Recent Judgments

Latest ITAT tax tribunal orders across all benches.(360,851 total)

MYSORE MINERALS LTD., M.G. ROAD, BANGALORE vs COMMISSIONER OF INCOME TAX, KARNATAKA, BANGALORE

CIVIL APPEAL No. 5374/1994ITAT SC

2 Judges

1/9/1999

COMMISSIONER OF INCOME-TAX vs SHREE RAMDEV SILK MILLS

ITR/350/1984ITAT Gujarat

HONOURABLE MR. JUSTICE C.K.THAKKER,HONOURABLE MR. JUSTICE A.L.DAVE

30/8/1999

COMMISSIONER OF INCOME TAX vs TALINI INVESTMENT PVT. LTD.

ITA/217/1999ITAT Gujarat
30/8/1999

K.R. PATEL(DEAD) THROUGH LRS. vs COMMNR. OF INCOME TAX

C.A. No.-005649-005649 - 1990ITAT SC
27/8/1999

COMMISSIONER OF INCOME-TAX vs PARSHURAM POTTERY WORKS CO LTD

ITR/329/1984ITAT Gujarat
20/8/1999

MAYURDHWAJ MAGNESIA WORKS (P) LTD vs COMMISSIONER OF INCOME-TAX

ITR/346/1984ITAT Gujarat
20/8/1999

THE TRANSMISSION CORPORATION OF A.P. LTD. AND ANR. vs THE COMMISSIONER OF INCOME TAX, A.P.

CIVIL APPEAL No. 594/1985ITAT SC

2 Judges

17/8/1999

COMMISSIONER OF INCOME TAX, DELHI vs BHARAT CARBON AND RIBBON MFG. CO. (P) LTD.

CIVIL APPEAL No. 16688/1996ITAT SC

2 Judges

17/8/1999

COLLECTOR OF CENTRAL EXCISE, PUNE vs DAI ICHI KARKARIA LTD

C.A. No.-010176-010176 - 1996ITAT SC
11/8/1999

ION EXCHANGE (INDIA) LTD. vs COLLECTOR OF CENTRAL EXCISE, BARODA

C.A. No.-002110-002110 - 1988ITAT SC
2/8/1999

COMMISSIONER OF INCOME TAX, LUDHIANA vs OM PRAKASH

CIVIL APPEAL No. 4234/1983ITAT SC

5 Judges

27/7/1999

COMMISSIONER OF INCOME-TAX vs PATIDAR OIL CAKE INDUSTRIES

ITR/328/1984ITAT Gujarat
24/7/1999

FEDERATION OF CUSTOMS HOUSE AGENTS ASSOCIATION AND ORS. ETC. vs UNION OF INDIA AND ORS. ETC. ETC.

CIVIL APPEAL No. 2632/1985ITAT SC

1 Judge

15/7/1999

COMMNR. OF CENTRAL EXCISE, COIMBATORE vs TANSI ENGINERING WORKS, TIRUPUR

C.A. No.-003174-003174 - 1998ITAT SC
14/5/1999

UCO BANK, CALCUTTA vs COMMISSIONER OF INCOME TAX, WEST BENGAL

CIVIL APPEAL No. 235/1996ITAT SC

3 Judges

13/5/1999

UCO BANK vs COMM.OF INCOME TAX, WEST BENGAL

C.A. No.-000235-000235 - 1996ITAT SC
13/5/1999

COMMISSIONER OF WEALTH TAX vs CHANDRASINHRAO D GAEKWAD

WTR/29/1984ITAT Gujarat
12/5/1999

COMMISSIONER OF INCOME TAX vs CHANDANBEN MAGANLAL

ITR/261/1984ITAT Gujarat
12/5/1999

COMMISSIONER OF WEALTH TAX vs SHETH AMBALAL HIMATLAL

WTR/64/1984ITAT Gujarat
11/5/1999

COLLECTOR OF CENTRAL EXCISE, CHANDIGARH vs M/S KAY JAY ENGINEERING & ORS

-ITAT SC
11/5/1999

COMMISSIONER OF INCOME TAX vs ARUNA MILLS LIMITED

ITR/272/1984ITAT Gujarat
10/5/1999

COMMISSIONER OF WEALTH TAX vs ARVINDKUMAR HASHKUKHLAL (HUF)

WTR/84/1984ITAT Gujarat
10/5/1999

COMISSIONER OF WEALTH TAX vs G R EMPLOYEES WELFARE TRUST

WTR/78/1984ITAT Gujarat
4/5/1999

COMMISSIONER OF INCOME-TAX vs SUHUD GEIGY LTD

ITR/359/1984ITAT Gujarat
4/5/1999

COMMISSIONER OF INCOME TAX vs NAVJIVAN ROLLER & PULES MILLS

ITR/247/1984ITAT Gujarat
3/5/1999

THE COMMISIONER OF INCOME-TAX, vs GUJARAT STATE FOREST DEVELOPMENT CORP.

ITA/291/1998ITAT Gujarat
3/5/1999

MANOHARSINHJI P JADEJA vs COMMISSIONER OF WEALTH TAX

WTR/34/1984ITAT Gujarat
29/4/1999

COMMISSIONER OF WEALTH TAX vs GOVINDRAM TOPANDAS

WTR/43/1984ITAT Gujarat
29/4/1999

COMMISSIONER OF INCOME-TAX vs RANTI DEVI CHAUDHARY

ITR/374/1984ITAT Gujarat
28/4/1999

COMMISSIONER OF INCOME TAX vs KHEMANI CHAMBERS

ITR/202/1984ITAT Gujarat
28/4/1999