Recent Judgments
Latest ITAT tax tribunal orders across all benches.(360,851 total)
RONAKKUMAR DIPAKBHAI SHAH,ARVALLI vs THE ITO, WARD-1, MODASA
ITA 2631/AHD/2025[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
SHETH HARILAL HARIVALLABHDAS DHARMADA TRUST,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 2150/AHD/2025[NA]Status: DisposedITAT Ahmedabad
CHETAN DASHRATHLAL SUKHADIA,MEHSANA vs THE INCOME TAX OFFICER, WARD 1, MEHSANA, MEHSANA
ITA 1679/AHD/2025[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
SANGITA JAMDAR,PUNE vs ACIT CIRCLE-10, PUNE
ITA 925/PUN/2026[2011-2012]Status: DisposedITAT PuneAY 2011-2012
PRASHANT SADASHIVRAO GADHE,JALNA vs ITO WD-1 , JALNA
ITA 910/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
SUYASH DHONDU PASTE,RATNAGIRI vs INCOME TAX OFFICER, TDS, KOLHAPUR
ITA 2669/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
SUYASH DHONDU PASTE,RATNAGIRI vs INCOME TAX OFFICER, TDS, KOLHAPUR
ITA 2668/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
SUYASH DHONDU PASTE,RATNAGIRI vs INCOME TAX OFFICER, TDS, KOLHAPUR
ITA 2667/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
SUYASH DHONDU PASTE,RATNAGIRI vs INCOME TAX OFFICER, TDS, KOLHAPUR
ITA 2666/PUN/2026[2014-15]Status: DisposedITAT PuneAY 2014-15
SUYASH DHONDU PASTE,RATNAGIRI vs INCOME TAX OFFICER, TDS, KOLHAPUR
ITA 2665/PUN/2026[2014-15]Status: DisposedITAT PuneAY 2014-15
SUYASH DHONDU PASTE,RATNAGIRI vs INCOME TAX OFFICER, TDS, KOLHAPUR
ITA 2664/PUN/2026[2013-14]Status: DisposedITAT PuneAY 2013-14
SUYASH DHONDU PASTE,RATNAGIRI vs INCOME TAX OFFICER, TDS, KOLHAPUR
ITA 2663/PUN/2026[2013-14]Status: DisposedITAT PuneAY 2013-14
SUYASH DHONDU PASTE,RATNAGIRI vs INCOME TAX OFFICER, TDS, KOLHAPUR
ITA 2662/PUN/2026[2013-14]Status: DisposedITAT PuneAY 2013-14
DARSHANA NARSING PAWAR,JALGAON vs THE ITO WARD 2(1) , JALGAON
ITA 1425/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
PIYUSH RAJENDRA AMRITKAR ,PUNE vs INCOME TAX OFFICER WARD 1(5), AURANGABAD
ITA 108/PUN/2026[2017-18]Status: DisposedITAT PuneAY 2017-18
HARSHADA ANIL JADHAV,PUNE vs INCOME TAX OFFICER, DHULE
ITA 3335/PUN/2025[2018-19]Status: DisposedITAT PuneAY 2018-19
FORBES MARSHALL PVT. LTD.,PUNE vs INCOME TAX OFFICER CIRCLE 8, PUNE
ITA 3206/PUN/2025[2017-18]Status: DisposedITAT PuneAY 2017-18
CUMMINS INDIA LIMITED,PUNE vs THE ASSESSMENT UNIT, INCOME TAX DEPARTMENT, NFAC AND THE ACIT, CIRCLE 1(1), PUNE
ITA 2628/PUN/2024[2021-22]Status: DisposedITAT PuneAY 2021-22
CUMMINS INDIA LIMITED,PUNE vs THE ASSESSMENT UNIT, INCOME TAX DEPARTMENT, NFAC AND THE ACIT, CIRCLE 1(1), PUNE, PUNE
ITA 1786/PUN/2024[2020-21]Status: DisposedITAT PuneAY 2020-21
JAGRITI INVESTMENT PVT. LTD.,KOLKATA vs I.T.O., WARD - 3(1), KOLKATA
ITA 728/KOL/2026[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
PATAKA INDUSTRIES PVT. LTD.,,KOLKATA vs ACIT, CENTRAL CIRCLE 1(2),, KOLKATA
ITA 1353/KOL/2026[2023-2024]Status: DisposedITAT KolkataAY 2023-2024
PRAMOD LAKRA, DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-11(1), KOLKATA, KOLKATA vs M/S. SHREE BAIDYANATH AYURVED BHAWAN PVT. LTD. , KOLKATA
ITA 2692/KOL/2025[2021-22]Status: DisposedITAT KolkataAY 2021-22
DCIT, CIRCLE-11(1), KOLKATA, KOLKATA vs SHREE BAIDYANATH AYURVED BHAWAN PVT LTD, KOLKATA
ITA 2691/KOL/2025[2020-21]Status: DisposedITAT KolkataAY 2020-21
BAJRANG LAL AGARWAL,KOLKATA vs A.C.I.T., CIRCLE - 32,, KOLKATA
ITA 2061/KOL/2025[2019-2020]Status: DisposedITAT KolkataAY 2019-2020
SHREE BAIDYANATH AYURVED BHAWAN PRIVATE LIMITED,KOLKATA vs DCIT, CIRCLE 11(1), , KOLKATA
ITA 1033/KOL/2025[2021-2022]Status: DisposedITAT KolkataAY 2021-2022
SHREE BAIDYANATH AYURVED BHAWAN PRIVATE LIMITED ,KOLKATA vs DCIT, CIRCLE 11(1), , KOLKATA
ITA 1032/KOL/2025[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
RAVI BORAIAH,BENGALURU vs INCOME TAX OFFICER, BENGALURU
ITA 674/BANG/2026[2015-16]Status: DisposedITAT BangaloreAY 2015-16
REDDAPPA SRINIVASA,BENGALURU vs DCIT CIRCLE 4(1)(1), BANGALORE, BENGALURU
ITA 654/BANG/2026[2018-2019]Status: DisposedITAT BangaloreAY 2018-2019
NAGINI COOPERATIVE CREDIT SOCIETY LIMITED,BASAVESWARA NAGAR BANGALORE vs ITO, WARD 6(2)(1), BANGALORE, BENGALURU,
ITA 619/BANG/2026[2023-24]Status: DisposedITAT BangaloreAY 2023-24
PRANAVA ELECTRONICS PRIVATE LIMITED,BANGALORE vs ACIT, CIRCLE 5(1)(2) BANGALORE, BANGALORE
ITA 575/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18