Recent Judgments
Latest ITAT tax tribunal orders across all benches.(361,821 total)
PRAVEEN KHANDELWAL,BAREILLY, UTTA RPRADESH vs ITO-2(2),BAREILLY-NEW/, BAREILLY, UTTAR PRADESH
ITA 795/LKW/2026[2013-2014]Status: DisposedITAT CochinAY 2013-2014
SWAJAN FOUNDATION,LUCKNOW vs INCOME TAX OFFICER (EXEMPTION), LUCKNOW
ITA 790/LKW/2026[2019-20]Status: DisposedITAT CochinAY 2019-20
URBAN PLAZA LLP,LUCKNOW vs ITO WARD 1(4), LUCKNOW
ITA 539/LKW/2026[2020-21]Status: DisposedITAT CochinAY 2020-21
CIVIL DIPLOMA ENGINEERS SANGH VIBHAG UTTAR PRADESH ,LUCKNOW vs INCOME TAX OFFICER-3(1) LUCKNOW-NEW, LUCKNOW
ITA 522/LKW/2026[2019-20]Status: DisposedITAT CochinAY 2019-20
CHANDRA MANI TRIPATHI VIJAY PRATAP SINGH AND OTHERS,LUCKNOW vs INCOME TAX OFFICER 4(1) LKO NEW, LUCKNOW
ITA 512/LKW/2026[2013-14]Status: DisposedITAT CochinAY 2013-14
UMESH CHANDRA,BAREILLY vs ITO-2(2), BAREILLY, BAREILLY
ITA 796/LKW/2026[2021-22]Status: DisposedITAT JaipurAY 2021-22
PRAVEEN KHANDELWAL,BAREILLY, UTTA RPRADESH vs ITO-2(2),BAREILLY-NEW/, BAREILLY, UTTAR PRADESH
ITA 795/LKW/2026[2013-2014]Status: DisposedITAT JaipurAY 2013-2014
SWAJAN FOUNDATION,LUCKNOW vs INCOME TAX OFFICER (EXEMPTION), LUCKNOW
ITA 790/LKW/2026[2019-20]Status: DisposedITAT JaipurAY 2019-20
URBAN PLAZA LLP,LUCKNOW vs ITO WARD 1(4), LUCKNOW
ITA 539/LKW/2026[2020-21]Status: DisposedITAT JaipurAY 2020-21
CIVIL DIPLOMA ENGINEERS SANGH VIBHAG UTTAR PRADESH ,LUCKNOW vs INCOME TAX OFFICER-3(1) LUCKNOW-NEW, LUCKNOW
ITA 522/LKW/2026[2019-20]Status: DisposedITAT JaipurAY 2019-20
CHANDRA MANI TRIPATHI VIJAY PRATAP SINGH AND OTHERS,LUCKNOW vs INCOME TAX OFFICER 4(1) LKO NEW, LUCKNOW
ITA 512/LKW/2026[2013-14]Status: DisposedITAT JaipurAY 2013-14
ACIT CIRCLE 15(1)(2), MUMBAI, MUMBAI vs CHALO MOBILITY PRIVATE LIMITED, NAVI MUMBAI
ITA 883/MUM/2026[2023-2024]Status: DisposedITAT BangaloreAY 2023-2024
GAJANAN PAPER MILLS (P) LTD,BULDHANA, MAHARASHTRA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 7(1)(1), MUMBAI, AAYAKAR BHAWAN MUMBAI, MAHARASHTRA
ITA 7115/MUM/2026[2016-17]Status: DisposedITAT BangaloreAY 2016-17
LALBAUG SARVAJANIK UTSAV MANDAL,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 7065/MUM/2026[2026-27]Status: DisposedITAT BangaloreAY 2026-27
ANJUMANE HOOSHAMI SOCIETY,MUMBAI vs CIT(EXEMPTIONS), MUMBAI, MUMBAI
ITA 6732/MUM/2026[2026-27]Status: DisposedITAT BangaloreAY 2026-27
DCIT, CENTRAL CIRCLE-1(1), HYDERABAD vs GIRIDHARI HOMES PRIVATE LIMITED, HYDERABAD
ITA 92/HYD/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
DCIT, CENTRAL CIRCLE-1(1), HYDERABAD vs GIRIDHARI HOMES PRIVATE LIMITED, HYDERABAD
ITA 91/HYD/2026[2017-18]Status: DisposedITAT PuneAY 2017-18
GIRIDHARI HOMES PRIVATE LIMITED,SECUNDERABAD vs ACIT, CENTRAL CIRCLE-1(1), HYDERABAD
ITA 2066/HYD/2026[2019-20]Status: DisposedITAT PuneAY 2019-20
GIRIDHARI HOMES PRIVATE LIMITED,SECUNDERABAD vs ACIT, CENTRAL CIRCLE-1(1), HYDERABAD
ITA 2065/HYD/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
GIRIDHARI HOMES PRIVATE LIMITED,SECUNDERABAD vs ACIT, CENTRAL CIRCLE-1(1), HYDERABAD
ITA 2064/HYD/2026[2017-18]Status: DisposedITAT PuneAY 2017-18
GIRIDHARI HOMES PRIVATE LIMITED,SECUNDERABAD vs ACIT, CENTRAL CIRCLE-1(1), HYDERABAD
ITA 2063/HYD/2026[2016-17]Status: DisposedITAT PuneAY 2016-17
GIRIDHARI HOMES PRIVATE LIMITED,HYDERABAD vs ACIT, CENTRAL CIRCLE - 1(1), HYDERABAD
ITA 2062/HYD/2026[2014-15]Status: DisposedITAT PuneAY 2014-15
JANAKIRAM DAMMALAPATI,BHADRACHALAM vs ITO, WARD-1, KOTHAGUDEM
ITA 1732/HYD/2026[2018-2019]Status: DisposedITAT PuneAY 2018-2019
SACRED HEART CHURCH,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 5707/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
SUNIL ANAND RAO,MUMBAI vs INCOME TAX OFFICER- WARD 27(3)(1), IT-OFFICE
ITA 2955/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
UMESH CHANDRA,BAREILLY vs ITO-2(2), BAREILLY, BAREILLY
ITA 796/LKW/2026[2021-22]Status: DisposedITAT LucknowAY 2021-22
PRAVEEN KHANDELWAL,BAREILLY, UTTA RPRADESH vs ITO-2(2),BAREILLY-NEW/, BAREILLY, UTTAR PRADESH
ITA 795/LKW/2026[2013-2014]Status: DisposedITAT LucknowAY 2013-2014
SWAJAN FOUNDATION,LUCKNOW vs INCOME TAX OFFICER (EXEMPTION), LUCKNOW
ITA 790/LKW/2026[2019-20]Status: DisposedITAT LucknowAY 2019-20
CIVIL DIPLOMA ENGINEERS SANGH VIBHAG UTTAR PRADESH ,LUCKNOW vs INCOME TAX OFFICER-3(1) LUCKNOW-NEW, LUCKNOW
ITA 522/LKW/2026[2019-20]Status: DisposedITAT LucknowAY 2019-20
CHANDRA MANI TRIPATHI VIJAY PRATAP SINGH AND OTHERS,LUCKNOW vs INCOME TAX OFFICER 4(1) LKO NEW, LUCKNOW
ITA 512/LKW/2026[2013-14]Status: DisposedITAT LucknowAY 2013-14