Recent Judgments

Latest ITAT tax tribunal orders across all benches.(367,854 total)

M/S MUNJAL SALES CORPORATION vs COMMISSIONER INCOME TAX APPEALS AND ORS

ITA/138/2004ITAT Punjab & Haryana
16/10/2006

COMMISSIONER OF INCOME -TAX vs M/S MUNJAL SALES CORPN.

ITA/666/2005ITAT Punjab & Haryana
16/10/2006

CIT, LUDHIANA vs M/S.RAM LUBHAYA & SONS

ITR/35/1989ITAT Punjab & Haryana
16/10/2006

PCA.ABDUL KHADER vs DY. COMMR. OF WEALTH TAX,TVM.

ITR/150/1999ITAT Kerala
16/10/2006

COMMISSIONER OF INCOME -TAX vs M/S MUNJAL SALES CORPN.

ITA/668/2005ITAT Punjab & Haryana
14/10/2006

C.I.T.AMRITSAR vs M/S SURINDER SUGAR STORE AMRITSAR

ITR/56/1990ITAT Punjab & Haryana
13/10/2006

C.I.T.AMRITSAR vs M/S SURINDER SUGAR STORE AMRITSAR

ITR/29/1990ITAT Punjab & Haryana
13/10/2006

THE COMMISSIONER OF INCOME TAX PATIALA vs M/S GROZ BACKERT ASIA LTD.

ITA/266/2003ITAT Punjab & Haryana

MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL

12/10/2006

THE COMMISSIONER OF INCOME TAX PATIALA vs M/S GROZ BACKERT ASIA LTD

ITA/267/2003ITAT Punjab & Haryana

MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL

12/10/2006

THE COMMISSIONER OF IT vs M/S GROZ BACKERT ASIA LTD

ITA/2/2004ITAT Punjab & Haryana

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE RAJESH BINDAL

12/10/2006

COMMISSIONER OF INCOME -TAX vs M/S MUNJAL SALES CORPN.

ITA/107/2003ITAT Punjab & Haryana

MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL

12/10/2006

M/S.KRISHNA TEXTILE vs COMMISSIONER OF INCOME-TAX

ITR/10/1997ITAT Gujarat

HONOURABLE MR. JUSTICE D.H.WAGHELA,HONOURABLE MR. JUSTICE R.S.GARG

12/10/2006

THE COMMR. OF INCOME TAX, PANCHKULA vs M/S CHAUHAN PAPERS PVT LTD. YAMUNANAGAR

ITA/358/2006ITAT Punjab & Haryana
12/10/2006

THE COMMISSIONER OF IT vs M/S OCM INDIA LTD

ITA/425/2005ITAT Punjab & Haryana
12/10/2006

M/S.KRISHNA TEXTILES vs COMMISSIONER OF INCOME TAX

ITR/9/1997ITAT Gujarat
12/10/2006

COMMISSIONER OF INCOME TAX vs GUJARAT STATE FOREST DEVELOPMENT CORPN LTD

ITR/295/1995ITAT Gujarat
12/10/2006

C.I.T. HARYANA vs DR. USHA VERMA

ITR/139/1989ITAT Punjab & Haryana

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE RAJESH BINDAL

11/10/2006

C.I.T. HARYANA vs DR. P.S. MAINI

ITR/137/1989ITAT Punjab & Haryana
11/10/2006

M/S.KRISHNA TEXTILES vs COMMISSIONER OF INCOME TAX

ITR/106/1996ITAT Gujarat
11/10/2006

COMMISSIONER OF INCOME-TAX vs KIRAN CORP.

ITR/74/1998ITAT Gujarat
11/10/2006

M/S SCOOP INDUSTRIES PVT.LTD. CARANZALEM GOA. vs THE INCOME TAX OFFICER, PANAJI GOA.

TXA/33/2006ITAT Bombay
10/10/2006

SANJEEV KUMAR PANDHI vs COMMISSIONER OF IT-I

ITA/672/2005ITAT Punjab & Haryana
10/10/2006

C I T JODHPUR vs SHRI RAMA KISHAN LEELA

ITA/109/2006ITAT Rajasthan
9/10/2006

CIT PATIALA vs M/S DURGA MERCHANTILE PVT.LTD.

ITR/94/1998ITAT Punjab & Haryana

MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL

8/10/2006

COMMISSIONER OF INCOME TAX DEL vs INDUSTRIAL FINANCE COPORATION

ITA - 373 / 2006ITAT Delhi
6/10/2006

ASSISTANT COMMISSIONER OF INCOME TAX vs M/S MADAN LAL GAGGAR

ITA/1/1999ITAT Rajasthan
4/10/2006

COMMISSIONER OF INCOME TAX vs SANSKAR TRUST

ITR/96/1996ITAT Gujarat
4/10/2006

COMMISSIONER OF INCOME TAX vs M/S.SANSKAR TRUST

ITR/101/1996ITAT Gujarat
4/10/2006

COMMISSIONER OF INCOME TAX vs SHREEJI CHEMICALS

ITR/191/1995ITAT Gujarat
4/10/2006

COMMISSIONER OF INCOME TAX vs M/S.GANESH TRADING CO.,

ITR/102/1996ITAT Gujarat
4/10/2006