Recent Judgments
Latest ITAT tax tribunal orders across all benches.(360,851 total)
COMMNR. OF CUSTOMS, NEW DELHI vs M/S. SONY INDIA LTD
C.A. No.-008236-008236 - 2002ITAT SC
COMMISSIONER OF INCOME TAX vs TOSHA INTERNATIONAL LTD.
ITA - 1143 / 2008ITAT Delhi
M/S JAY KAY INTERNATIONAL vs C I T
ITA/245/2008ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs FAG PRECISION BEARING LTD.
ITR/5/1994ITAT Gujarat
THE COMMISSIONER OF INCOME TX vs MOSER BAER INDIA LTD.
ITA - 824 / 2008ITAT Delhi
M/S SOCIETEX
ITA/1497/2006ITAT Delhi
M/S SOCIETEX
ITA/1332/2006ITAT Delhi
THE COMMISSIONER OF INCOME TAX, MUMBAI-VI vs DESIGN and AUTOMATION(ENGG) BOMBAY P.LTD
ITXA/147/2002ITAT Bombay
HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE S.J. KATHAWALLA
THE COMMISSIONER OF INCOME TAX,PANAJI-GOA. vs M/S BENCOMAR HOTELS(GOA) PVT.LTD.,COLVA-GOA.
TXA/3/2004ITAT Bombay
CENTRAL GOVT.EMP. CONSUMER COO vs COMMISSIONER OF INCOME TAX
ITA/407/2007ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
C.I.T vs GIVO LTD
ITA - 1081 / 2008ITAT Delhi
THE COMMISSIONER OF INCOME TAX II vs JCB INDIA LTD.
ITA - 1061 / 2008ITAT Delhi
C.I.T vs HYBRID RICE INTERNATIONAL PVT LTD
ITA - 1060 / 2008ITAT Delhi
THE COMMISSIONER OF INCOME TAX DELHI IX vs JAGPREET SINGH
ITA - 1059 / 2008ITAT Delhi
COMMR.OF CENTRAL EXCISE vs M/S SHANMUGANANDA SOAPNUT WORKS
C.A. No.-006011-006013 - 2007ITAT SC
THE COMMISSIONER OF INCOME TAX vs M/SX PARAS RICE MILLS
ITA/93/2004ITAT Punjab & Haryana
C.I.T., ROHTAK vs ]/S.PORRITS & SPENCER (ASIA) LTD.
ITR/3/1997ITAT Punjab & Haryana
CIT HARYANA ROHTAK vs PORRITTS & SPENCER(ASIA)LTD,FA
ITR/51/1998ITAT Punjab & Haryana
C.I.T. ROHTAK vs M/S PORRITTS AND SPENCER LTD.
ITR/170/1995ITAT Punjab & Haryana
C.I.T. ROHTAK vs M/S PORRITS & SPONCER (ASIA) LTD.
ITR/124/1989ITAT Punjab & Haryana
M/S PARAS RICE MILLS vs COMMISSIONER OF INCOME TAX ETC.
ITA/524/2006ITAT Punjab & Haryana
C I T vs M/S SHEENA INDUS.
ITA/331/2008ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX, MADRAS vs PONNI SUGARS & CHEMICALS LTD.
CIVIL APPEAL No. 5694/2008ITAT SC
2 Judges
COMMR.OF SALES TAX vs M/S TATA IRON & STEEL CO.LTD
C.A. No.-005693-005693 - 2008ITAT SC
S.H. KAPADIA B. SUDERSHAN REDDY
COMMISSIONER OF INCOME TAX DELHI IV vs EASTMAN INDUSTRIES LTD.
ITA - 895 / 2007ITAT Delhi
COMMISSIONER OF CUSTOMS, NEW DELHI vs M/S. SIDDHARTHA POLYMERS LTD
C.A. No.-001264-001265 - 2008ITAT SC
COMMNR. OF INCOME TAX, MADRAS vs M/S. PONNI SUGARS & CHEMICALS LTD
C.A. No.-005694-005694 - 2008ITAT SC
INCOME TAX vs LIMITED
ITA/895/2007ITAT Delhi
ASSISTANT COMMISSIONER, INCOME TAX, RAJKOT vs SAURASHTRA KUTCH STOCK EXCHANGE LTD.
CIVIL APPEAL No. 1171/2004ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX DEL vs M/S HI LINE PENS P.LTD.
ITA/1202/2006ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER