Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,292 total)
THE COMMISSIONER OF INCOME TAX vs AMBALAL SARABHAI D. TRUST NO.5
ITA/59/1989ITAT Gujarat
MARSHALL SONS AND CO. (INDIA) LTD. vs INCOME TAX OFFICER
CIVIL APPEAL No. 1661/1992ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX vs SUHASBHAI VADILAL
ITR/268/1983ITAT Gujarat
COMMISSIONER OF INCOME TAX vs ANANT NARHAR NIMKAR(HUF)
ITR/256/1983ITAT Gujarat
KAMLA COTTON COMPANY vs COMMISSIONER OF INCOME TAX
ITR/167/1983ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs KIRITKUMAR S MEHTA
ITR/320/1983ITAT Gujarat
ALL INDIA FED.OF CENTRAL EXCISE vs THE UNION OF INDIA
W.P.(C) No.-000306-000306 - 1988ITAT SC
WALDIES LTD. vs COMMISSIONER OF INCOME TAX, WEST BENGAL
CIVIL APPEAL No. 1790/1979ITAT SC
2 Judges
EAST INDIA HOTELS LTD., CALCUTTA vs COMNR. OF INCOME TAX, CALCUTTA
C.A. No.-004167-004167 - 1994ITAT SC
COMMISSIONER OF INCOME TAX, ANDHRA PRADESH vs B. POSETTY AND CO.
CIVIL APPEAL No. 1209/1978ITAT SC
3 Judges
M/S J.B. BODA AND CO. PVT. LTD. vs CENTRAL BOARD OF DIRECT TAXES, NEW DELHI
CIVIL APPEAL No. 933/1989ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX vs DECOM MARKETING PVT LTD.
ITR/255/1983ITAT Gujarat
M/S SRI VENKATA SATYA NARAYANA RICE MILL CONTRACTORS CO. vs THE COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH- II
CIVIL APPEAL No. 5623/1983ITAT SC
2 Judges
USMANBHAI I MEMON vs COMMISSIONER OF INCOME-TAX
ITR/161/1983ITAT Gujarat
K. BASAVARAJAPPA vs TAX RECOVERY COMMR., KARNATAKA
C.A. No.-013049-013050 - 1996ITAT SC
A.S. ANAND S.B. MAJMUDAR
HMM LTD. vs COLLECTOR OF CENTRAL EXCISE, NEW DELHI
C.A. No.-004081-004081 - 1986ITAT SC
COMMISSIONER OF INCOME-TAX vs RAMDAS N DESAI
ITR/176/1983ITAT Gujarat
SARASPUR MILLS LTD vs COMMISSIONER OF INCOME TAX
ITR/227/1983ITAT Gujarat
COMMISSIONER OF INCOME TAX, AMRITSAR vs M/S SHIV PRAKASH JANAK RAJ AND CO. PVT. LTD.
CIVIL APPEAL No. 1906/1979ITAT SC
2 Judges
M/S ESCORTS FARMS (RAMGARH) LTD. vs THE COMMISSIONER OF INCOME TAX, NEW DELHI
CIVIL APPEAL No. 1124/1987ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX vs SAKARLAL BALABHAI & CO
C.A. No.-003180-003180 - 1992ITAT SC
ADAIR DUTTA AND CO. INDIA PVT. LTD. vs THE APPROPRIATE AUTHORITY, INCOME TAX DEPARTMENT
CIVIL APPEAL No. 1109/1995ITAT SC
2 Judges
ADAIR DUTT & CO. INDIA PVT. LTD. vs APPROPRIATE AUTHORITY,INCOME TAX DEPTT
C.A. No.-001109-001109 - 1995ITAT SC
COMMISSIONER OF INCOME TAX vs MUNIRKUMAR B. DALAL TRUST
ITR/77/1983ITAT Gujarat
COMMISSIONER OF INCOME TAX, MADURAI vs M/S. T.V. SUNDARAM IYENGAR AND SONS LTD.
CIVIL APPEAL No. 11864/1996ITAT SC
3 Judges
RANADEY MICRONUTRIENTS vs COLLECTOR OF CENTRAL EXCISE
C.A. No.-005404-005404 - 1993ITAT SC
L.T.C. BHADRACHALAM PAPERBOARDS AND ANR. vs MANDAL REVENUE OFFICER, ANDHRA PRADESH AND ORS.
CIVIL APPEAL No. 11821/1966ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX vs RAMDAS N DESAI
ITR/134/1983ITAT Gujarat
COMMISSIONER OF INCOME TAX vs SAMASTA BRAHMA SAMAJ
ITR/197/1983ITAT Gujarat
M/S. J.K. SYNTHETICS LTD. vs COLLECTOR OF CENTRAL EXCISE
CIVIL APPEAL No. 3849/1988ITAT SC
2 Judges
