Recent Judgments

Latest ITAT tax tribunal orders across all benches.(381,123 total)

BHUPINDER SINGH GILL vs C I T AND ANR.

ITA/364/2008ITAT Punjab & Haryana
20/10/2008

COMMISSIONER OF INCOME TAX DEL vs M/S AHUJA RADIOS

ITA/1054/2006ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER

20/10/2008

COMMISSIONER OF INCOME TAX vs M/S AHUJA RADIOS

ITA/1127/2006ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER

20/10/2008

COMMISSIONER OF INCOME TAX vs AHUJA RADIOS

ITA/289/2007ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER

20/10/2008

COMMISSIONER OF INCOME TAX vs GUPTA ABHUSHAN P.LTD.

ITA - 908 / 2008ITAT Delhi
20/10/2008

C.I.T. vs MANI KAKKAR

ITA - 1203 / 2008ITAT Delhi
20/10/2008

COMMISSIONER OF INCOME TAX vs SARASWATI KUNJ COOPERATIVE HOUSE BUILDING SOCIETY LTD.

ITA - 1199 / 2008ITAT Delhi
17/10/2008

COMMISSIONER OF INCOME TAX, RAJKOT vs M/S GUJARAT SIDDHI CEMENT LTD.

CIVIL APPEAL No. 6144/2008ITAT SC

2 Judges

17/10/2008

COMMISSIONER OF INCOME TAX vs USHA MARKETING P.LTD.

ITA/211/2008ITAT Delhi

HON'BLE MR. JUSTICE MOOL CHAND GARG

17/10/2008

COMMR.OF INCOME TAX,RAJKOT vs M/S GUJARAT SIDDHI CEMENT LTD

C.A. No.-006144-006144 - 2008ITAT SC
17/10/2008

THE COMMISSIONER OF INCOME TAX vs SHRI H G SRINIVASA PRASAD

ITA/77/2008ITAT Karnataka

K.SREEDHAR RAO,C.R.KUMARASWAMY

16/10/2008

C.I.T vs SAMTEL COLOR LTD

ITA - 1193 / 2008ITAT Delhi
16/10/2008

C I T vs M/S EVELINE INTERNATIONAL

ITA/156/2008ITAT Punjab & Haryana

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE L.N. MITTAL

16/10/2008

C.I.T vs V.L.S.FINANCE LTD

ITA/1149/2008ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER

16/10/2008

C.I.T vs V.L.S.FINANCE LTD

ITA/1221/2008ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER

16/10/2008

C.I.T vs V.L.S.FINANCE LTD

ITA/1148/2008ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER

16/10/2008

C.I.T vs DAWN VIEW FARMS PVT LTD

ITA/1187/2008ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER

16/10/2008

ADITYA CHEMICALS LTD. vs COMMISSIONER OF INCOME TAX

ITA - 421 / 2008ITAT Delhi
16/10/2008

C.I.T vs V.L.S.FINANCE LTD

ITA - 1148 / 2008ITAT Delhi
16/10/2008

C.I.T vs V.L.S.FINANCE LTD

ITA - 1221 / 2008ITAT Delhi
16/10/2008

C.I.T vs V.L.S.FINANCE LTD

ITA - 1149 / 2008ITAT Delhi
16/10/2008

C.I.T vs DAWN VIEW FARMS PVT LTD

ITA - 1187 / 2008ITAT Delhi
16/10/2008

THE COMMISSIONER OF INCOME TAX II vs MITSUI & CO. INDIA P. LTD.

ITA - 1182 / 2008ITAT Delhi
15/10/2008

COMMISSIONER OF INCOME TAX vs SMT.K.R.USHASREE

ITA/100/2008ITAT Kerala

HONOURABLE THE CHIEF JUSTICE MR.H.L.DATTU,HONOURABLE MR.JUSTICE A.K.BASHEER

15/10/2008

OM PARKASH HARBANS LAL vs COMMISSIONER OF INCOME TAX

ITA/197/2003ITAT Punjab & Haryana
15/10/2008

COMMISSIONER OF INCOME TAX DEL vs TULIP FINANCE LTD.

ITA/458/2007ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER

15/10/2008

COMMISSIONER OF INCOME TAX DEL vs TULIP FINANCE LTD.

ITA - 458 / 2007ITAT Delhi
15/10/2008

COMMNR. OF CENTRAL EXCISE, BOMBAY vs M/S. RAJPUROHIT GMP INDIA LTD.

C.A. No.-009277-009283 - 2003ITAT SC
14/10/2008

THE COMMISSIONER OF INCOME TAX-KOLHAPUR vs THE RATNAKAR BANK LTD.

CIVIL APPEAL No. 6088/2008ITAT SC

2 Judges

13/10/2008

THE COMMISSIONER OF INCOME TAX, II, TIRUCHIRAPALLI vs CITY UNION BANK LTD.

CIVIL APPEAL No. 2690/2006ITAT SC

2 Judges

13/10/2008