUCATIONAL ASSOCIATION,,BAHADURGARH vs DCIT (EXEMPTION) CIRCLE-2, CHANDIGARH
ITA 932/CHANDI/2025[2021-22]Status: DisposedITAT ChandigarhAY 2021-22
MAHASHE RESORTS PRIVATE LIMMITED,SHIMLA vs DCIT CC SHIMLA, SHIMLA
ITA 1200/CHANDI/2025[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
ASSAM WOOD AND ALLIED PRODUCTS,JAGADHRI, YAMUNA NAGAR vs INCOME TAX OFFICE, WARD-1, YAMUNA NAGAR, YAMUNA NAGAR
ITA 1031/CHANDI/2025[2014-15]Status: DisposedITAT ChandigarhAY 2014-15
SPRAY ENGINEERING DEVICES LIMITED,CHANDIGARH vs ITOACITDCIT-NFAC, NATIONAL FACELSEE ASSESSMENT CENTRE
ITA 885/CHANDI/2024[AY 2013-14]Status: DisposedITAT Chandigarh
RKKR FOUNDATION,CHANDIGARH vs DCIT, EXEMPTION CIRCLE 1, CHANDIGARH, CHANDIGARH
ITA 477/CHANDI/2024[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
M/S NAHAR INDUSTRIAL ENTERPRISES LTD.,LUDHIANA vs ACIT,CIRCLE-1, LUDHIANA
ITA 712/CHANDI/2022[2012-13]Status: DisposedITAT ChandigarhAY 2012-13
ZIDNI ILMA CHARITABLE TRUST,VADODARA vs THE ITO, WARD-EXEMP, VADODARA
ITA 914/AHD/2026[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
ZIDNI ILMA CHARITABLE TRUST,VADODARA vs THE ITO, WARD-EXEMP, VADODARA
ITA 913/AHD/2026[2016-17]Status: DisposedITAT AhmedabadAY 2016-17
ZIDNI ILMA CHARITABLE TRUST,VADODARA vs THE ITO, WARD-EXEMP, VADODARA
ITA 912/AHD/2026[2015-16]Status: DisposedITAT AhmedabadAY 2015-16
SHRI PRS FAMILY TRUST,AHMEDABAD vs INCOME TAX OFFICER WARD 1.1.1, VEJAPUR
ITA 734/AHD/2026[2021-22]Status: DisposedITAT AhmedabadAY 2021-22
SHRI PRS FAMILY TRUST,AHMEDABAD vs INCOME TAX OFFICER WARD 1.1.1, AHMEDABAD
ITA 706/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
SHARAD SHISHIR KABRA,AHMEDBAD vs INCOME TAX OFFICER WARD 1 (1) (3), AHMEDABAD
ITA 690/AHD/2026[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
YASHPALSINH GAJENDRASINH VAGHELA,GANDHINAGAR vs ITO, WARD 1, GANDHINAGAR, GANDHINAGAR
ITA 559/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
JAYABEN HETALKUMAR PATEL,AHMEDABAD vs THE ITO, WARD-4(2)(1), AHMEDABAD
ITA 535/AHD/2026[2013-14]Status: DisposedITAT AhmedabadAY 2013-14
GIRISHKUMAR C AMIN HUF,VADODARA vs THE INCOME TAX OFFICER, WARD-1(3)(1), VADODARA
ITA 317/AHD/2026[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
ASHOKKUMAR CHANDULAL PATEL,AHMEDABAD vs ITO WARD 7(2)(1), AHMEDABAD, AHMEDABAD
ITA 2603/AHD/2026[2021-2022]Status: HeardITAT AhmedabadAY 2021-2022
ASHOKKUMAR CHANDULAL PATEL,AHMEDABAD vs ITO WARD 7(2)(1), AHMEDABAD, AHMEDABAD
ITA 2602/AHD/2026[2020-21]Status: HeardITAT AhmedabadAY 2020-21
INCOME TAX OFFICER, WARD - 1(9), BHAVNAGAR, BHAVNAGAR vs MAYUR DHIRAJLAL TALSANIYA, BHAVNAGAR
ITA 2428/AHD/2026[2015-16]Status: DisposedITAT AhmedabadAY 2015-16
DINESHBHAI DAHYABHAI PATEL,AHMEDABAD vs DCIT, CIRLCE -4(1)(1), AHMEDABAD
ITA 2388/AHD/2026[2015-16]Status: DisposedITAT AhmedabadAY 2015-16
DINESHBHAI DAHYABHAI PATEL,GUJARAT vs DCIT, CIRLCE4(1)(1), GUJARAT
ITA 2387/AHD/2026[2015-16]Status: DisposedITAT AhmedabadAY 2015-16
DAUDBHAI JAMALBHAI AGLODIYA,BANASKANTHA vs INCOME TAX OFFICER, WARD-1, PALANPUR, PALANPUR, BANASKANTHA
ITA 1328/AHD/2026[2023-24]Status: DisposedITAT AhmedabadAY 2023-24