Recent Judgments

JAWAND SONS UDEY IMPEX, LUDHIANA vs CIT-II LUDHIANA PUNJAB

THE COMMISSIONER OF INCOME TAX, COCHIN vs THE COCHIN MALABAR ESTATES & INDUSTRIES

HONOURABLE MR.JUSTICE V.K.MOHANAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

THE COMMISSIONER OF INCOME TAX vs TCM LTD

COMMISSIONER OF INCOME TAX vs SHRI MUKESH LUTHRA

COMMISSIONER OF INCOME TAX vs SHRI MUKESH LUTHRA

COMMISSIONER OF INCOME TAX vs SHRI MUKESH LUTHRA

COMMISSIONER OF INCOME TAX vs SHRI MUKESH LUTHRA

COMMISSIONER OF INCOME TAX vs SHRI MUKESH LUTHRA

C I T, LUDHIANA vs PAWAN KANT, LUDHIANA

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE GURDEV SINGH

THE COMMISSIONER OF INCOME TAX, COCHIN vs CHAKOLAS SPINNING AND WEAVING MILLS LTD.

CIT, FARIDABAD vs RAJIV AGNIHOTRI

CIT, FARIDABAD vs M/S LAKHANI INDIA LTD. FARIDABAD

CIT, FARIDABAD vs BHARAT LAL DAGAR

COMMISSIONER OF INCOME TAX, SALEM vs M/S SUGAVANEESHWARA SPG.MILLS LTD

C.I.T. PATIALA vs SH. PRAN NATH GUPTA

MR. JUSTICE GURDEV SINGH,MR. JUSTICE ADARSH KUMAR GOEL

C.I.T. JDR. vs M/S PUNJAB GAS CYLINDER LTD. LDH.

CIT, PATIALA vs M/S VARREN FINANCIAL SERVICES LTD. PATIALA

M/S KARNAL COOP. SUGAR MILLS LTD. KARNAL vs JOINT COMMISSIONER OF INCOME TAX, KARNAL

MR. JUSTICE GURDEV SINGH,MR. JUSTICE ADARSH KUMAR GOEL

CIT LUDHIANA vs M/S PEARL WOOLEN MILLS LDH.

THE COMMR. OF INCOME TAX-III LDH. vs M/S NAHAR SPINNING MILLS LTD.

JASBIR SINGH vs CIT PATIALA

COMMNR. OF CENTRAL EXCISE, GOA vs M/S. FUNSKOOL (INDIA) LTD

M/S PLEASANTIME PRODUCTS ETC. vs COMMR.OF CENTRAL EXCISE,MUMBAI-1 ETC

ALEX.C.JOSEPH, CHEKKATTU HOUSE, vs THE INCOME TAX OFFICER, WARD-1,THIRUVALL

HONOURABLE MR.JUSTICE V.K.MOHANAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

THE COMMISSIONER OF INCOME TAX vs MEDICAL TRUST HOSPITAL, NEDUMKANDAM,

M/S HEMYOG HOTEL(P) LTD. vs CIT PATIALA

COMMISSIONER OF INCOME TAX, KOTTAYAM vs M/S.JOHNSON'S ESTATES & AGENCIES PVT.

CIT AMRITSAR vs M/S CENTRAL MALL

COMMISSIONER OF INCOME TAX vs M/S.PALAMPADOM PLANTATIONS LIMITED

COMMISSIONER OF INCOME TAX vs M/S AMAR ENTERPRISES