Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,854 total)
COMMNR. OF CENTRAL EXCISE vs M/S INDIAN ALUMINIUM CO. LTD
C.A. No.-000240-000240 - 2005ITAT SC
M/S. ISPAT INDUSTRIES LTD. vs COMMNR. OF CUSTOMS, MUMBAI
C.A. No.-003972-003972 - 2001ITAT SC
COMMISSIONER OF INCOME TAX vs SUMITRABEN J THAKKAR
ITR/117/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX vs APEX ELECTRICALS PVT. LTD.
ITR/153/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX vs APEX ELECTRICALS PVT LTD
ITR/239/1995ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs APEX ELECTRICALS PVT.LTD.
ITR/93/1997ITAT Gujarat
COMMISSIONER OF INCOME TAX vs APEX ELECTRICALS (P) LTD.
ITR/156/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX, MUMBAI vs M/S. GENERAL INSURANCE CORPORATION
CIVIL APPEAL No. 4422/2001ITAT SC
2 Judges
COMMNR. OF INCOME TAX, MUMBAI vs M/S. GENERAL INSURANCE CORPN.OF INDIA
C.A. No.-004422-004422 - 2001ITAT SC
CIT ASR. vs M/S BHARAT INDUSTRIES DINA NAGAR
ITR/528/1995ITAT Punjab & Haryana
MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL
M/S DALMIA BISCUITS(P)LTD. vs C.I.T.PATIALA
ITR/134/1989ITAT Punjab & Haryana
M/S NATIONAL LEGGUARD WORKS vs COMMISSIONER OF INCOME TAX & ANR.
ITA/302/2005ITAT Punjab & Haryana
C.I.T. PATIALA vs M/S SOHANA WOOLLEN MILLS
ITR/36/1990ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX vs M/S.NARSHIBHAI MULJIBHAI & CO.
ITR/49/1996ITAT Gujarat
COMMNR. OF CENTRAL EXCISE & CUSTOMS vs M/S. KERALA STATE ELEC.DEV.CORPN.LTD
C.A. No.-006992-006995 - 2004ITAT SC
M/S. C.T. COTTON YARN LTD. vs COMMNR. OF CENTRAL EXCISE, INDORE
C.A. No.-006451-006452 - 2000ITAT SC
COMMISSIONER OF INCOME TAX vs M/S ZUARI LEADING & FINANCE CO
ITA - 1387 / 2006ITAT Delhi
MRF LTD., KOTTAYAM vs ASST.COMNR.(ASSESSMENT)SALES TAX
C.A. No.-001610-001610 - 2006ITAT SC
ASHOK BHAN MARKANDEY KATJU
THE COMMISSIONER OF INCOME TAX vs M/S.NORTON INDS.JDR.
ITR/154/1999ITAT Punjab & Haryana
C.I.T.PATIALA vs M/S PARDEEP KUMAR C/O/MAGH RAJ TAPA
ITR/19/1990ITAT Punjab & Haryana
ARUN FAMILY TRUST vs COMMISSIONER OF INCOME TAX
ITR/88/1996ITAT Gujarat
C.I.T. LDH. vs SUKHCHAIN & CO.
ITR/90/1996ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE RAJESH BINDAL
C.I.T. PATIALA vs M/S MAHAVIR SPINNING MILLS CHD.
ITR/161/1996ITAT Punjab & Haryana
MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL
CIT JALANDHAR vs M/S KOHINOOR RUBBER MILLS JALA
ITR/88/1999ITAT Punjab & Haryana
C.I.T. PATIALA vs PB. FIN. CORP.
ITR/90/1987ITAT Punjab & Haryana
C.I.T vs AVERY CYCLES IND.
ITR/212/1995ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE RAJESH BINDAL
COMMISSIONER OF INCOME TAX,BILASPUR vs M/S SWASTIK RICE MILL, KHARASIA
ITA/70/2003ITAT Chhattisgarh
HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SATISH K. AGNIHOTRI
M/S SANGRUR VANASPATI MILLS LTD. SGR. vs THE COMMISSIONER OF INCOME TAX PAT.
ITR/29/1993ITAT Punjab & Haryana
THE COMMR.OF INCOME TAX PAT. vs M/S PUNJAB KESRI HOSIERY FACTORY LDH.
ITR/130/1987ITAT Punjab & Haryana
THE C.I.T. (CENTRAL) vs M/S O.K.HOSERY MILLS LTD.
ITR/52/1990ITAT Punjab & Haryana