Recent Judgments

Latest ITAT tax tribunal orders across all benches.(357,292 total)

JAIN SPINNERS LTD. vs COLLECTOR OF CENTRAL EXCISE

C.A. No.-003829-003829 - 1996ITAT SC
5/12/1997

MADDI VENKATARAMAN vs COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 4205/1985ITAT SC

2 Judges

2/12/1997

COMMISSIONER OF FNCOME TAX, BANGALORE vs SHREE MAN.JUNATHESWARE PACKING PRODUCTS AND CAMPHOR WORKS

CIVIL APPEAL No. 8467/1997ITAT SC

2 Judges

2/12/1997

COMMR. OF INCOME TAX, BANGALORE vs SHREE MANJUNATHEAWARA PACKING PRODUCTS

C.A. No.-008467-008467 - 1997ITAT SC
2/12/1997

M/S HUNSUR PLYWOOD WORKS LTD. vs THE COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 140/1988ITAT SC

2 Judges

19/11/1997

COMMISSIONER OF WEALTH TAX, GUJARAT-III, AHMEDABAD vs ELLIS BRIDGE GYMKHANA ETC. ETC.

CIVIL APPEAL No. 650/1988ITAT SC

2 Judges

21/10/1997

M/S. SAHNEY STEEL AND PRESS WORKS LTD., HYDERABAD ETC, ETC. vs COMMISSIONER OF INCOME TAX, ANDHRA PRADESH-I, HYDERABAD

CIVIL APPEAL No. 2193/1985ITAT SC

2 Judges

19/9/1997

KARTIKEYA vs SARABHAI versus COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 1098/1982ITAT SC

2 Judges

4/9/1997

VIJAYAWADA BOTTLING CO. vs COLLECTOR OF CENTRAL EXCISE GUNTUR

C.A. No.-011445-011447 - 1995ITAT SC
2/9/1997

THE COMMISSIONER OF INCOME TAX (CNTL.), LUDHIANA vs M/S HERO CYCLES PVT. LTD., LUDHIANA ETC. ETC.

CIVIL APPEAL No. 7665/1996ITAT SC

2 Judges

28/8/1997

COMMISSIONER OF INCOME TAX, DELHI vs STEPWELL INDUSTRIES LTD. ETC. ETC.

CIVIL APPEAL No. 1275/1992ITAT SC

2 Judges

27/8/1997

GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION vs THE COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 2950/1985ITAT SC

2 Judges

20/8/1997

COMMISSIONER OF INCOME TAX, MADRAS vs M/S. RAMBAL PRIVATE LTD. ETC.

CIVIL APPEAL No. 4003/1984ITAT SC

2 Judges

6/8/1997

UPPER GANGES SUGAR MILLS LTD. ETC. vs COMMISSIONER OF INCOME TAX, CALCUTTA

CIVIL APPEAL No. 3104/1985ITAT SC

2 Judges

4/8/1997

THE COMMONWEALTH TRUST LTD. CALICUT, KERALA vs THE COMMISSIONER OF INCOME TAX, KERALA II, ERNAKULAM

CIVIL APPEAL No. 2978/1982ITAT SC

2 Judges

30/7/1997

NATIONAL RAYON CORPORATION LTD. vs THE COMMISSIONER OF INCOME TAX, MADRAS

CIVIL APPEAL No. 431/1989ITAT SC

2 Judges

29/7/1997

THIRU AROORAN SUGARS LTD., MADRAS vs COMMISSIONER OF INCOME TAX, MADRAS

CIVIL APPEAL No. 6635/1983ITAT SC

2 Judges

20/7/1997

V.S.M.R. JAGDISHCHANDRAN (DEAD) BY LRS vs COMMISSIONER OF INCOME TAX, MADRAS

CIVIL APPEAL No. 4385/1997ITAT SC

2 Judges

9/7/1997

M/S SUNDARAM SPINNING MILLS vs COMMISSIONER OF INCOME TAX, MADRAS

CIVIL APPEAL No. 376/1985ITAT SC

2 Judges

9/7/1997

M/S SOUTH INDIA VISCOSE LTD. vs COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 3179/1982ITAT SC

2 Judges

9/7/1997

R.M. ARUNACHALAM ETC. vs COMMISSIONER OF INCOME TAX, MADRAS

CIVIL APPEAL No. 6098/1983ITAT SC

2 Judges

9/7/1997

COMMISSIONER OF INCOME TAX, AMRITSAR vs TATTAN TRUST AMRITSAR ETC.

CIVIL APPEAL No. 2328/1983ITAT SC

2 Judges

8/7/1997

CALCUTTA JUTE MANUFACTURING CO. AND ANR. vs COMMERCIAL TAX OFFICER AND ORS.

CIVIL APPEAL No. 1902/1990ITAT SC

2 Judges

8/7/1997

COMMISSIONER OF INCOME TAX, KANPUR vs NITYA NANO DEVKINANDAN

CIVIL APPEAL No. 111/1982ITAT SC

2 Judges

8/7/1997

THE VELLORE ELECTRIC CORPORATION LTD. ETC. vs THE COMMISSIONER OF INCOME TAX, MADRAS

CIVIL APPEAL No. 3333/1981ITAT SC

2 Judges

8/7/1997

M/S TUTICORIN ALKALI CHEMICALS AND FERTILIZERS LTD., MADRAS vs COMMISSIONER OF INCOME TAX, MADRAS

CIVIL APPEAL No. 1/1992ITAT SC

3 Judges

8/7/1997

COMMISSIONER OF INCOME TAX, GUJARAT vs M/S. ARTEX MANUFACTURING COMPANY

CIVIL APPEAL No. 2276/1981ITAT SC

2 Judges

8/7/1997

COMMISSIONER OF INCOME TAX, GUJARAT vs MIS. ELECTRIC CONTROL GEAR MFG. CO.

CIVIL APPEAL No. 101/1982ITAT SC

2 Judges

8/7/1997

THE COMMISSIONER OF INCOME-TAX BOMBAY ETC vs M/S PODAR CEMENT PVT.LTD.

CIVIL APPEAL No. 9/1986ITAT SC

3 Judges

27/5/1997

COMMISSIONER OF INCOME TAX, BIHAR vs BANKIPUR CLUB LTD.

CIVIL APPEAL No. 854/1994ITAT SC

2 Judges

8/5/1997