Recent Judgments

THE COMMISSIONER OF INCOME TAX, MADRAS vs M/S SUNDARAM SPINNING MILLS

2 Judges

M/S.MOHAN MEAKIN LTD vs COMMNR. OF CENTRAL EXCISE, COCHIN

COLLECTOR OF CUSTOMS vs RELIANCE INDUSTRIES LTD

COLLECTOR OF CUSTOMS vs M/S. MODI RUBBER LD

TATA TEA LTD. vs THE COMMISSIONER OF CUSTOMS, CHENNAI

DY.COMMISSIONER OF I.T.(ASST) vs HARJIVANDAS JUTHABHAI

COMMISSIONER OF INCOME TAX vs JYOTI ELECTRIC MOTORS LTD.

THE COMMISSIONER OF INCOME TAX vs TEA KING.

THE COMMISSIONER OF INCOME TAX vs SARDAR ARJUN SINGH AHLUWALIA (DEAD)THROUGH LRS. ETC.

3 Judges

COMMISSIONER OF INCOME TAX vs ABHISHEK CORPORATION

COMMISSIONER OF INCOME TAX vs N.R. PAPERS & BOARDS LTD.

THE ASST.CIT, vs THERMOTECH ENGINEERS

AV. REDDY TRUST AND ORS. vs COMMISSIONER OF WEALTH TAX

2 Judges

COMMISSIONER OF INCOME TAX vs NIRMA CHEMICALS WORKS,

UNITED COMMERCIAL BANK, CALCUTTA vs COMMISSIONER OF INCOME TAX, WEST BENGAL-III CALCUTTA.

2 Judges

COMMISSIONER OF INCOME TAX vs ANURADHABEN H. BACHKANIWALA

COMMISSIONER OF INCOME TAX vs SHAMBHULAL C. BACHKANIWALA(IND

COMMISSIONER OF INCOME TAX vs SEVEN SYNTHETICS

COMMISSIONER OF INCOME TAX vs RAMILABEN S. BACHKANIWALA

COMMISSIONER OF INCOME TAX vs SHAMBHULAL C. BACHKANIWALA (HUF)

COMMISSIONER OF INCOME TAX vs ROHIT S. BACHKANIWALA

COMMISSIONER OF INCOME TAX vs CHHAYABEN S. BACHKANIWALA

COMMISSIONER OF INCOME TAX vs HARISH S. BACHKANIWALA

J.B.A. PRINTING INKS LTD. vs COLLECTOR OF CENTRAL EXCISE

COLLECTOR OF CENTRAL EXCISE, BARODA vs M/S. COTSPUN LTD

THE VISNAGAR TALUKA AUDYOGIK- SAHAKARI MANDLI LTD. vs COMMISSIONER OF INCOME-TAX

GENERAL INSURANCE CORPORATION OF INDIA vs COMMISSIONER OF INCOME TAX BOMBAY

2 Judges

M/S. ADITYA MINERALS PVT. LTD. vs COMMISSIONER OF INCOME TAX, ANDHRA PRADESH

5 Judges

INCOME TAX OFFICER vs GUJARAT NARMADA VALLEY

COMMISSIONER OF INCOME TAX vs RAPICUT CARBIDES LTD.