Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,292 total)
COMMISSIONER OGF WEALTH-TAX vs TARABEN FAMILY TRUST
WTR/76/1995ITAT Gujarat
COMMISSIONER OF WEALTH TAX vs JITENDRA P PATEL
WTR/122/1995ITAT Gujarat
COMMISSIONER OF WEALTH TAX vs RAMBHAI N AMIN
WTR/26/1995ITAT Gujarat
COMMISSIONER OF WEALTH-TAX vs TARABEN R PATEL
WTR/32/1995ITAT Gujarat
COMMISSIONER OF WEALTH TAX vs KIRITKUMAR P.PATEL
WTR/84/1996ITAT Gujarat
COMMISSIONER OF WEALTH TAX vs RAMESHBHAI J PATEL HUF
WTR/126/1995ITAT Gujarat
COMMISSIONER OF WEALTH TAX vs KIRITKUMAR P.PATEL
WTR/83/1996ITAT Gujarat
COMMISSIONER OF WEALTH-TAX vs MUKESH R PATEL
WTR/68/1995ITAT Gujarat
COMMISSIONER OF WEALTH TAX vs DHURVKUMAR J. PATEL
WTR/146/1996ITAT Gujarat
COMMISSIONER OF WEALTH-TAX vs SHIVANI TRUST
WTR/55/1995ITAT Gujarat
THE COMMISSIONER OF INCOME-TAX, MADRAS vs URMILA RAMESH
CIVIL APPEAL No. 2141/1982ITAT SC
3 Judges
COMMISSIONER OF INCOME TAX vs M B DALAL TRUST
ITR/21/1985ITAT Gujarat
COMMISSIONER OF INCOME TAX vs AMOD STAMPING,
ITR/122/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX vs D. CHANDRAKANT & BROS
ITR/64/1995ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs MOTI LAMINATES PVT.LTD.
ITR/196/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX vs BOMBAY MINERAL SUPPLY CO.(P) LTD.
ITR/178/1995ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs SARABHAI SURFACTANTS LTD
ITR/106/1995ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs KAILASH OIL CAKE INDUSTRIES
ITR/130/1995ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs RINKI HYDROCARBONS LTD.
ITR/95/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX vs KOTAN STONE PVT.LTD.
ITR/245/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX vs GRACE PAPER INDUSTRIES (P)LTD.
ITR/121/1995ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs SMITH FOOD PRODUCTS PVT.LTD.
ITR/193/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX vs MUNIRKUMAR B DALAL TRUST
ITR/196/1985ITAT Gujarat
COMMISSIONER OF INCOME TAX vs ADMARK PHARMA
ITR/136/1995ITAT Gujarat
THE COMMISSIONER OF INCOME TAX vs M/S. EXPRESS NEWS PAPERS LTD.
CIVIL APPEAL No. 2941/1985ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX vs CADILA CHEMICALS PVT. LTD.
ITA/66/1997ITAT Gujarat
VST INDUSTRIES LTD. vs COLLECTOR OF CENTRAL EXCISE, HYD
C.A. No.-002524-002524 - 1992ITAT SC
COMMISSIONER OF INCOME TAX GUJARAT III AHMEDABAD vs MANHARLAL GIRDHARLAL DOSHIT
ITR/378/1983ITAT Gujarat
P. SARADA vs COMMISSIONER OF INCOME TAX (CENTRAL)
CIVIL APPEAL No. 649/1987ITAT SC
2 Judges
RASHIK LAL AND CO. vs COMMISSIONER OF INCOME TAX, ORISSA
CIVIL APPEAL No. 4589/1992ITAT SC
2 Judges