Recent Judgments
Latest ITAT tax tribunal orders across all benches.(360,851 total)
GIVING HEART FOUNDATION,KOTA vs DCIT/ACIT, CIRCLE-2 , KOTA
ITA 1623/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
GIVING HEART FOUNDATION,KOTA vs DCIT/ACIT, CIRCLE-2, KOTA
ITA 1622/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
SHRI KHANDELWAL VAISHYA SAMAJ TRUST,JAIPUR vs THE EXEMPTION, JAIPUR
ITA 1355/JPR/2026[NA ]Status: DisposedITAT Jaipur
SHRI KHANDELWAL VAISHYA SAMAJ TRUST,JAIPUR vs THE CIT EXEMPTION, , JAIPUR
ITA 1354/JPR/2026[NA]Status: DisposedITAT Jaipur
AMAR GYAN NIRAJANI ASHRAM TRUST,BHILWARA vs CIT(E), JAIPUR, JAIPUR
ITA 1343/JPR/2026[NA]Status: DisposedITAT Jaipur
SHREE MUNIKUL BRAHMCHARYA ASHRAM VED SANSTHAN,BHILWARA vs ITO EXEMPTION WARD 1, JAIPUR, JAIPUR
ITA 1296/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
SHREE MUNIKUL BRAHMCHARYA ASHRAM VED SANSTHAN,BHILWARA vs ITO EXEMPTION WARD 1, JAIPUR, JAIPUR
ITA 1295/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
RENU MOONGIA,JAIPUR vs ITO WD 4(2), JPR, JAIPUR
ITA 1196/JPR/2026[2021-22]Status: DisposedITAT JaipurAY 2021-22
SMT. SAVITA,ALWAR vs ITO, WARD-BHIWADI, BHIWADI
ITA 1065/JPR/2026[2019-20]Status: DisposedITAT JaipurAY 2019-20
RAJASTHAN MARUDHARA GRAMIN BANK,JODHPUR vs DCIT, CIRCLE-1, JAIPUR
ITA 1248/JPR/2025[2018-19]Status: DisposedITAT JaipurAY 2018-19
SURENDRA PAL SINGH SAHNI,KOTA vs ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA, KOTA
ITA 450/JPR/2024[2005-06]Status: DisposedITAT JaipurAY 2005-06
SURENDRA PAL SINGH SAHNI,KOTA vs ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA
ITA 444/JPR/2024[2005-06]Status: DisposedITAT JaipurAY 2005-06
NARESH KUMAR,GURGAON, HARYANA vs PCIT, JAIPUR
ITA 209/JPR/2024[2019-20]Status: DisposedITAT JaipurAY 2019-20
GACL FOUNDATION TRUST,VADODARA vs THE CIT(EXEMPTION), AHMEDABAD
ITA 947/AHD/2026[NA]Status: DisposedITAT Ahmedabad
ARIF AEIYUBBHAI VAHORA,ANAND vs THE ITO, WARD-1, ANAND
ITA 739/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
SHRI BHIMNATH MAHADEV SEVA SAMAJ,VADODARA vs THE CIT(EXEMPTION), AHMEDABAD
ITA 652/AHD/2026[NA]Status: DisposedITAT Ahmedabad
RANJITBHAI SANGABHAI KARPADA,BOTAD vs INCOME TAX OFFICER, WARD 1(10), BHAVNAGAR, BHAVNAGAR
ITA 525/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
HINA RAJESH PATEL,VADODARA vs INCOME TAX OFFICER, WARD 3(1)(1), VADODARA
ITA 465/AHD/2026[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
NIKHIL ANILBHAI DAVE,AHMEDABAD vs ITO WARD-3(3)(2), AHMEDABAD
ITA 353/AHD/2026[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
JAGRUTIBEN MANISHBHAI TRIVEDI,AHMEDABAD vs ITO WARD 6(1)(1), AHMEDABAD
ITA 2644/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
JAGRUTIBEN MANISHBHAI TRIVEDI,AHMEDABAD vs ITO WARD 6(1)(1), AHMEDABAD
ITA 2643/AHD/2026[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
ASHOKKUMAR CHANDULAL PATEL,AHMEDABAD vs ITO WARD 7(2)(1), AHMEDABAD, AHMEDABAD
ITA 2603/AHD/2026[2021-2022]Status: DisposedITAT AhmedabadAY 2021-2022
ASHOKKUMAR CHANDULAL PATEL,AHMEDABAD vs ITO WARD 7(2)(1), AHMEDABAD, AHMEDABAD
ITA 2602/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
SHRI NAVKAR ARADHANA BHAVAN TRUST,PANCHMAHAL vs THE CIT(EXEMPTION), AHMEDABAD
ITA 2447/AHD/2026[NA]Status: DisposedITAT Ahmedabad
KAUSHAL PRAVINKUMAR SHAH,AHMEDABAD vs INCOME TAX OFFICER, AHMEDABAD
ITA 2356/AHD/2026[2023-24]Status: DisposedITAT AhmedabadAY 2023-24
AKHAND REALITY,VADODARA vs THE ACIT, CIRCLE-1(3), VADODARA
ITA 1914/AHD/2026[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
NIRANT VIVIDH SEVA TRUST,NADIAD vs THE CIT(EXEMPTION), AHMEDABAD
ITA 1661/AHD/2026[NA]Status: DisposedITAT Ahmedabad
ATULKUMAR ARVINDBHAI PATEL,ANAND vs THE ITO, WARD-1(3)(1), PETLAD
ITA 1082/AHD/2026[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
ATULKUMAR ARVINDBHAI PATEL,ANAND vs THE ITO, WARD-1(3)(1), PETLAD
ITA 1081/AHD/2026[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
ATULKUMAR ARVINDBHAI PATEL,ANAND vs THE ITO, WARD-1(3)(1), PETLAD
ITA 1080/AHD/2026[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
