Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,292 total)
TEA ESTATE INDIA (P) LTD. vs COMMISSIONER OF INCOME-TAX
CIVIL APPEAL No. 1491/1971ITAT SC
2 Judges
RAM KANAI JAMINI RANJAN PAL PVT. LTD. vs MEMBER BOARD OF REVENUE, WEST BENGAL
CIVIL APPEAL No. 669/1971ITAT SC
2 Judges
COMMISSIONER OF WEALTH TAX, WEST BENGAL vs BISHWANATH CHATTERJEE AND OTHERS
CIVIL APPEAL No. 1101/1969ITAT SC
5 Judges
YOGIRAJ CHARITY TRUST vs COMMISSIONER OF INCOME-TAX, NEW DELHI
CIVIL APPEAL No. 937/1971ITAT SC
3 Judges
INCOME TAX OFFICER, I WARD, DIST. VI, CALCUTTA & ORS. vs LAKHMANI MEWAL DAS
CIVIL APPEAL No. 2526/1972ITAT SC
2 Judges
HOMELY INDUSTRIES vs THE SALES TAX OFFICER, SECTOR V, KANPUR
CIVIL APPEAL No. 1176/1971ITAT SC
2 Judges
HUKAM CHAND MILLS LTD. INDORE vs COMMISSIONER OF INCOME TAX, BOMBAY
CIVIL APPEAL No. 1062/1970ITAT SC
2 Judges
AZAMJAHI MILLS LTD. HYDERABAD vs THE COMMISSIONER OF INCOME TAX, HYDERABAD
CIVIL APPEAL No. 980/1971ITAT SC
2 Judges
BOARD OF REVENUE ETC. vs A. M. ANSARI ETC.
CIVIL APPEAL No. 67/1969ITAT SC
3 Judges
COMMISSIONER OF WEALTH TAX vs HINDUSTAN MOTORS LIMITED
CIVIL APPEAL No. 849/1971ITAT SC
2 Judges
H. H. MAHARAJ RANA HEMANT SINGHJI, DHOLPUR vs COMMISSIONER OF INCOME-TAX, RAJASTHAN
CIVIL APPEAL No. 779/1971ITAT SC
2 Judges
INCOME TAX OFFICER, SHILLONG AND ANR. ETC. vs N. TAKIM ROY RYMBAI ETC. ETC.
CIVIL APPEAL No. 579/1975ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX BIHAR, PATNA vs SAHU JAIN LIMITED
CIVIL APPEAL No. 761/1971ITAT SC
2 Judges
C.L.T., PUNJAB HARYANA, J & K, H.P. & UNION TERRITORY OF CHANDIGARH vs PANIPAT WOOLLEN & GENERAL MILLS. CO. LTD., CHANDIGARH
CIVIL APPEAL No. 622/1971ITAT SC
2 Judges
MANGANESE ORE (INDIA) LTD. vs THE REGIONAL ASSISTANT COMMISSIONER OF SALES TAX, JABALPUR
CIVIL APPEAL No. 599/1975ITAT SC
2 Judges
GOVINDDAS & ORS. ETC. ETC. vs INCOME TAX OFFICER & ANOTHER
CIVIL APPEAL No. 702/1975ITAT SC
3 Judges
KALYANJI MAVJI & CO vs C.I.T., WEST BENGAL-II
CIVIL APPEAL No. 522/1971ITAT SC
2 Judges
BHUPENDRA RATILA THAKKAR AND ANR. vs COMMISSIONER OF INCOME TAX, GUJARAT & ORS
WRIT PETITION (CIVIL) No. 96/1972ITAT SC
4 Judges
AJANTHA INDUSTRIES AND ORS vs CENTRAL BOARD OF DIRECT TAXES, NEW DELHI & OTHERS
CIVIL APPEAL No. 724/1975ITAT SC
3 Judges
M/S. CHIDAMBARAM MULRAJ & CO. PVT. LTD. vs COMMISSIONER OF INCOME TAX, BOMBAY CITY I
CIVIL APPEAL No. 360/1971ITAT SC
2 Judges
MANDYALA GOVINDU & CO. vs COMMISSIONER OF INCOME TAX, ANDHRA PRADESH
CIVIL APPEAL No. 63/1971ITAT SC
3 Judges
SURJIT LAL CHHABDA vs COMMISSIONER OF INCOME TAX, BOMBAY
CIVIL APPEAL No. 1819/1970ITAT SC
3 Judges
INCOME TAX OFFICER 'A' WARD, CALCUTTA vs RAMNARAYAN BHOJNAGARWALA
CIVIL APPEAL No. 318/1971ITAT SC
2 Judges
INCOME TAX OFFICER 'A' WARD, INDORE vs GWALIOR RAYON SILK MANUFACTURING (WEAVING) CO. LTD., BIRLAGRAM, NAGDA
CIVIL APPEAL No. 76/1971ITAT SC
2 Judges
INDIAN CHAMBERS OF COMMERCE vs C.I.T., WEST BENGAL-II, CALCUTTA
CIVIL APPEAL No. 2129/1970ITAT SC
3 Judges
ISHA BEEVI ON BEHALF OF THE MINOR UMAIBEN BEEVI & ORS. vs THE TAX RECOVERY OFFICER & ADDL. P.A. TO COLLECTOR, QUILON & ORS.
CIVIL APPEAL No. 1489/1970ITAT SC
3 Judges
J. K. COTTON MANUFACTURERS LTD. vs THE COMMLSSLONER OF INCOME TAX, LUCKNOW
CIVIL APPEAL No. 2203/1970ITAT SC
4 Judges
SOLE TRUSTEE LOKA SHIKSHANA TRUST vs COMMISSIONER OF INCOME TAX, MYSORE
CIVIL APPEAL No. 2130/1970ITAT SC
3 Judges
DAVENPORT & CO. PVT. LTD. vs COMMISSIONER OF INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 2034/1970ITAT SC
3 Judges
COMMISSIONER OF INCOME TAX, NAGPUR vs SUTLEJ COTTON MILLS SUPPLY AGENCY LTD.
CIVIL APPEAL No. 1877/1970ITAT SC
4 Judges
