Recent Judgments

JAGJIT PAL SINGH ANAND vs COMMISSIONER OF INCOME TAX DELHI

Commissioner of Income-Tax Central III vs M/s. Shilpi Securities Pvt. Ltd. etc. etc.

JAGJIT PAL SINGH ANAND vs COMMISSIONER OF NCOME TAX

COMMISSIONER OF INCOME TAX CENTRAL III vs SHILPI SECURITIES PVT LTD

JAGJIT PAL SINGH ANAND

THE COMMISSIONER OF INCOME TAX, COCHIN vs SMT.M.THANKAMMA, KOCHI-35

HONOURABLE MR.JUSTICE V.K.MOHANAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

THE COMMISSIONER OF INCOME TAX, COCHIN vs V.R.DESAI, PARTNERS, M/S. DESAI BROTHERS

CIT-III LUDHIANA vs M/S MODI INDUSTRIAL CORPORATION LUDHIANA

CIT, FARIDABAD vs SUBRATA DUTTA CHOUDHARY

COMMISSIONER OF INCOME TAX vs M/S. ALOM EXTRUSIONS LIMITED

2 Judges

COMMR.OF INCOME TAX vs M/S ALOM EXTRUCTIONS LIMITED

COMMISSIONER OF INCOME TAX vs SHRI VINOD KUMAR SINGHAL

MR. RAJENDRAN CHINGARAVELU vs MR R.K.MISHRA, ADDL. COMMR. OF IT

RAJENDRAN CHINGARAVELU vs MR. R.K. MISHRA, ADDL. COMMISSIONER OF IT & ORS.

2 Judges

COMMNR. OF INCOME TAX, KANPUR vs M/S.SAHARA INDIA SAVINGS&INVEST.CORP.LTD

C I T vs M/S SHEENA INDUS.

C I T vs M/S SHEENA INDUS.

COMMISSIONER OF INCOME TAX RAIPUR vs HIMALAYA COMMERCIAL COMPLEX P.LTD.

THE COMMISSIONER OF INCOME TAX- I MUMBAI vs M/S. WEST COST PAPER MILLS LTD

THE COMMISSIONER OF INCOME TAX - 1 MUMBAI vs WEST COAST PAPER MILLS LTD

THE COMMISSIONER OF INCOME TAX,TVM vs THE DIRECTOR,PRASAR BHARTI,TVM

COMMR.OF CUSTOMS(PORT) KOLKATA vs HARI PRASAD AGARWAL

COMMISSIONER OF INCOME TAX-II, LDH vs M/S ARISUDANA SPINNING MILLS LTD., LUDHIANA

MR. JUSTICE SATISH KUMAR MITTAL,MR. JUSTICE M.S. SULLAR

JAI BHARAT GUM AND CHEMICALS LTD. vs ADDL. COMMISSIONER OF INCOME TAX BHIWANI HRY.

CIT-I, CHANDIGARH vs M/S SIMLA CHANDIGARH DIOCESE SOCIETY, SEC 19A CHD

COMMISSIONER OF INCOME TAX vs DIVYA PURI

M/S MEPCO INDUSTRIES LTD.MADURAI vs COMMR.OF INCOME TAX

THE COMMISSIONER OF INCOME TAX-XVII

THE COMMISSIONER OF INCOME TAX, KOTTAYAM vs SHRI CHACKO THOMAS, KOTTAYAM

HARISONS OVERSEAS vs COMMISSIONER OF INCOME TAX, KARNAL