Recent Judgments

Latest ITAT tax tribunal orders across all benches.(358,351 total)

COMMISSIONER OF INCOME-TAX vs MANILAL TARACHAND

ITR/95/1988ITAT Gujarat
24/9/2001

COMMISSIONER OF WEALTH TAX vs PRASHANT JIVANLAL KINARIWALA

WTR/39/1987ITAT Gujarat
24/9/2001

COMMISSIONER OF WEALTH TAX vs AMBALAL SARABHAI T NOS 13 TO14

WTR/23/1987ITAT Gujarat
24/9/2001

COMMISSIONER OF INCOME TAX vs SAVITABEN N AMIN

ITR/281/1993ITAT Gujarat
17/9/2001

COMMISSIONER OF INCOME TAX vs SHREE SARVODAYA INDUSTRIES

ITR/65/1998ITAT Gujarat
17/9/2001

SADHURAM GORDHANDAS vs COMMISSIONER OF INCOME-TAX

ITR/102/1986ITAT Gujarat
14/9/2001

COMMISSIONER OF INCOME-TAX vs ARVIND MILLS LTD.

ITR/134/1987ITAT Gujarat
11/9/2001

COMMISSIONER OF CUSTOMS(SEA) CHENNAI vs M/S. BALLARPUR INDUSTRIES LTD

C.A. No.-003942-003944 - 2001ITAT SC
11/9/2001

COMMISSIONER OF INCOME-TAX vs SAYAJI IRON & ENGG CO PVT LTD.

ITR/104/1986ITAT Gujarat
10/9/2001

COMMISSIONER OF WEALTH-TAX vs RAJNIBEN CHINUBHAI

WTR/4/1986ITAT Gujarat
10/9/2001

COMMISSIONER OF INCOME TAX vs TEXTILE & GENERAL ENGINEER CO

ITR/34/1986ITAT Gujarat
10/9/2001

MITESH ROLLING MILLS P LTD vs COMMISSIONER OF INCOME TAX

ITR/77/1987ITAT Gujarat
6/9/2001

COMMISSIONER OF INCOME-TAX vs BHADRA SHAHIBAG HOUSE

ITR/129/1987ITAT Gujarat
6/9/2001

M/S.ASPINWALL & CO LTD vs C.I.T., ERNAKULAM

C.A. No.-008832-008833 - 1997ITAT SC

S.P. BHARUCHA Y.K. SABHARWAL ASHOK BHAN

5/9/2001

MAYURDHWAJSINHJI vs COMMISSIONER OF WEALTH-TAX

WTR/47/1985ITAT Gujarat
4/9/2001

COMMISSIONER OF INCOME-TAX vs SABARKANTHA JILLA KHARID VECHAN SANGH LTD

ITR/4/1987ITAT Gujarat

HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE D.A.MEHTA

3/9/2001

COMMISSIONER OF INCOME TAX vs ARVIND MILLS LIMITED

ITR/286/1987ITAT Gujarat

HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE D.A.MEHTA

3/9/2001

COMMISSIONER OF INCOME TAX vs BHAVNAGR ELECTRICITY CO. LTD.

ITR/120/1987ITAT Gujarat

HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE D.A.MEHTA

3/9/2001

COMMISSIONER OF INCOME TAX vs K S LOKHAND WALA FAMILY TRUST

ITR/113/1987ITAT Gujarat

HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE D.A.MEHTA

3/9/2001

COMMISSIONER OF INCOME-TAX vs AIR CONTROL & CHEMICAL ENGG. CO. LTD.

ITR/56/1988ITAT Gujarat
3/9/2001

COMMISSIONER OF INCOME-TAX vs YASINBHAI ISMAILBHAI MANSURI

ITR/131/1987ITAT Gujarat
3/9/2001

GUJARAT STATE PETROCHEMICALS CORPN. LTD. vs COMMISSIONER OF INCOME TAX

ITR/62/1988ITAT Gujarat
3/9/2001

COMMISSIONER OF INCOME TAX vs LEUVA PATEL KELWANI MANDAL

ITR/115/1987ITAT Gujarat
3/9/2001

COMMISSIONER OF INCOME-TAX vs N C MEHTA

ITR/3/1987ITAT Gujarat
3/9/2001

COMMISSIONER OF INCOME-TAX vs IQBALBHAI I MANSURI (DECD.)

ITR/38/1988ITAT Gujarat
3/9/2001

C.I.T.,BOMBAY CITY-III,BOMBAY vs BRITISH BANK OF MIDDLE EAST

C.A. No.-000095-000095 - 1998ITAT SC

S.P. BHARUCHA Y.K. SABHARWAL ASHOK BHAN

30/8/2001

COMMNR. OF CUSTOMS, NEW DELHI vs M/S. PARASRAMPURIA SYNTHETICS LTD

C.A. No.-007303-007306 - 2000ITAT SC
30/8/2001

COMMISSIONER OF INCOME TAX vs KISMAT PVT. LTD.

ITR/20/1987ITAT Gujarat
27/8/2001

COMMISSIONER OF INCOME-TAX vs KRIKSHNA UNDERCASING MFG.,

ITR/35/1987ITAT Gujarat
27/8/2001

COMMISSIONER OF INCOME TAX vs V.B.NARANIA & CO

ITR/155/1986ITAT Gujarat
27/8/2001