Recent Judgments

Latest ITAT tax tribunal orders across all benches.(357,292 total)

SNEHLATA R PARIKH vs COMMISSIONER OF WEALTH TAX

WTR/27/1984ITAT Gujarat
28/1/1997

COMMISSIONER OF INCOME-TAX vs ASHOK MILLS LTD.

ITR/99/1984ITAT Gujarat

HONOURABLE MR. JUSTICE R.K.ABICHANDANI,HONOURABLE MR. JUSTICE R.BALIA

27/1/1997

COMMISSIONER OF INCOME TAX vs MRS.SHUSHILABEN PREMJI

ITR/79/1983ITAT Gujarat
27/1/1997

COMMISSIONER OF INCOME TAX vs R.B RODDS & CO LTD.

ITR/298/1983ITAT Gujarat
24/1/1997

COMMISSIONER OF INCOME-TAX vs GARDEN SILK WEAVING FACTORY

ITR/319/1983ITAT Gujarat
24/1/1997

ANARKALI SARABHAI, :SHAHIBAG HOUSE, AHMEDABAD vs COMMISSIONER OF INCOME TAX, AHMEDAHAD

CIVIL APPEAL No. 541/1983ITAT SC

2 Judges

24/1/1997

INCOME TAX OFFICER, JODHPUR vs PURUSHOTTAM DAS BANGUR AND ANR.

CIVIL APPEAL No. 3041/1983ITAT SC

2 Judges

22/1/1997

M/S. ORIENT TRADING COMP ANY LIMITED vs COMMISSIONER OF INCOME TAX CALCUTTA

CIVIL APPEAL No. 353/1981ITAT SC

2 Judges

21/1/1997

SAYAJI IRON & ENGNINEERING CO PVT LTD. vs COMMISSIONER OF INCOME TAX

ITR/260/1983ITAT Gujarat
13/1/1997

COMMISSIONER OF INCOME TAX vs STANDARD MALTINGS & ALLIED PRODUCTS CORPORATION

ITR/351/1983ITAT Gujarat
10/1/1997

MIS. BALLIMAL NA VAL KISH ORE AND ANR. vs COMMISSIONER OF INCOME TAX, BOMBAY

CIVIL APPEAL No. 646/1981ITAT SC

2 Judges

10/1/1997

DEEPAK TALKIES vs COMMISSIONER OF INCOME TAX

ITR/406/1983ITAT Gujarat
9/1/1997

COMMISSIONER OF INCOME TAX vs H.H. MAHARAJA FATESINGH FAMILYTRUST NO.1

ITR/252/1983ITAT Gujarat
7/1/1997

COMMISSIONER OF INCOME TAX vs H.H. MAHARAJA FATESINGH FAMILYTRUST NO.2

ITR/253/1983ITAT Gujarat
7/1/1997

MIS. ASHOK LEYLAND LTD. MADRAS vs COMMISSIONER OF INCOME TAX, MADRAS

CIVIL APPEAL No. 1295/1980ITAT SC

2 Judges

19/12/1996

MIS. PSI DATA SYSTEMS LTD. vs COLLECTOR OF CENTRAL EXCISE

CIVIL APPEAL No. 491/1989ITAT SC

2 Judges

17/12/1996

COMMISSIONER OF WEALTH TAX vs SA RATHOD

WTR/53/1983ITAT Gujarat
10/12/1996

M/S. BRIJ MOHAN DAS LAXMAN DAS vs COMMISSIONER OF INCOME TAX, ALLAHABAD

CIVIL APPEAL No. 2100/1979ITAT SC

2 Judges

10/12/1996

KULDEEP INDUSTRIAL CORPORATION vs INCOME TAX OFFICER AND ORS.

CIVIL APPEAL No. 233/1982ITAT SC

2 Judges

10/12/1996

COMMISSIONER OF INOCEM TAX vs M/S. G DALABHAI & COMPANY

ITR/400/1983ITAT Gujarat
9/12/1996

COMMISSIONER OF INCOME TAX vs RATILAL MOHANLAL CHEVLI

ITR/350/1983ITAT Gujarat
9/12/1996

COMMISSIONER OF INCOME TAX vs SATYADEV CHEMICAL LTD

ITR/359/1983ITAT Gujarat
9/12/1996

RAVINDRA INDUSTRIES vs COMMISSIONER OF INCOME-TAX

ITR/340/1983ITAT Gujarat
9/12/1996

COMMISSIONER OF INCOME TAX vs M/S I B MODEL FARM PVT LTD

ITR/367/1983ITAT Gujarat
6/12/1996

COMMISSIONER OF WEALTH-TAX vs SHMATILAL POPATLAL

WTR/5/1983ITAT Gujarat
6/12/1996

COMMISSIONER OF WEALTH TAX vs JAWAHARBHAI D PATEL

WTR/26/1983ITAT Gujarat
6/12/1996

COMMISSIONER OF INCOME TAX vs SORABJI NASARWANJI PARUCK

ITR/404/1983ITAT Gujarat
3/12/1996

COMMISSIONER OF INCOME TAX vs SORABJI NASSARWANJI PARUCK

ITR/415/1983ITAT Gujarat
3/12/1996

COMMISSIONER OF INCOME-TAX vs KAMDHENU

ITR/342/1983ITAT Gujarat
29/11/1996

P. MILAN TRADING CORPN vs COMMISSIONER OF INCOME TAX

ITR/248/1983ITAT Gujarat
28/11/1996