Recent Judgments

Latest ITAT tax tribunal orders across all benches.(357,292 total)

COMMISSIONER OF INCOME TAX, MADRAS vs M/S. AMALGAMATION PVT. LTD.

CIVIL APPEAL No. 139/1980ITAT SC

2 Judges

25/4/1997

M/S. THIAGARAJAR CHARITIES, MADURAI vs THE ADDITIONAL COMMISSIONER OF INCOME-TAX AND ANR.

CIVIL APPEAL No. 482/1980ITAT SC

3 Judges

24/4/1997

M/S. CHILLIES EXPORTS HOUSE LTD. vs COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 3637/1983ITAT SC

2 Judges

22/4/1997

COMMISSIONER OF INCOME TAX, KANPUR vs U.P. STATE INDUSTRIAL DEVELOPMENT CORPORATION

CIVIL APPEAL No. 1739/1981ITAT SC

2 Judges

11/4/1997

MADRAS INDUSTRIAL INVESTMENT CORPORATION LTD. vs COMMISSIONER OF INCOME TAX, TAMIL,NADU I, MADRAS

CIVIL APPEAL No. 3531/1982ITAT SC

2 Judges

4/4/1997

TATAVARTHI RAJAH AND ANR. vs COMMISSIONER OF WEALTH TAX, HYDERABAD

CIVIL APPEAL No. 5957/1983ITAT SC

2 Judges

4/4/1997

AS. GLITTRE D/5 I/S GARONNE AND ORS. vs COMMISSIONER OF INCOME TAX, KERALA-II

CIVIL APPEAL No. 8/1984ITAT SC

2 Judges

3/4/1997

GODHRA ELECTRICITY CO. LTD., AHMEDABAD vs COMMISSIONER OF INCOME TAX, GUJARAT-II, AHMEDABAD

CIVIL APPEAL No. 5638/1983ITAT SC

2 Judges

3/4/1997

COMMISSIONER OF INCOME TAX, BOMBAY vs M/S. BANQUE NATIONALE DE-PARIS

CIVIL APPEAL No. 6087/1983ITAT SC

2 Judges

21/3/1997

DELHI STOCK EXCHANGE ASSOCIATION LTD. vs COMMISSIONER OF INCOME TAX, NEW DELHI

CIVIL APPEAL No. 3432/1983ITAT SC

2 Judges

20/3/1997

M/S. EAST INDIA PHARMACEUTICAL WORKS LTD. vs COMMISSIONER OF INCOME TAX, WEST BENGAL

CIVIL APPEAL No. 1803/1981ITAT SC

2 Judges

11/3/1997

M/S. MEERA AND COMP ANY, LUDHIANA ETC. vs COMMISSIONER OF INCOME TAX, PUNJAB, J&K AND CHANDIGARH PATIALA

CIVIL APPEAL No. 1297/1980ITAT SC

3 Judges

11/3/1997

ALLIED MOTORS (P) LTD. vs COMMISSIONER OF INCOME TAX, DELHI

TAX REFERENCE CASE No. 2/1993ITAT SC

3 Judges

10/3/1997

SUWALAL ANANDILAL JAIN vs COMMISSIONER OF INCOME TAX, BIHAR, RANCHI

TAX REFERENCE CASE No. 1/1993ITAT SC

3 Judges

10/3/1997

SH. S.P. JAISWAL ETC. vs THE COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 2587/1983ITAT SC

2 Judges

6/3/1997

COMMISSIONER OF INCOME TAX TAMIL NADU-V MADRAS vs KOTAGIRI INDUSTRIAL CO-OPERATIVE TEA FACTORY LTD., KOTAGIRI

CIVIL APPEAL No. 5912/1983ITAT SC

2 Judges

5/3/1997

INDIAN PETROCHEMICALS CORPN.LTD,VADODARA vs COLLECTOR OF CENTRAL EXCISE

C.A. No.-004914-004914 - 1991ITAT SC
5/3/1997

COMMISSIONER OF INCOME TAX KERALA-II; ERNAKULAM vs M/S. KANDATH MOTORS ETC .

CIVIL APPEAL No. 3069/1980ITAT SC

2 Judges

4/3/1997

COMMISSIONER OF INCOME TAX vs NAVJIVAN MILLS LTD.

ITR/21/1984ITAT Gujarat
27/2/1997

BROOKE BOND INDIA LTD. vs COMMISSIONER OF INCOME TAX, WEST BENGAL-III.

CIVIL APPEAL No. 5771/1983ITAT SC

2 Judges

27/2/1997

COMMISSIONER OF INCOME-TAX vs DR.ANAND SARABHAI

ITR/216/1977ITAT Gujarat
26/2/1997

M/S. SOUTH INDIA STEEL ROLLING MILLS, MADRAS vs COMMISSIONER OF INCOME TAX, MADRAS

CIVIL APPEAL No. 5332/1983ITAT SC

2 Judges

25/2/1997

COMMISSIONER OF INCOME TAX vs RANCHHODBHAI ATMARAM

ITR/45/1984ITAT Gujarat
20/2/1997

COMMISSIONER OF INCOME-TAX vs JABAL INDUSTRIES

ITR/94/1984ITAT Gujarat
20/2/1997

M/S. PROGRESSIVE FINANCERS vs THE COMMISSIONER OF INCOME TAX, MADRAS

CIVIL APPEAL No. 1568/1981ITAT SC

2 Judges

20/2/1997

COMMISSIIONER OF INCOME TAX vs GUJARAT STATE ROAD TRANSPORT CORPORATION

ITR/51/1984ITAT Gujarat
17/2/1997

COMMISSIONER OF INCOME TAX vs PAUSHAK LIMITED

ITR/8/1984ITAT Gujarat
17/2/1997

COMMISSIONER OF INCOME TAX vs JAYKRISHNA HARIVALLABHDAS

ITR/29/1984ITAT Gujarat
14/2/1997

COMMISSIONER OF INCOME-TAX vs ROHIT MILLS LIMITED

ITR/68/1984ITAT Gujarat
12/2/1997

M/S. JONAS WOODHEAD AND SONS LTD., MADRAS vs THE COMMISSIONER OF INCOME TAX, MADRAS

CIVIL APPEAL No. 1575/1980ITAT SC

2 Judges

11/2/1997