Recent Judgments
Latest ITAT tax tribunal orders across all benches.(360,851 total)
COMMISSIONER OF INCOME TAX vs BOMBAY BURMAH TRADING CORPORATION
CIVIL APPEAL No. 2600/1994ITAT SC
2 Judges
M/S. MALABAR INDUSTRIAL CO. LTD. vs COMMISSIONER OF INCOME-TAX, KERALA STATE
CIVIL APPEAL No. 3646/1993ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX vs PALLAVI MAYOR TRUST NO. 15.
ITA/370/1999ITAT Gujarat
COMMISSIONER OF INCOME TAX vs NATHALAL KARSANDAS
ITR/244/1984ITAT Gujarat
COMMISSIONER OF INCOME TAX vs GUJARAT AGRO OIL ENTERPRISES
ITR/317/1984ITAT Gujarat
KARIA DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LTD vs COMMISSIONER OF INCOME-TAX
ITR/339/1984ITAT Gujarat
COMMISSIONER OF INCOME TAX vs ABDULRAHIMKHAN M PATHAN
ITR/243/1984ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs MORVI TIME CO
ITR/386/1984ITAT Gujarat
COMMISSIONER OF INCOME-TAX, BOMBAY vs MIS. KANJI SHIVJI AND CO.
CIVIL APPEAL No. 9777/1995ITAT SC
2 Judges
COMNR. OF INCOME-TAX, BOMBAY vs M/S. KANJI SHIVJI & CO
C.A. No.-009777-009777 - 1995ITAT SC
S.P.BHARUCHA A.P.MISRA N.SANTOSH HEGDE
COMMISSIONER OF INCOME TAX vs MIHIR TEXTILES LIMITED
ITR/323/1984ITAT Gujarat
TAMIL NADU NEWSPRINT AND PAPERS LTD. vs APPRAISER,A.DEPT.CUSTOMS HOUSE,
C.A. No.-005867-005869 - 1994ITAT SC
M/S.SPRINT RPG INDIA LTD. vs COMMNR. OF CUSTOMS - I,DELHI
C.A. No.-005582-005582 - 1999ITAT SC
HIREN KIRAN JAGRUTI HINA TRUST vs COMMISSIONER OF INCOME TAX
ITR/293/1984ITAT Gujarat
GIRDHARRAM HARIRAM vs COMMISSIONER OF WEALTH-TAX
ITR/344/1984ITAT Gujarat
ACRON PHARMACEUTICALS vs COMMISSIONER OF INCOME TAX
ITR/398/1984ITAT Gujarat
BHARAT SURYODAYA MILLS CO LTD vs COMMISSIONER OF INCOME TAX
ITR/291/1984ITAT Gujarat
COMMISSIONER OF INCOME TAX vs L.M.S FOUNDRIES PVT LTD.
ITR/387/1984ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs ASHWINKUMAR GORDHANBHAI & BROSPVT LTD.
ITR/390/1984ITAT Gujarat
COMNR. OF CENTRAL EXCISE, NEW DELHI vs M/S. VIKRAM DETERGENT LTD
C.A. No.-002579-002579 - 2000ITAT SC
STATE BANK OF INDIA vs COLLECTOR OF CUSTOMS, BOMBAY
C.A. No.-002935-002935 - 1996ITAT SC
M/S WESTON COMPONENTS LTD. vs COMMISIONER OF CUSTOMS, NEW DELHI
C.A. No.-007144-007144 - 1999ITAT SC
COMMISSIONER OF INCOME TAX vs PRATIBHA SYNTEX LIMITED
ITA/214/1999ITAT Gujarat
COMMISSIONER OF INCOME TAX vs HINDUSTAN FASHIONS LTD.
ITA/62/1999ITAT Gujarat
MAHESANA DIST CO OP MILK PRODUCERS UNION LTD vs COMMISSIONER OF INCOME TAX
ITR/290/1984ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs POWER BUILD LTD
ITR/335/1984ITAT Gujarat
HONOURABLE MR. JUSTICE B.C.PATEL,HONOURABLE MR. JUSTICE K.M.MEHTA
COMMISSIONER OF INCOME TAX vs H LINK,M/S A F FERGUSON AND CO
ITR/310/1984ITAT Gujarat
HONOURABLE MR. JUSTICE B.C.PATEL,HONOURABLE MR. JUSTICE K.M.MEHTA
COMMISSIONER OF INCOME TAX vs CHALTHAN VIBHAG KHAND UDYOG SAHAKARI MANDALI LTD
ITR/298/1984ITAT Gujarat
HONOURABLE MR. JUSTICE B.C.PATEL,HONOURABLE MR. JUSTICE K.M.MEHTA
COMMISSIONER OF INCOME TAX vs CHEMI GOET LTD.
ITR/260/1984ITAT Gujarat
HONOURABLE MR. JUSTICE B.C.PATEL,HONOURABLE MR. JUSTICE K.M.MEHTA
COMMISSIONER OF INCOME TAX vs SAYAJI IRON WORKS QUARRY P LTD
ITR/286/1984ITAT Gujarat