Recent Judgments
Latest ITAT tax tribunal orders across all benches.(360,851 total)
THIMANNA NAGARAJ ,R T NAGAR vs THE INCOME TAX OFFICER, WARD 6(3)(1) , KORAMANGALA
ITA 552/BANG/2026[2015-16]Status: DisposedITAT BangaloreAY 2015-16
VSS BANK MAKKANDUR,KODAGU vs INCOME-TAX OFFICER, WARD -1, MADIKERI, MADIKERI
ITA 378/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
YASHAVANTH NAYAK,MANGALORE vs INCOME TAX OFFICER WARD 1, MANGALORE
ITA 37/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
PRIMARY AGRICULTURE CREDIT CO-OPERATIVE SOCIETY ANEGUNDI,ANEGUNDI, KOPPAL vs INCOME TAX OFFICER WARD 1 KOPPAL, INCOMETAX OFFICE, WARD ONE, KOPPAL
ITA 2214/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
PATIO,BENGALURU vs INCOME TAX OFFICER, WARD 4(2)(1), BENGALURU
ITA 2109/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
SASALAKUNTE KASIMSAB ALIPEER,DAVANGERE vs ITO WARD-1 DAVANGERE, DAVANGERE
ITA 177/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
NEKARAR PATTINA SAHAKARI SANGH NIYMIT,BAGALKOT KARNATAKA vs INCOME TAX OFFICER WARD 1, BAGALKOT, BAGALKOT KARNATAKA
ITA 1559/BANG/2026[2019-20]Status: DisposedITAT BangaloreAY 2019-20
SUBHASH KRISHNAPPA,BANGALORE vs DCIT, CENTRAL CIRCLE-1(2) , BANGALORE
ITA 2738/BANG/2025[2019-2020]Status: DisposedITAT BangaloreAY 2019-2020
EUROFINS PEENYA RESOURCES PRIVATE LIMITED (FORMERLY KNOWN AS EUROFINS ADVINUS LIMITED),BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1) , BANGALORE
ITA 1116/BANG/2023[2016-17]Status: DisposedITAT BangaloreAY 2016-17
LEELAVATHI SURESH KUNDER,MUMBAI vs WARD 42(2)(4) MUMBAI, MUMBAI
ITA 7982/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
DHANSHRI VILAS GAIKWAD,PUNE vs ITO, WARD-27(1)(1), MUMBAI
ITA 7902/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
DCIT CIRCLE 42(1)(1), MUMBAI, KAUTILYA BHAVAN vs MANSUKH ARJANBHAI SUREJA, BORIVALI(W), MUMBAI
ITA 6499/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
JAYA AMITABH BACHCHAN,MUMBAI vs DCIT, MUMBAI
ITA 283/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
NEERAJ DHAMIJA,NORTH WEST DELHI, NEW DELHI vs INCOME TAX OFFICER WARD 68(1), DELHI, NEW DELHI
ITA 6475/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
NEERAJ DHAMIJA,NORTH WEST DELHI, NEW DELHI vs INCOME TAX OFFICER WARD 68(1), DELHI, NEW DELHI
ITA 6474/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
ARTCRAFT SALES,NEW DELHI vs ASSESSMENT UNIT INCOME TAX DEPARTMENT, NEW DELHI
ITA 6311/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
KANIKA SATYANAND,NEW DELHI vs INCOME TAX OFFICER, NEW DELHI
ITA 6238/DEL/2026[2024-25]Status: DisposedITAT DelhiAY 2024-25
AZURE POWER URANUS PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), DELHI, DELHI
ITA 6222/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS),CIRCLE 2(1), NEW DELHI, DELHI vs THE ENERGY AND RESOURCES INSTITUTE, DELHI
ITA 5992/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE 2(1), NEW DELHI, DELHI vs THE ENERGY AND RESOURCES INSTITUTE, DELHI
ITA 5991/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
VEENA CHADHA,DELHI vs ASSESSING OFFICER, NEW DELHI
ITA 5762/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
AVTAR SINGH,UNA vs THE ASSISTANT COMMISSIONER OF INCOME TAX , DELHI
ITA 5731/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
SARFARAZ AHMED,MEERUIT vs WARD 1(2)(5), MEERUT
ITA 503/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
BESTONE INDUSTRIES PRIVATE LIMITED,NEW DELHI vs ITO, NEW DELHI
ITA 4758/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
TANISH AGRISCIENCE PRIVATE LIMITED,NEW DELHI vs INCOME TAX OFFICER, NEW DELHI
ITA 2754/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
INCOME TAX OFFICER, WARD-4(1), DELHI vs BHUDEV BUILDING MATERIALS PRIVATE LIMITED, DELHI
ITA 2009/DEL/2026[2015]Status: DisposedITAT Delhi
PRIYNKA SINGHAL,NEW DELHI vs ITO WARD 8(1), DELHI
ITA 1167/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
SURESH KUMAR,JIND vs DEPUTY COMMISSIONER, BHIWANI
ITA 1070/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
INCOME TAX OFFICER, DELHI vs SUPER KING INVESTMENTS PRIVATE LIMITED, DELHI
ITA 9200/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
LATE BHOODEV SINGH THROUGH L/H BIMLA DEVI (WIFE),GHAZIABAD vs ITO WARD 68(8), DELHI
ITA 8284/DEL/2025[2012-13]Status: DisposedITAT DelhiAY 2012-13