Recent Judgments

Latest ITAT tax tribunal orders across all benches.(367,854 total)

M/S MOUNT SHIVALIK BREWERIES LTD. vs C.I.T.PATIALA

ITR/62/1991ITAT Punjab & Haryana
15/9/2006

CIT vs PUNJAB TRACTORS LTD

ITR/570/1995ITAT Punjab & Haryana
15/9/2006

CIT, ROHTAK vs PREM CHAND

ITR/61/1991ITAT Punjab & Haryana
15/9/2006

C.I.T LDH vs M/S OSWAL WOOLLEN MILLS LTD.

ITR/61/1988ITAT Punjab & Haryana
15/9/2006

THE COMMISSIONER OF I.T, JLDHR vs M/S HARPAL SINGH,JASWANT SINGH MALOUT

ITR/146/1995ITAT Punjab & Haryana
13/9/2006

COMMISSIONER OF INCOME TAX, RAIPUR vs R.K.NAGPAL

ITA/55/2003ITAT Chhattisgarh

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SATISH K. AGNIHOTRI

13/9/2006

C I T UDAIPUR vs M/S TRILOK CHAND and PARTY

ITA/40/2006ITAT Rajasthan

RAJESH BALIA,RAJENDRA PRASAD VYAS

13/9/2006

M/S NUCHAM PLASTICS LTD. ROHTAK vs THE C.I.T. ROHTAK

ITR/530/1995ITAT Punjab & Haryana
12/9/2006

COMMR. OF INCOME TAX, CENTRAL LDH. vs M/S AVERY CYCLE INDS. LTD.

ITA/73/2005ITAT Punjab & Haryana
12/9/2006

COMMR. OF INCOME TAX, CENTRAL LDH. vs M/S AVERY CYCLE INDS. LTD.

ITA/74/2005ITAT Punjab & Haryana
12/9/2006

COMMISSIONER OF INCOME TAX, RAIPUR vs BHAGWAN DAS PATEL

ITA/46/2003ITAT Chhattisgarh

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SATISH K. AGNIHOTRI

12/9/2006

COMMISSIONER OF INCOME TAX vs IDEAL SHEET METAL STAMPINGS & PRESSING P.LTD.

ITR/89/1996ITAT Gujarat
12/9/2006

COMMISSIONER OF INCOME-TAX vs GASKETS & RADIATORS DISTRIBUTORS

ITR/11/1999ITAT Gujarat
12/9/2006

CIT vs M/S UNITED PULP AND PAPER MILLS LIMITED

ITR/400/1995ITAT Punjab & Haryana
11/9/2006

COMMISSIONER INCOME TAX, RAIPUR vs M/S KEDIA DISTILLERIES LTD. BHILAI

ITA/30/2003ITAT Chhattisgarh

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SATISH K. AGNIHOTRI

11/9/2006

COSMOPOLITAN EDUCATION SOCIETY vs COMMISSIONER OF IT

ITA/203/2005ITAT Rajasthan
11/9/2006

COMMNR. OF CENTRAL EXCISE, CALCUTTA vs M/S. PANIHATI RUBBER LTD

C.A. No.-003980-003980 - 2006ITAT SC
8/9/2006

M/S. SNEH ENTERPRISES vs COMMNR. OF CUSTOMS, NEW DELHI

C.A. No.-000706-000706 - 2005ITAT SC
8/9/2006

C.I.T. JDR. vs M/S AMAR JYOTI SOAP

ITR/83/1992ITAT Punjab & Haryana
7/9/2006

COMMISSIONER OF INCOME TAX vs PAWAN KUMAR WADHAWA

ITA/20/2003ITAT Chhattisgarh

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE DILIP RAOSAHEB DESHMUKH

7/9/2006

COMMISSIONER OF INCOME TAX, RAIPUR vs M/S INDUS SMELTERS LTD.

ITA/19/2003ITAT Chhattisgarh

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE DILIP RAOSAHEB DESHMUKH

7/9/2006

COMMISSIONER OF INCOME TAX vs DINESHCHANDRA C. SHAH

ITR/72/1996ITAT Gujarat
7/9/2006

CIT vs KISAN SERVICE AGENCY

ITR/541/1995ITAT Punjab & Haryana
6/9/2006

COMMISSIONER OF INCOME TAX vs GUJARAT INSECTICIDES LTD.

ITR/54/1996ITAT Gujarat
6/9/2006

COMMISSIONER OF INCOME TAX vs DINESHCHANDRA CHANDULAL SHAH

ITR/71/1996ITAT Gujarat
6/9/2006

THE C.I.T. JALANDHAR vs M/S J.M.P. MFG.CO.PREET NAGAR JALANDHAR

ITR/134/1996ITAT Punjab & Haryana
5/9/2006

C.I.T. JALANDHAR vs M/S AMBIKA FORGINGS JALANDHAR

ITR/9/1996ITAT Punjab & Haryana
5/9/2006

THE COMMR. OF WEALTH TAX (C) LDH. vs ASHOK KUMAR & SONS

WTR/43/1995ITAT Punjab & Haryana
5/9/2006

THE COMMISSIONER INCOME TAX PATIALA vs M/S HIND WOOLLEN & HOSIERY MILLS LDH

ITR/9/1995ITAT Punjab & Haryana
5/9/2006

vijay kumar m. hirakhanwala huf vs income tax officer 14(2)-4, mumbai and 2ors.

WP/1358/2006ITAT Bombay

HON'BLE SHRI JUSTICE H.L. GOKHALE, HON'BLE SHRI JUSTICE J.P. DEVADHAR

5/9/2006