Recent Judgments

Latest ITAT tax tribunal orders across all benches.(357,292 total)

THE ADDITIONAL COMMISSIONER OF INCOME TAX, LUCKNOW vs MAHARANI RAJ LAXMI DEVI

CIVIL APPEAL No. 1415/1979ITAT SC

2 Judges

11/2/1997

COMMISSIONER OF WEALTH TAX vs HUF OF VIKRAM A SARABHAI

WTR/2/1984ITAT Gujarat
6/2/1997

KS ADITYAKUMRIBA vs COMMISSIONER OF WEALTH TAX

WTR/40/1983ITAT Gujarat
6/2/1997

COMMISSIONER OF WEALTH TAX vs GAUTAM SARABHAI

WTR/37/1982ITAT Gujarat
6/2/1997

COMMISSIONER OF WELATH TAX vs GAUTAM SARABHAI(HUF)

WTR/57/1983ITAT Gujarat
6/2/1997

FATESINGHRAI P GAEKWAD vs COMMISSIONER OF WEALTH-TAX

WTR/59/1983ITAT Gujarat
6/2/1997

COMMISSIONER OF WEALTH-TAX vs HUF OF KARTIKEYA V SARABHAI

WTR/1/1984ITAT Gujarat
6/2/1997

COMMISSIONER OF WEALTH-TAX vs SUMMAIR SPORTS CLUB

WTR/46/1984ITAT Gujarat
6/2/1997

COMMISSIONER OF INCOME TAX vs RAIPUR MFG. CO. LTD.

ITR/47/1984ITAT Gujarat
5/2/1997

COMMISSIONER OF INCOME-TAX vs SARASPUR MILLS LIMITED

ITR/70/1984ITAT Gujarat
5/2/1997

ASSOCIATED STONE INDUSTRIES (KOTAH) LTD. vs COMMISSIONER OF INCOME TAX, RAJASTHAN

CIVIL APPEAL No. 685/1980ITAT SC

2 Judges

5/2/1997

COMMISSIONER OF INCOME TAX vs M/S. ALCOCK ASHDOWN AND CO. LTD. ETC

CIVIL APPEAL No. 1274/1980ITAT SC

2 Judges

5/2/1997

ADITANAR EDUCATIONAL INSTITUTION ETC. vs ADDITIONAL COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 2578/1979ITAT SC

2 Judges

5/2/1997

COMMISSIONER OF INCOME TAX vs TANVI SAJNI FAMILY TRUST

ITR/34/1984ITAT Gujarat
4/2/1997

GEEP INDL. SYNDICATE LTD. vs COLLECTOR OF CENTRAL EXCISE

C.A. No.-004608-004610 - 1996ITAT SC
4/2/1997

COMMISSIONER OF INCOMEF TAX vs THE PATEL MILLS CO. LTD.

ITR/73/1983ITAT Gujarat
3/2/1997

MAHEMDRA ELECTRICALS LTD. vs COMMISSIONER OF INCOME-TAX

ITR/85/1984ITAT Gujarat
3/2/1997

COMMISSIONER OF INCOME-TAX vs CELLULOSE PRODUCT OF INDIA LTD

ITR/92/1984ITAT Gujarat
3/2/1997

SYNBIOTICS LTD. vs COMMISSIONER OF INCOME-TAX

ITR/82/1984ITAT Gujarat
31/1/1997

DIGVIJAY CEMENT CO. LIMITED vs COMMISSIONER OF INCOME-TAX

ITR/115/1984ITAT Gujarat
31/1/1997

PACKART PRIVATE LIMITED vs COMMISSIONER OF INCOME-TAX

ITR/105/1984ITAT Gujarat
31/1/1997

COMMISSIONER OF INCOME TAX vs SURAT DIST. CO.OP.MILK PRODUCERS

ITR/53/1984ITAT Gujarat
30/1/1997

COMMISSIONER OF INCOME TAX vs PRECISE PLASTIC INDUSTRIES

ITR/156/1983ITAT Gujarat
30/1/1997

COMMISSIONER OF INCOME TAX vs K J DIVATIA

ITR/54/1984ITAT Gujarat
30/1/1997

VIJAY MILLS COMPANY LIMITED vs COMMISSIONER OF INCOME TAX

ITR/39/1984ITAT Gujarat
30/1/1997

ILAC LTD. vs COMMISSIONER OF INCOME-TAX

ITR/81/1984ITAT Gujarat
30/1/1997

COMMISSIONER OF WEALTH TAX vs KASTURBHAI MAYABHAI

WTR/36/1983ITAT Gujarat
29/1/1997

COMMISSIONER OF WEALTH TAX vs GORDHANBHAI J PATEL

WTR/39/1983ITAT Gujarat
28/1/1997

COMMISSIONER OF INCOME-TAX vs V W CHEMBURKAR

ITR/87/1984ITAT Gujarat
28/1/1997

COMMISSIONER OF INCOME-TAX vs P K GROVER

ITR/125/1984ITAT Gujarat
28/1/1997