Recent Judgments

THE COMMISSIONER OF INCOME TAX vs M/S GARG ENTERPRISES

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE GURDEV SINGH

THE C I T PATIALA vs M/S SOOD HARVESTORS PATIALA

MR. JUSTICE GURDEV SINGH,MR. JUSTICE ADARSH KUMAR GOEL

M/S.RAMJI DASS & CO. vs THE COMMISSIONER OF INCOME TAX

SARDAR EXHIBITORS P.LTD. vs DCIT, COMPAY CIRCLE 25 (6) CR BUILDING

SARDAR EXHIBITORS P.LTD. vs DCIT, COMPANY CIRCLE

SARDAR EXHIBITORS P.LTD. vs DCIT, COMPANY CIRCLE

COMMISSIONER OF INCOME TAX-I vs PRITAM SINGH CHAHIL, HUF

CHANDIGARH BOTTLING CO. vs C I T

FAB INDIA OVERSEAS P. LTD. vs THE COMMISSIONER OF INCOMET AX

DENSO HARYANA P.LTD. vs COMMISSIONER OF INCOME TAX

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL

COMMISSIONER OF INCOME TAX-I vs A.K. SACHDEVA

MR. JUSTICE GURDEV SINGH,MR. JUSTICE ADARSH KUMAR GOEL

C I T vs BALBIR SINGH MOHINDER SINGH

THE COMMISSIONER OF INCOME TAX vs M/S P.T.CHACKO AND CO.

DENSO HARYANA P.LTD. vs COMMISSIONER OF INCOME TAX

COMMISSIONER OF INCOME TAX vs VIRGO MARKETING P.LTD.

C.I.T. PAT. vs M/S PUNJAB STATE INDS. DEV.

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE GURDEV SINGH

THE COMMISSIONER OF INCOME TAX vs TBS PUBLISHERS AND DISTRIBUTORS,CALICUT

C.I.T. PATIALA vs M/S RIETA BISCUTS CO.

CIT LUDHIANA vs M/S HERO CYCLES LTD.

GROVER FABRICS INDIA P LTD. vs C I T

SHIVANI TEXTILES LTD. vs DEPUTY COMMISSIONER OF INCOME TAX

THE COMMISSIONER OF INCOME TAX, COCHIN vs HARRISONS MALAYALAM LTD., WILLINGDON ISL

ANSAL HOUSING & CONSTRUCTION LTD vs C.I.T

CASES PERTAINING TO SPL.DIVISION BENCHES

ANSAL HOUSING & CONSTRUCTION LTD vs C.I.T

ANSAL HOUSING & CONSTRUCTION LTD vs C.I.T

M.G.F.INDIA LTD. vs COMMISSIONER OF INCOME TAX

M.G.F.INDIA LTD. vs COMMISSIONER OFINCOME TAX

M.G.F.INDIA LD. vs COMMISSIONER OF INCOME TAX

The Motor & General Finance Ltd. etc. etc. vs Commissioner of Income Tax-VI, New Delhi

Ansal Housing & Construction Ltd. vs Commissioner of Income Tax