Recent Judgments
Latest ITAT tax tribunal orders across all benches.(360,851 total)
THE COMMISSIONER OF INCOME TAX vs R.K.DHAWAN
ITA/63/2004ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
C I T vs SHIV KUMAR
ITA/87/2008ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX vs R.K.DHAWAN
ITA/381/2003ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
COMMISSIONER OF INCOME TAX vs UNITED HOTELS LTD.
ITA/1147/2008ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
COMMISSIONER OF INCOME TAX vs M/S PRAVEEN ELECTRONICS LTD
ITA/87/2006ITAT Delhi
COMMISSIONER OF INCOME TAX vs UNITED HOTELS LTD.
ITA - 1147 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs SALORA INTERNATIONAL LIMITED
ITA - 1164 / 2008ITAT Delhi
B.M.MALANI vs COMMR.OF INCOME TAX
C.A. No.-005950-005950 - 2008ITAT SC
VIJAY SHIP BREAKING CORPN. vs COMMNR. OF INCOME TAX, AHMEDABAD
C.A. No.-006692-006723 - 2003ITAT SC
THE COMMISSIONER OF INCOME TAX vs SMT.PREETHA S.NAIR,KOLLAM
ITA/90/2008ITAT Kerala
COMMNR. OF CENTRAL EXCISE, JAIPUR vs M/S. MEWAR BARTAN NIRMAN UDYOG
C.A. No.-003269-003269 - 2003ITAT SC
THE COMMISSIONER OF INCOME TAX V vs RAJOURI BUILDERS & PROMOTERS P.LTD.
ITA - 1205 / 2008ITAT Delhi
C.I.T vs DABUR PHARMA LTD
ITA - 1122 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs EDS ELECTRONICS DATA SYSTEMS (INDIA) P.LTD.
ITA/734/2008ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
COMMISSIONER OF INCOME TAX vs JMD INTERNATIONAL
ITA - 1140 / 2008ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs SRI.B.MOHANACHANDRAN NAIR
ITA/87/2008ITAT Kerala
COMMISSIONER OF INCOME TAX,TRIVANDRUM vs SRI.B.MOHANACHANDRAN NAIR,MANGAD,KOLLAM
ITA/86/2008ITAT Kerala
THE DIRECTOR OF INCOME TAX (INTERATIONAL TAXATION), MUMBAI. vs M/S. ROXON OY C/O.S.R. BATLIBOI AND CO., MUMBAI.
NMA/2055/2008ITAT Bombay
COMMISSIONER INCOME TAX vs CHANDI RAM
ITA/466/2007ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY TEWARI
THE COMMISSIONER OF IT vs M/S IQBAL SINGH & CO
ITA/86/2006ITAT Punjab & Haryana
COMMNR. OF CENTRAL EXCISE, KANPUR vs M/S. NEW DECENT FOOTWEAR INDUSTRIES
C.A. No.-001140-001140 - 2003ITAT SC
COMMISSIONER OF INCOME TAX DELHI II vs L.T.OVERSEAS P.LTD.
ITA - 1103 / 2008ITAT Delhi
JOHN WYETH and BROTHERS LTD., BOMBAY. vs C.I.T.-II, BOMBAY.
ITR/6/1992ITAT Bombay
HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE S.J. KATHAWALLA
COMMISSIONER OF INCOME TAX-I vs HAKAM SINGH
ITA/400/2008ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY TEWARI
M/S CHAMAN LAL AMAR NATH AND CO. vs C I T AND ORS.
ITA/218/2008ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX-IV, DELHI vs M/S HCL COM NET SYSTEMS & SERVICES LTD.
CIVIL APPEAL No. 5800/2008ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX vs TOSHA INTERNATIONAL LTD.
ITA/1143/2008ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
COMMISSIONER OF INCOME TAX DELHI III vs NAND KISHORE AGGARWAL
ITA - 301 / 2008ITAT Delhi
COMMR.OF INCOME TAX-IV,DELHI vs M/S HCL COMNET SYSTEMS & SERVICES LD
C.A. No.-005800-005800 - 2008ITAT SC
SHREYANS INDUSTRIES LTD.,PUNJAB vs COMMR.OF INCOME TAX-I,LUDHIANA
C.A. No.-005855-005855 - 2008ITAT SC