Recent Judgments

Latest ITAT tax tribunal orders across all benches.(359,963 total)

RAJPAL SINGH,AGRA vs ITO WARD-2(1)(2), AGRA

ITA 401/AGR/2026[2011-12]Status: DisposedITAT DehradunAY 2011-12

HRADESH KUMAR,KASGANJ vs INCOME TAX OFFICER, NATIONAL FACELESS ASSESSMENT CENTRE

ITA 330/AGR/2026[2022-23]Status: DisposedITAT DehradunAY 2022-23

SWATI AGRAWAL,GAUTAM BUDDH NAGAR vs INCOME TAX OFFICER, RADHIKA VIHAR

ITA 128/AGR/2026[2020-21]Status: DisposedITAT DehradunAY 2020-21

MANOJ KUMAR AGARWAL, LOHIA ROAD, FARRUKHABAD vs ASSISTANT COMMISSIONER OF INCOME TAX, ACIT, CIRCLE-4(1)(1), ALIGARH

ITA 231/AGR/2025[2019-2020]Status: DisposedITAT DehradunAY 2019-2020

RAGHU NATH RAI MEMORIAL EDUCATIONAL CHARITABLE TRUST REGD,MOHALI, PUNJAB vs CIT(EXEMPTIONS),, CHANDIGARH

ITA 884/CHANDI/2026[2027-28]Status: DisposedITAT LucknowAY 2027-28

RAGHU NATH RAI MEMORIAL EDUCATIONAL CHARITABLE TRUST,MOHALI, PUNJAB vs CIT(E) ,, CHANDIGARH

ITA 883/CHANDI/2026[2022-23]Status: DisposedITAT LucknowAY 2022-23

SANJEEV CHOPRA,MOHALI vs INCOME TAX OFFICER, WARD (1), MOHALI

ITA 524/CHANDI/2026[2017-18]Status: DisposedITAT LucknowAY 2017-18

P D MEMORIAL RELIGIOUS AND EDUCATIONAL ASSOCIATION,,BAHADURGARH vs DCIT (EXEMPTION) CIRCLE-2, CHANDIGARH

ITA 932/CHANDI/2025[2021-22]Status: DisposedITAT LucknowAY 2021-22

MAHASHE RESORTS PRIVATE LIMMITED,SHIMLA vs DCIT CC SHIMLA, SHIMLA

ITA 1200/CHANDI/2025[2017-18]Status: DisposedITAT LucknowAY 2017-18

ASSAM WOOD AND ALLIED PRODUCTS,JAGADHRI, YAMUNA NAGAR vs INCOME TAX OFFICE, WARD-1, YAMUNA NAGAR, YAMUNA NAGAR

ITA 1031/CHANDI/2025[2014-15]Status: DisposedITAT LucknowAY 2014-15

SPRAY ENGINEERING DEVICES LIMITED,CHANDIGARH vs ITOACITDCIT-NFAC, NATIONAL FACELSEE ASSESSMENT CENTRE

ITA 885/CHANDI/2024[AY 2013-14]Status: DisposedITAT Lucknow

RKKR FOUNDATION,CHANDIGARH vs DCIT, EXEMPTION CIRCLE 1, CHANDIGARH, CHANDIGARH

ITA 477/CHANDI/2024[2018-19]Status: DisposedITAT LucknowAY 2018-19

M/S NAHAR INDUSTRIAL ENTERPRISES LTD.,LUDHIANA vs ACIT,CIRCLE-1, LUDHIANA

ITA 712/CHANDI/2022[2012-13]Status: DisposedITAT LucknowAY 2012-13

SHREE RAMA VAIKUNTH TEMPLE,JAIPUR vs EXEMPTION WARD 1, JAIPUR, JAIPUR

ITA 999/JPR/2026[2025-26]Status: DisposedITAT VisakhapatnamAY 2025-26

LAWRENCE AND MAYO EDUCATIONAL SOCIETY,AJMER vs CIT EXEMPTION, JAIPUR, JAIPUR

ITA 926/JPR/2026[2026-27]Status: DisposedITAT VisakhapatnamAY 2026-27

LAWRENCE AND MAYO EDUCATIONAL SOCIETY,AJMER vs CIT EXEMPTION, JAIPUR, JAIPUR

ITA 925/JPR/2026[2026-27]Status: DisposedITAT VisakhapatnamAY 2026-27

AGRASEN POLYTEX PRIVATE LIMITED,JAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX-2, JAIPUR, JAIPUR

ITA 808/JPR/2026[2019-20]Status: DisposedITAT VisakhapatnamAY 2019-20

GURUDWARA SHRI GURUNANAK DEV SEWA MANDAL SANSTHA ,JAIPUR vs CIT EXEMPTION JAIPUR , JAIPUR

ITA 742/JPR/2026[2026-27]Status: DisposedITAT VisakhapatnamAY 2026-27

SHREE RAMA VAIKUNTH TEMPLE,JAIPUR vs EXEMPTION WARD 1, JAIPUR, JAIPUR

ITA 999/JPR/2026[2025-26]Status: DisposedITAT CochinAY 2025-26

LAWRENCE AND MAYO EDUCATIONAL SOCIETY,AJMER vs CIT EXEMPTION, JAIPUR, JAIPUR

ITA 926/JPR/2026[2026-27]Status: DisposedITAT CochinAY 2026-27

LAWRENCE AND MAYO EDUCATIONAL SOCIETY,AJMER vs CIT EXEMPTION, JAIPUR, JAIPUR

ITA 925/JPR/2026[2026-27]Status: DisposedITAT CochinAY 2026-27

AGRASEN POLYTEX PRIVATE LIMITED,JAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX-2, JAIPUR, JAIPUR

ITA 808/JPR/2026[2019-20]Status: DisposedITAT CochinAY 2019-20

GURUDWARA SHRI GURUNANAK DEV SEWA MANDAL SANSTHA ,JAIPUR vs CIT EXEMPTION JAIPUR , JAIPUR

ITA 742/JPR/2026[2026-27]Status: DisposedITAT CochinAY 2026-27

SHREE RAMA VAIKUNTH TEMPLE,JAIPUR vs EXEMPTION WARD 1, JAIPUR, JAIPUR

ITA 999/JPR/2026[2025-26]Status: DisposedITAT IndoreAY 2025-26

LAWRENCE AND MAYO EDUCATIONAL SOCIETY,AJMER vs CIT EXEMPTION, JAIPUR, JAIPUR

ITA 926/JPR/2026[2026-27]Status: DisposedITAT IndoreAY 2026-27

LAWRENCE AND MAYO EDUCATIONAL SOCIETY,AJMER vs CIT EXEMPTION, JAIPUR, JAIPUR

ITA 925/JPR/2026[2026-27]Status: DisposedITAT IndoreAY 2026-27

AGRASEN POLYTEX PRIVATE LIMITED,JAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX-2, JAIPUR, JAIPUR

ITA 808/JPR/2026[2019-20]Status: DisposedITAT IndoreAY 2019-20

GURUDWARA SHRI GURUNANAK DEV SEWA MANDAL SANSTHA ,JAIPUR vs CIT EXEMPTION JAIPUR , JAIPUR

ITA 742/JPR/2026[2026-27]Status: DisposedITAT IndoreAY 2026-27

SATNAM SINGH ,TARN TARAN vs INCOME TAX OFFICER WARD -1 , TARN TARAN

ITA 958/ASR/2026[2017-2018]Status: DisposedITAT AmritsarAY 2017-2018

PANKISH DHAWAN,TALWANDI BHAI vs INCOME TAX OFFICER, WARD-3(1), FEROZEPUR, FEROZEPUR CANTT

ITA 1074/ASR/2026[2018-19]Status: DisposedITAT AmritsarAY 2018-19