Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,292 total)
I.T.C. LTD. vs COLLECTOR OF CENTRAL EXCISE, BOMBAY
C.A. No.-010379-010379 - 1996ITAT SC
THE COMMERCIAL TAX OFFICER AND ORS. vs M/S. BISWANATH JHUNJHUNWALA AND ANR.
CIVIL APPEAL No. 716/1981ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX GUJARAT vs SHRI UDAYAN CHINUBHAI AND ORS.
CIVIL APPEAL No. 1595/1977ITAT SC
2 Judges
M/S.JAYANTI PAPER MILLS LTD vs COMMISSIONER OF INCOME TAX
ITR/42/1983ITAT Gujarat
COMMNR. OF INCOME TAX, BOMBAY vs T.P. KUMARAN
C.A. No.-011399-011399 - 1996ITAT SC
COMMISSIONER OF INCOME TAX vs KARAM CHAND THAPAR AND OTHERS
CIVIL APPEAL No. 4551/1990ITAT SC
2 Judges
COLLECTOR OF CUSTOMS, BOMBAY vs SHIBANI ENGG.SYSTEMS, BOMBAY
C.A. No.-000710-000710 - 1993ITAT SC
COMMISSIONER OF INCOME-TAX vs BHARAT VIJAY MILLS LTD
ITR/207/1984ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs PEASS INDUSTRIAL ENGRS PVT LTD
ITR/31/1985ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs I A MODI FAMILY TRUST
ITR/186/1994ITAT Gujarat
COMMISSIONER OF INCOME TAX vs BHARAT VIJAY MILLS LTD.
ITR/154/1984ITAT Gujarat
COMMISSIONER OF INCOME TAX vs NIRMALA BAKUBHAI FOUNDATION
ITR/161/1984ITAT Gujarat
SRI KRISHNA PVT. LTD. ETC. vs ITO CALCUTTA AND ORS.
CIVIL APPEAL No. 1562/1977ITAT SC
2 Judges
M/S. KALPETTA ESTATES LTD. ETC. ETC. vs THE COMMISSIONER OF INCOME-TAX, COCHIN
CIVIL APPEAL No. 9188/1996ITAT SC
2 Judges
M/S. POOTHUNDU PLANTATIONS PVT. LTD. vs AGRICULTURAL INCOME TAX OFFICER, CHITTOOR, KERALA STATE AND ORS.
CIVIL APPEAL No. 9168/1996ITAT SC
2 Judges
POOTHUNDU PLANTATIONS PVT.LTD. vs AGRL.INCOME TAX OFFR.,
C.A. No.-009168-009168 - 1996ITAT SC
M/S. WILH, WILHELMSEN vs COMMISSIONER OF INCOME TAX, WEST BENGAL-I
CIVIL APPEAL No. 1206/1978ITAT SC
2 Judges
M/S.SHIV SHAKTI GOLD FINGER,RAJASTHAN vs ASSTT.COMMERCIAL TAXES OFFICER,RAJASTHAN
C.A. No.-009074-009074 - 1996ITAT SC
K. RAMASWAMY G.B. PATTANAIK
THE COMMISSIONER OF INCOME-TAX, MADRAS vs THE LAKSHMI VILAS BANK LTD. KARUR
CIVIL APPEAL No. 132/1979ITAT SC
2 Judges
THE III INCOME TAX OFFICER, CIRCLE - I, SALEM AND ANR. vs ARUNAGIRI CHETTIAR
CIVIL APPEAL No. 1615/1979ITAT SC
2 Judges
ASSTT COLLECTOR OF CENTRAL EXCISE vs BATA INDIA
C.A. No.-008762-008762 - 1994ITAT SC
M/S. SUNDARAM CLAYTON LTD. ETC. vs COMMISSIONER OF INCOME TAX
CIVIL APPEAL No. 4360/1981ITAT SC
2 Judges
M/S.ELPRO INTERNATIONAL LTD. vs COLLECTOR OF CENTRAL EXCISE, PUNE
C.A. No.-008267-008268 - 1996ITAT SC
MIS VEECUMSEES, MADRAS vs COMMISSIONER OF INCOME TAX, MADRAS
CIVIL APPEAL No. 7660/1996ITAT SC
2 Judges
M/S. VEECUMSEES, MADRAS vs COMMISSIONER OF INCOME TAX, MADRAS
C.A. No.-007660-007662 - 1996ITAT SC
KUMAR JAGDISH CHANDRA SINHA (DEAD) THROUGH LRS. ETC. vs COMMISSIONER OF INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 1604/1985ITAT SC
2 Judges
RAMESH NARAIN SAXENA AND ORS. vs COMMISSIONER OF INCOME TAX, NEW DELHI
CIVIL APPEAL No. 5508/1985ITAT SC
2 Judges
SMITH KLINE AND FRENCH (INDIA) LTD. ETC. vs COMMISSIONER OF INCOME TAX
CIVIL APPEAL No. 1187/1985ITAT SC
2 Judges
M/S. WATERFALL ESTATES LTD., MADRAS vs THE COMMISSIONER OF INCOME-TAX, TAMIL NADU I, MADRAS
CIVIL APPEAL No. 6108/1983ITAT SC
2 Judges
COMMON CAUSE-A REGISTERED SOCIETY vs UNION OF INDIA & ORS.
WRIT PETITION (CIVIL) No. 24/1995ITAT SC
2 Judges
