Recent Judgments
Latest ITAT tax tribunal orders across all benches.(361,821 total)
ACIT -14(1)(1) MUMBAI, MUMBAI vs LUPIN INVESTMENT PVT. LTD., MUMBAI
ITA 6386/MUM/2026[2009]Status: DisposedITAT Mumbai
ACIT 14 - 1 -1 , MUMBAI vs LUPIN INVESTMENTS PVT. LTD. , MUMBAI
ITA 5952/MUM/2026[2010]Status: DisposedITAT Mumbai
ACIT 14(1)(1) MUMBAI, MUMBAI vs LUPIN INVESTMENTS PVT LTD, MUMBAI
ITA 5941/MUM/2026[2010]Status: DisposedITAT Mumbai
L7 CONSTRUCTION PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 6(4), MUMBAI
ITA 7801/MUM/2025[2023-2024]Status: DisposedITAT MumbaiAY 2023-2024
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 6(4), MUMBAI, MUMBAI vs L7 CONSTRUCTION PRIVATE LIMITED, MUMBAI
ITA 7725/MUM/2025[2023-24]Status: DisposedITAT MumbaiAY 2023-24
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 6(4), MUMBAI, MUMBAI vs L7 MEDIA PRIVATE LIMITED, NAGPUR
ITA 7724/MUM/2025[2023-24]Status: DisposedITAT MumbaiAY 2023-24
L7 MEDIA PRIVATE LIMITED,NAGPUR vs DEPUTY COMMISSONER OF INCOME TAX, CENTRAL CIRCLE 6(4), MUMBAI
ITA 7723/MUM/2025[2023-2024]Status: DisposedITAT MumbaiAY 2023-2024
L7 MEDIA PRIVATE LIMITED,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 6(4), MUMBAI
ITA 7722/MUM/2025[2021-22]Status: DisposedITAT MumbaiAY 2021-22
NARAYANAN RAMAKRISHNAN,KANCHEEPURAM vs ADDL/JCIT (A), JODHPUR
ITA 760/CHNY/2026[2021-22]Status: DisposedITAT ChennaiAY 2021-22
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, TRICHY, TRICHY vs A.K.THANGAMALIGAI, MANAPPARAI, TRICHY
ITA 2868/CHNY/2026[2021-22]Status: DisposedITAT ChennaiAY 2021-22
KAVITHAK,COIMBATORE vs NON COOP WARD4(3), COIMBAOTORE
ITA 2258/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
ALL INDIAN SKI & HIDE TANNERS AND MERCHANTS ASSOCIATES,CHENNAI vs CIT(E), CHENNAI
ITA 2115/CHNY/2026[2027-28]Status: DisposedITAT ChennaiAY 2027-28
TIONG WOON PROJECT & CONTRACTING PTE LTD.,CHENNAI vs ACIT, INTL. TAXN. CIRCLE-2(2), CHENNAI
ITA 1883/CHNY/2026[2013-14]Status: DisposedITAT ChennaiAY 2013-14
TIONG WOON PROJECT & CONTRACTING PTE LTD.,CHENNAI vs ACIT, INTL. TAXN. CIRCLE-2(2), CHENNAI
ITA 1882/CHNY/2026[2012-13]Status: DisposedITAT ChennaiAY 2012-13
MOSES SUNDARDASS KINGSLY VIJAY,KANCHIPURAM vs ITO, NCW-22(1), TAMBARAM
ITA 1699/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
G. SELVARANI,THOOTHUKUDI vs ITO, WARD-2,, TUTICORIN
ITA 1034/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
NISA CHITS INDIA PVT. LTD.,COIMBATORE vs ITO, CORPORATE WARD-1,, COIMBATORE
ITA 2868/CHNY/2025[2017-18]Status: DisposedITAT ChennaiAY 2017-18
PERUMAL MURUGAN,THENI vs ITO, WARD-1(2), THENI
ITA 2725/CHNY/2025[2023-24]Status: DisposedITAT ChennaiAY 2023-24
ACIT CIRCLE 15(1)(2), MUMBAI, MUMBAI vs CHALO MOBILITY PRIVATE LIMITED, NAVI MUMBAI
ITA 883/MUM/2026[2023-2024]Status: DisposedITAT MumbaiAY 2023-2024
GAJANAN PAPER MILLS (P) LTD,BULDHANA, MAHARASHTRA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 7(1)(1), MUMBAI, AAYAKAR BHAWAN MUMBAI, MAHARASHTRA
ITA 7115/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
LALBAUG SARVAJANIK UTSAV MANDAL,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 7065/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
ANJUMANE HOOSHAMI SOCIETY,MUMBAI vs CIT(EXEMPTIONS), MUMBAI, MUMBAI
ITA 6732/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
AKSHAJ MULTITRADE PRIVATE LIMITED,MUMBAI vs ITO WARD 6(1)(1), MUMBAI
ITA 6259/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
AKSHAJ MULTITRADE PRIVATE LIMITED,MUMBAI vs ITO WARD 6(1)(1), MUMBAI
ITA 6257/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
SAFARI INDUSTRIES INDIA LIMITED,MUMBAI vs PRINCIPAL COMMISSIONER OF INCOME TAX - 6, MUMBAI
ITA 6178/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
SHRI AMIT SHASHIKANT SHAH,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 6(2), MUMBAI, MUMBAI
ITA 5755/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
MAVAIYA ENTERPRISES PRIVATE LIMITED (THROUGH VINOD VADHAIYA BEING EX DIRECTOR OF THE COMPANY),DAMAN AND DIU vs ACIT, CENTRAL CIRCLE 4(3), MUMBAI, MUMBAI
ITA 4746/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
MAVAIYA ENTERPRISES PRIVATE LIMITED (THROUGH VINOD VADHAIYA BEING EX DIRECTOR OF THE COMPANY,DAMAN AND DIU vs ACIT, CENTRAL CIRCLE 4(3), MUMBAI, MUMBAI
ITA 4745/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
MAVAIYA ENTERPRISES PRIVATE LIMITED THROUGH VINOD VADHAIYA BEING EX - DIRECTOR OF THE COMPANY,DAMAN AND DIU vs ACIT, CENTRAL CIRCLE 4(3), MUMBAI, MUMBAI
ITA 4744/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
MAVAIYA ENTERPRISES PRIVATE LIMITED (THROUGH VINOD VADHAIYA BEING EX-DIRECTOR OF COMPANY),DAMAN AND DIU vs ACIT, CENTRAL CIRCLE 4(3), MUMBAI, MUMBAI
ITA 4743/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
