Recent Judgments
Latest ITAT tax tribunal orders across all benches.(360,851 total)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs ARTLINE FINANCE PRIVATE LIMITED (FORMERLY KNOWN AS M/S ARTLINE VINIMAY PRIVATE LIMITED), DELHI
ITA 8179/DEL/2025[2014-15]Status: DisposedITAT DelhiAY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs RAJYOG BUILDTECH PRIVATE LIMITED, DELHI
ITA 8175/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs RAJYOG BUILDTECH PRIVATE LIMITED, DELHI
ITA 8174/DEL/2025[2015-16]Status: DisposedITAT DelhiAY 2015-16
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 3, DELHI vs GAADI WEBPRIVATE LTD. , DELHI
ITA 7992/DEL/2025[2023-24]Status: DisposedITAT DelhiAY 2023-24
SANGEETA SHARMA,DELHI vs ACIT, CIRCLE-29(1), DELHI
ITA 7605/DEL/2025[2012-13]Status: DisposedITAT DelhiAY 2012-13
KANTA DEVI JALAN LEGAL HEIR OF LATE SH. VED PRAKASH AGARWAL,DELHI vs WARD 43(8), DELHI
ITA 4538/DEL/2025[2012-13]Status: DisposedITAT DelhiAY 2012-13
ASSTT. CIT-32(1), MUMBAI vs SHRI RATAN SINGH MOTISINGH RATHORE, MUMBAI
ITA 110/MUM/2021[2011-12]Status: DisposedITAT MumbaiAY 2011-12
COMMISSIONER OF INCOME TAX vs M/S DALMIA CEMENT BHARAT LTD.
ITA/258/2006ITAT Delhi
COMMISSIONER OF INCOME TAX DEL vs M/S DALMIA CEMENT LTD.
ITA/549/2006ITAT Delhi
COMMISSIONER OF INCOME TAX vs M/S DALMIA CEMENT BHARAT LTD.
ITA/155/2006ITAT Delhi
COMMISISONER OF INCOME TAX DEL vs M/S DALMIA CEMENT BHARAT LTD.
ITA/921/2006ITAT Delhi
PR. COMMISSIONER OF INCOME TAX-4, NEW DELHI vs ANITA RANI
ITA/777/2026ITAT Delhi
PATNA HIGHWAY PROJECTS LIMITED vs INCOME TAX DEPARTMENT THROUGH THE ASSISTANT COMMISSIONER CIRCLE 19
W.P.(C)/14230/2026ITAT Delhi
GRASIM INDUSTRIES LIMITED EMPLOYEES PROVIDENT FUND,MAHARASHTRA vs INCOME TAX OFFICER - 20(1)(1), MAHARASHTRA
ITA 5654/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
DELL INTERNATIONAL SERVICES INDIA PRIVATE LIMTED(AS SUCCESSOR TO EMC IT SOLUTIONS INDIA PVT LTD.,),BANGALORE vs DCIT, TDS CIRCLE-1(1), BANGALORE
ITA 2888/BANG/2025[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
DELL INTERNATIONAL SERVICES INDIA PRIVATE LIMTED(AS SUCCESSOR TO EMC IT SOLUTIONS INDIA PVT LTD.,),BANGALORE vs DCIT, TDS CIRCLE-1(1), BANGALORE
ITA 2888/BANG/2025[2018-19]Status: DisposedITAT HyderabadAY 2018-19
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1, RAIPUR, NAWA RAIPUR vs SUNIL KUMAR AGRAWAL LLP, RAIGARH
ITA 494/RPR/2026[2021-22]Status: DisposedITAT AmritsarAY 2021-22
SUNSHINE DEALTRADE PRIVATE LIMITED,KOLKATA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1,, RAIPUR
ITA 212/RPR/2026[2015-2016]Status: DisposedITAT AmritsarAY 2015-2016
HI TECH POWER AND STEEL LIMITED,RAIPUR vs ACIT/DCIT CENTRAL CIRCLE-1, RAIPUR
ITA 211/RPR/2026[2013-2014]Status: DisposedITAT AmritsarAY 2013-2014
INCOME TAX OFFICER, RAIPUR vs VARDA ENERGY AND ENGINEERING PVT. LTD., RAIPUR
ITA 11/RPR/2024[2018-19]Status: DisposedITAT AmritsarAY 2018-19
UMESH CHANDRA,BAREILLY vs ITO-2(2), BAREILLY, BAREILLY
ITA 796/LKW/2026[2021-22]Status: DisposedITAT CochinAY 2021-22
PRAVEEN KHANDELWAL,BAREILLY, UTTA RPRADESH vs ITO-2(2),BAREILLY-NEW/, BAREILLY, UTTAR PRADESH
ITA 795/LKW/2026[2013-2014]Status: DisposedITAT CochinAY 2013-2014
SWAJAN FOUNDATION,LUCKNOW vs INCOME TAX OFFICER (EXEMPTION), LUCKNOW
ITA 790/LKW/2026[2019-20]Status: DisposedITAT CochinAY 2019-20
URBAN PLAZA LLP,LUCKNOW vs ITO WARD 1(4), LUCKNOW
ITA 539/LKW/2026[2020-21]Status: DisposedITAT CochinAY 2020-21
CIVIL DIPLOMA ENGINEERS SANGH VIBHAG UTTAR PRADESH ,LUCKNOW vs INCOME TAX OFFICER-3(1) LUCKNOW-NEW, LUCKNOW
ITA 522/LKW/2026[2019-20]Status: DisposedITAT CochinAY 2019-20
CHANDRA MANI TRIPATHI VIJAY PRATAP SINGH AND OTHERS,LUCKNOW vs INCOME TAX OFFICER 4(1) LKO NEW, LUCKNOW
ITA 512/LKW/2026[2013-14]Status: DisposedITAT CochinAY 2013-14
UMESH CHANDRA,BAREILLY vs ITO-2(2), BAREILLY, BAREILLY
ITA 796/LKW/2026[2021-22]Status: DisposedITAT JaipurAY 2021-22
PRAVEEN KHANDELWAL,BAREILLY, UTTA RPRADESH vs ITO-2(2),BAREILLY-NEW/, BAREILLY, UTTAR PRADESH
ITA 795/LKW/2026[2013-2014]Status: DisposedITAT JaipurAY 2013-2014
SWAJAN FOUNDATION,LUCKNOW vs INCOME TAX OFFICER (EXEMPTION), LUCKNOW
ITA 790/LKW/2026[2019-20]Status: DisposedITAT JaipurAY 2019-20
URBAN PLAZA LLP,LUCKNOW vs ITO WARD 1(4), LUCKNOW
ITA 539/LKW/2026[2020-21]Status: DisposedITAT JaipurAY 2020-21
