VIKRAM SINGH,ETAWAH vs. WARD 2(2)(5), ETAWAH, CIVIL LINES, ETAWAH
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Income Tax Appellate Tribunal, AGRA (DB
Before: SUNIL KUMAR SINGH & BRAJESH KUMAR SINGH
Heard together (2 matters)
Read from the judgment's own cause title. This page is filed under one of them.
PER: SUNIL KUMAR SINGH, J.M.
The aforesaid stay application No. 05/Agr/2026 is related with ITA No. 429/Agr/2026, hence, both the matters are decided by this common order for the sake of convenience and brevity. The facts of ITA No. 429/Agr/2026 are only being narrated as under:
This appeal is directed against
The order continues below.
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