Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,292 total)
COMMISSIONER OF INCOME TAX, WEST BENGAL vs TOLLYGUNGE CLUB LTD.
CIVIL APPEAL No. 578/1972ITAT SC
2 Judges
ROSHAN-DI-HATTI vs COMMISSIONER OF INCOME TAX
CIVIL APPEAL No. 284/1972ITAT SC
3 Judges
COMMISSIONER OF INCOME TAX GUJARAT III, AHMEDABAD & ANOTHER vs KURJI JINABHAI KOTECHA
CIVIL APPEAL No. 580/1972ITAT SC
2 Judges
TEXTILE MACHINERY CORPORATION LIMITED, CALCUTTA vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL, CALCUTTA
CIVIL APPEAL No. 772/1972ITAT SC
3 Judges
TRAVANCORE COCHIN CHEMICALS LIMITED vs COMMISSIONER OF INCOME-TAX, KERALA
CIVIL APPEAL No. 265/1972ITAT SC
3 Judges
R. DALMIA vs COMMISSIONER OF INCOME-TAX, NEW DELHI
CIVIL APPEAL No. 283/1972ITAT SC
2 Judges
SASHI PRASAD BAROOAH vs THE AGRICULTURE INCOME-TAX OFFICER, SHILLONG, ASSAM & ORS.
CIVIL APPEAL No. 245/1972ITAT SC
2 Judges
SMT. HARBANS KAUR vs THE COMMISSIONER OF WEALTH TAX, JULLUNDUR
CIVIL APPEAL No. 1334/1981ITAT SC
1 Judge
DEPUTY COMMISSIONER OF COMMERCIAL TAXES vs H. R. SRI RAMULU
CIVIL APPEAL No. 145/1972ITAT SC
3 Judges
C.I.T. WEST BENGAL III, CALCUTTA vs SRI JAGANNATH JEE (THROUGH SHEBAITS)
CIVIL APPEAL No. 1682/1971ITAT SC
2 Judges
JAIPUR MINERAL DEVELOPMENT SYNDICATE, JAIPUR vs THE COMMISSIONER OF INCOME-TAX, NEW DELHI
CIVIL APPEAL No. 74/1972ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, GUJARAT-II, AHMEDABAD vs R. M. AMIN
CIVIL APPEAL No. 51/1972ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs R. M. CHIDAMBARAM PILLAI ETC.
CIVIL APPEAL No. 17/1976ITAT SC
2 Judges
PARASHURAM POTTERY WORKS CO. LTD. vs INCOME TAX OFFICER, CIRCLE-1, WARD A, RAJKOT, GUJARAT
CIVIL APPEAL No. 1792/1971ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, MADRAS vs M/S. P. S. S. INVESTMENTS (P) LTD.
CIVIL APPEAL No. 1853/1971ITAT SC
2 Judges
MC DOWELL & COMPANY LTD. ETC. vs COMMERCIAL TAX OFFICER, VII CIRCLE, HYDERABAD ETC.
CIVIL APPEAL No. 248/1976ITAT SC
2 Judges
NAWN ESTATES (P) LTD. vs C. I. T., WEST BENGAL
CIVIL APPEAL No. 1760/1971ITAT SC
2 Judges
INDIAN ALUMINIUM CABLES LTD. & ANR. vs EXCISE AND TAXATION OFFICER & ANR.
CIVIL APPEAL No. 415/1976ITAT SC
3 Judges
P. K. BADIANI vs THE COMMISSIONER OF INCOME TAX, BOMBAY
CIVIL APPEAL No. 1695/1971ITAT SC
3 Judges
DALMIA CEMENT LIMITED vs COMMISSIONER OF INCOME TAX, NEW DELHI
CIVIL APPEAL No. 1437/1971ITAT SC
3 Judges
COMMISSIONER OF INCOME TAX, KANPUR vs M/S. J. K. COMMERCIAL CORPORATION LTD. ETC.
CIVIL APPEAL No. 1580/1971ITAT SC
3 Judges
INCOME TAX OFFICER, LUCKNOW vs M/S. S. B. SINGHAR SINGH & SONS & ANR.
CIVIL APPEAL No. 1539/1971ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, WEST BENGAL-I, CALCUTTA vs SIMON CARVES LMITED
CIVIL APPEAL No. 1313/1973ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, LUCKNOW vs MADHO PD. JATIA
CIVIL APPEAL No. 150/1971ITAT SC
3 Judges
PERFORMING RIGHT SOCIETY LTD. & ANR. vs COMMISSIONER OF INCOME-TAX & OTHERS
CIVIL APPEAL No. 488/1975ITAT SC
2 Judges
COMMISSIONER OF WEALTH-TAX, ANDHRA PRADESH vs OFFICER-IN-CHARGE (COURT OF WARDS) PAIGAH
CIVIL APPEAL No. 2552/1969ITAT SC
5 Judges
NARENDRAKUMAR J. MODI vs COMMISSIONER OF INCOME TAX, GUJARAT II, AHMEDABAD
CIVIL APPEAL No. 156/1971ITAT SC
3 Judges
COMMISSIONER OF AGRICULTURAL INCOME TAX, TRIVANDRUM vs SMT. LUCY KOCHUVAREED
CIVIL APPEAL No. 793/1971ITAT SC
2 Judges
M/S. GAURI SHANKAR, CHANDRABHAN vs C.I.T., U.P., LUCKNOW
CIVIL APPEAL No. 886/1971ITAT SC
2 Judges
COMMR. OF WEALTH TAX, MADRAS & ORS. vs LATE R. SRIDHARAN BY L.RS.
CIVIL APPEAL No. 1399/1970ITAT SC
5 Judges