Recent Judgments

Latest ITAT tax tribunal orders across all benches.(359,965 total)

SATNAM SINGH ,TARN TARAN vs INCOME TAX OFFICER WARD -1 , TARN TARAN

ITA 958/ASR/2026[2017-2018]Status: DisposedITAT AmritsarAY 2017-2018
28/9/2026

PANKISH DHAWAN,TALWANDI BHAI vs INCOME TAX OFFICER, WARD-3(1), FEROZEPUR, FEROZEPUR CANTT

ITA 1074/ASR/2026[2018-19]Status: DisposedITAT AmritsarAY 2018-19
28/9/2026

THE CHHADAURI CO-OP. AGRICULTURAL SERVICE SOCIET LTD. Y,SHAEED BHAGT SINGH NAGAR vs INCOME TAX OFFICER WARD, NAWANSHAHAR

ITA 882/ASR/2025[2016-17]Status: DisposedITAT AmritsarAY 2016-17
28/9/2026

BASHARAT AHMAD SHAH,RAINAWARI vs ITO WARD-1, SRINAGAR

ITA 874/ASR/2025[2017-18]Status: DisposedITAT AmritsarAY 2017-18
28/9/2026

PALWINDER SINGH,ADAMPUR vs INCOME TAX OFFICER, JALANDHAR

ITA 601/ASR/2025[2009-10]Status: DisposedITAT AmritsarAY 2009-10
28/9/2026

RESHMA DILIP RAMRAKHYANI,GANDHIDHAM vs ITO WARD 2 GANDHIDHAM, GANDHIDHAM

ITA 895/RJT/2025[2014-15]Status: DisposedITAT RajkotAY 2014-15
28/9/2026

DEWAN KUNJLAL KANHAIYA LAL,RANCHI vs ITO, RANCHI

ITA 9/RAN/2026[2017-18]Status: DisposedITAT RanchiAY 2017-18
28/9/2026

BANSHIDHAR ENTERPRISES,MAIN ROAD, CHARHI, HAZARIBAGH vs ITO WARD 1(1) HAZARIBAGH, HAZARIBAGH

ITA 134/RAN/2026[2017-2018]Status: DisposedITAT RanchiAY 2017-2018
28/9/2026

SHREE RAMA VAIKUNTH TEMPLE,JAIPUR vs EXEMPTION WARD 1, JAIPUR, JAIPUR

ITA 999/JPR/2026[2025-26]Status: DisposedITAT JaipurAY 2025-26
28/9/2026

LAWRENCE AND MAYO EDUCATIONAL SOCIETY,AJMER vs CIT EXEMPTION, JAIPUR, JAIPUR

ITA 926/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
28/9/2026

LAWRENCE AND MAYO EDUCATIONAL SOCIETY,AJMER vs CIT EXEMPTION, JAIPUR, JAIPUR

ITA 925/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
28/9/2026

BJS PINKCITY,JAIPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), JAIPUR

ITA 651/JPR/2026[2023-24]Status: DisposedITAT JaipurAY 2023-24
28/9/2026

BHAVYA FOUNDATION,JAIPUR vs ITO EXEMPTION WARD 1, JAIPUR

ITA 648/JPR/2026[2025-26]Status: DisposedITAT JaipurAY 2025-26
28/9/2026

BHAVYA FOUNDATION,JAIPUR vs ITO EXEMPTION WARD 1, JAIPUR

ITA 647/JPR/2026[2025-26]Status: DisposedITAT JaipurAY 2025-26
28/9/2026

SHRI RAMAKRISHNA FOUNDATION TRUST,JAIPUR vs CIT (EXEMPTION), JAIPUR, JAIPUR

ITA 505/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
28/9/2026

SHRI RAMAKRISHNA FOUNDATION TRUST,JAIPUR vs CIT (EXEMPTION), JAIPUR, JAIPUR

ITA 500/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
28/9/2026

SHRI KHANDAL VIPRA VIDYALAYA SAMITI,JAIPUR vs CIT(E), JAIPUR, JAIPUR

ITA 487/JPR/2026[NA]Status: DisposedITAT Jaipur
28/9/2026

SHRI KHANDAL VIPRA VIDYALAYA SAMITI,JAIPUR vs CIT(E), JAIPUR, JAIPUR

ITA 486/JPR/2026[NA]Status: DisposedITAT Jaipur
28/9/2026

PRAVEEN KUMAR SAINI,JHUNJHUNU vs INCOME TAX OFFICER WARD-1, JHUNJHUNU

ITA 325/JPR/2026[2014-15]Status: DisposedITAT JaipurAY 2014-15
28/9/2026

RAJKUMARI AGARWAL,JAIPUR vs ACIT CEN CIR-2, JAIPUR

ITA 312/JPR/2026[2023-24]Status: DisposedITAT JaipurAY 2023-24
28/9/2026

SHREE KRISHAN BALADEV GOSALA SAMITI,BUNDI vs CIT EXEMPTION JAIPUR, JAIPUR

ITA 290/JPR/2026[NA]Status: DisposedITAT Jaipur
28/9/2026

SHREE KRISHAN BALADEV GOSALA SAMITI,BUNDI vs CIT EXEMPTION JAIPUR, JAIPUR

ITA 289/JPR/2026[NA]Status: DisposedITAT Jaipur
28/9/2026

FARMER (FOURM OF AGRIULTURIST AND RURAL MEGAMIND ENABLERS RAJA) ,JAIPUR vs CIT EXEMPTION JAIPUR, JAIPUR

ITA 284/JPR/2026[NA]Status: DisposedITAT Jaipur
28/9/2026

FARMER (FORUM OF AGRICULTURIST AND RURAL MEGAMIND ENABLERS RAJA),JAIPUR vs CIT EXEMPTION JAIPUR, JAIPUR

ITA 283/JPR/2026[NA]Status: DisposedITAT Jaipur
28/9/2026

BADI MATA GAUSHALA AVAM GAUVANSH SEWA SANSTHAN,BIJAINAGAR vs COMMISSIONER OF INCOME (EXEMPTION), JAIPUR, JAIPUR

ITA 1638/JPR/2026[NA]Status: DisposedITAT Jaipur
28/9/2026

BADI MATA AASHRAM SEWA SANSTHA,BIJAINAGAR vs COMMISSIONER OF INCOME (EXEMPTION), JAIPUR, JAIPUR

ITA 1637/JPR/2026[NA]Status: DisposedITAT Jaipur
28/9/2026

BADI MATA GAUSHALA AVAM GAUVANSH SEWA SANSTHAN,BIJAINAGAR vs COMMISSIONER OF INCOME (EXEMPTION), JAIPUR, JAIPUR

ITA 1636/JPR/2026[NA]Status: DisposedITAT Jaipur
28/9/2026

BADI MATA AASHRAM SEWA SANSTHA,BIJAINAGAR vs COMMISSIONER OF INCOME (EXEMPTION), JAIPUR, JAIPUR

ITA 1635/JPR/2026[NA]Status: DisposedITAT Jaipur
28/9/2026

SHRI KRISHAN GAUSHALA SAMITI,JHUNJHUNU vs CIT EXEMPTION,JAIPUR, JAIPUR

ITA 1616/JPR/2026[Na]Status: DisposedITAT Jaipur
28/9/2026

SHRI KRISHAN GAUSHALA SAMITI,JHUNJHUNU vs CIT EXEMPTION,JAIPUR, JAIPUR

ITA 1614/JPR/2026[NA]Status: DisposedITAT Jaipur
28/9/2026