Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,292 total)
COMMISSIONER OF INCOME TAX, (CENTRAL) DELHI, NEW DELHI vs BIJLI COTTON MILLS (P) LTD., HATHRAS DISTT., ALIGARH
CIVIL APPEAL No. 1328/1973ITAT SC
2 Judges
D.S. BIST & SONS, NAINITAL vs COMMISSIONER OF INCOME TAX, DELHI CENTRAL, NEW DELHI
CIVIL APPEAL No. 1727/1972ITAT SC
3 Judges
BRIJ BHUSHAN LAL PARDUMAN KUMAR ETC. vs COMMISSIONER OF INCOME TAX, HARYANA, HIMACHAL PRADESH AND NEW DELHI-III
CIVIL APPEAL No. 1701/1974ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, PATIALA vs PATIALA FLOUR MILLS CO. PVT. LTD., PATIALA
CIVIL APPEAL No. 2395/1977ITAT SC
3 Judges
COMMISSIONER OF SALES TAX, M.P. INDORE AND ORS. vs RADHAKRISHAN AND ORS.
CRIMINAL APPEAL No. 78/1972ITAT SC
3 Judges
RAJAPALAYAM MILLS LTD. vs COMMISSIONER OF INCOME TAX, MADRAS
CIVIL APPEAL No. 1989/1977ITAT SC
3 Judges
COMMISSIONER OF INCOME TAX, WEST BENGAL III, CALCUTTA vs RAJENDRA PRASAD MOODY, CALCUTTA ETC.
TAX REFERENCE CASE No. 1/1971ITAT SC
3 Judges
SUTLEJ COTTON MILLS LTD vs COMMR. OF INCOME TAX, WEST BENGAL, CALCUTTA
CIVIL APPEAL No. 1847/1972ITAT SC
2 Judges
MAHANT SRI SRINIVAS RAMNUJ DAS, MAHANT OF EMAR MATH, PURI vs THE AGRICULTURAL INCOME TAX OFFICER, PURI & ANR.
CIVIL APPEAL No. 1770/1972ITAT SC
3 Judges
M/S Y. L. AGARWALLA AND ORS. vs COMMISSIONER OF INCOME TAX, CENTRAL, CALCUTTA
CIVIL APPEAL No. 1112/1976ITAT SC
2 Judges
DHARMAPOSHANAM CO. KERALA vs COMMISSIONER OF INCOME TAX, KERALA
CIVIL APPEAL No. 6/1975ITAT SC
3 Judges
DHARMADEEPTI, ALWAYE, KERALA vs THE COMMISSIONER OF INCOME TAX, KERALA
CIVIL APPEAL No. 82/1975ITAT SC
3 Judges
MANGALORE ELECTRIC SUPPLY CO. LTD. vs THE COMMISSIONER OF INCOME TAX, WEST BENGAL
CIVIL APPEAL No. 2160/1972ITAT SC
3 Judges
B. R. LTD. vs V. P. GUPTA, C.I.T., BOMBAY
CIVIL APPEAL No. 1594/1972ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX WEST BENGAL I, CALCUTTA vs CLIVE INSURANCE CO. LTD., CALCUTTA
CIVIL APPEAL No. 1590/1973ITAT SC
3 Judges
CAMBAY ELECTRIC SUPPLY INDUSTRIAL CO. LTD. vs THE COMMISSIONER OF INCOME TAX, GUJARAT-II AHMEDABAD (AND VICE VERSA)
CIVIL APPEAL No. 785/1977ITAT SC
2 Judges
TOLARAM BIJOY KUMAR vs COMMISSIONER OF INCOME TAX, ASSAM
CIVIL APPEAL No. 1980/1972ITAT SC
3 Judges
SUPERINTENDENT OF TAXES, TEZPUR AND ORS. vs M/S. BORMAHAJAN TEA CO. LTD.
CIVIL APPEAL No. 602/1974ITAT SC
2 Judges
VISHNU AGENCIES (PVT.) LTD. ETC. vs COMMERCIAL TAX OFFICER & ORS. ETC.
CIVIL APPEAL No. 724/1976ITAT SC
7 Judges
ADDITIONAL COMMISSIONER OF INCOME TAX, GUJARAT, I, AHMEDABAD vs M/S. GURJARGRAVURES PRIVATE LIMITED
CIVIL APPEAL No. 1655/1972ITAT SC
2 Judges
RAMACHANDER SHIV NARAYAN vs COMMISSIONER OF INCOME TAX, ANDHRA PRADESH, HYDERABAD
CIVIL APPEAL No. 1611/1972ITAT SC
2 Judges
R. DALMIA vs C.I.T., DELHI, NEW DELHI
CIVIL APPEAL No. 1519/1971ITAT SC
2 Judges
PUSHPA DEVI vs COMMISSIONER OF INCOME TAX, NEW DELHI
CIVIL APPEAL No. 1738/1971ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX vs DHARMODAYAN & CO., KERALA
CIVIL APPEAL No. 1521/1973ITAT SC
2 Judges
R. K. MALHOTRA, I.T.O. GROUP CIRCLE II(L), AHMEDABAD vs KASTUR BHAI LALBHAI (H.U.F.)
CIVIL APPEAL No. 1977/1971ITAT SC
2 Judges
COMMISSIONER OF WEALTH TAX, ANDHRA PRADESH, HYDERABAD vs TRUSTEES OF H.E.H. NIZAMS FAMILY (REMAINDER WEALTH TRUST), HYDERABAD
CIVIL APPEAL No. 467/1971ITAT SC
3 Judges
TARULATA SYAM AND ORS. vs COMMISSIONER OF INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 147/1972ITAT SC
3 Judges
BHOPAL SUGAR INDUSTRIES LTD. vs SALES TAX OFFICER, BHOPAL
CIVIL APPEAL No. 1135/1972ITAT SC
3 Judges
SHAHZADA NAND & SONS vs THE COMMISSIONER OF INCOME TAX, PATIALA
CIVIL APPEAL No. 1011/1972ITAT SC
3 Judges
M/S. CARBORANDUM CO. vs C.I.T., MADRAS
CIVIL APPEAL No. 89/1975ITAT SC
3 Judges
