Recent Judgments
Latest ITAT tax tribunal orders across all benches.(360,851 total)
THE COMMISSIONER OF INCOME TAX vs DEWAN CHAND
ITA - 1280 / 2008ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs DEWAN CHAND
ITA - 1274 / 2008ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs DEWAN CHAND
ITA - 1273 / 2008ITAT Delhi
m/s shi vs agar veg. restaurant mum
ITXA/144/2006ITAT Bombay
HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE V.C. DAGA
COMMISSIONER OF INCOME TAX vs PARBHAT KUMAR
ITA/293/2008ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE L.N. MITTAL
KHODAY DISTILLERIES LTD. vs COMMISSIONER OF INCOME TAX AND ANR.
CIVIL APPEAL No. 6654/2008ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX vs SAMTEL COLOR LIMITED
ITA/1207/2008ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
COMMISSIONER OF INCOME TAX vs SAMTEL COLOR LIMITED
ITA - 1207 / 2008ITAT Delhi
M/S KHODAY DISTILLERIES LTD. vs COMMISSIONER OF INCOME TAX
C.A. No.-006654-006654 - 2008ITAT SC
TAX-II vs (P) LTD
ITA/1295/2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs MANTEC CONSULTANT (P) LTD
ITA - 1295 / 2008ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs SHREE VIDYADHIRAJA VIDYA SAMAJAM
ITA/130/2008ITAT Kerala
M/S. INDIA CINE AGENCIES vs COMMISSIONER OF INCOME TAX, MADRAS
CIVIL APPEAL No. 3649/2003ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX vs HARKARAN DAS VED PAL
ITA - 1005 / 2007ITAT Delhi
VXL INDIA LTD. vs ASST. C I T
TAXAP/470/1999ITAT Gujarat
HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE SMT. JUSTICE ABHILASHA KUMARI
VXL INDIA LTD vs ASSTT C I T
TAXAP/469/1999ITAT Gujarat
HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE SMT. JUSTICE ABHILASHA KUMARI
VXL INDIA LTD. vs INCOME TAX OFFICER
TAXAP/468/1999ITAT Gujarat
HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE SMT. JUSTICE ABHILASHA KUMARI
VXL INDIA LTD. vs INCOME TAX OFFICER
TAXAP/467/1999ITAT Gujarat
HONOURABLE MR. JUSTICE D.A.MEHTA,HONOURABLE SMT. JUSTICE ABHILASHA KUMARI
ASST. COMMISSIONER OF INCOME TAX vs SAYAJI IRON WORKD(CONTRACT)LTD
TAXAP/465/1999ITAT Gujarat
THE COMMISSIONER OF INCOME TAX,TVM. vs KERALA STATE INDUSTRIAL DEV.CORPN.LTD.
ITA/128/2008ITAT Kerala
MIDDLE EAST ESTATE BUILDERS P.TLD. vs COMMISSIONER OF INCOME TAX DELHI IV
ITA/408/2008ITAT Delhi
C I T vs KHANNA IMPROVEMENT TRUST
ITA/509/2008ITAT Punjab & Haryana
M/S SHREE GANPATI EMBROIDERY PVT. LTD. vs C.I.T.-II
ITA/510/2008ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX,COCHIN vs SMT.MADHU PATANI,EKM.
ITR/10/2002ITAT Kerala
COMMISSIONER OF INCOME TAX CENTRAL KANPUR vs J.K. CHARITABLE TRUST KAMAL TOWER, KANPUR
CIVIL APPEAL No. 2092/2006ITAT SC
3 Judges
COMMISSIONER OF INCOME TAX vs HUGHES SOFTWARE SYSTEMS LIMITE
ITA - 641 / 2007ITAT Delhi
COMMISSIONER OF INCOME TAX vs VEENA SALUJA
ITA - 1249 / 2008ITAT Delhi
C I T vs M/S RUBBER UDYOG VIKAS P LTD.
ITA/635/2007ITAT Punjab & Haryana
PNB FINANCE LTD. vs COMMISSIONER OF INCOME TAX-I, NEW DELHI
CIVIL APPEAL No. 3721/2002ITAT SC
2 Judges
ASSISTANT COMMERCIAL TAXES OFFICER vs M/S BAJAJ ELECTRICALS LTD
C.A. No.-005865-005865 - 2008ITAT SC
S.H. KAPADIA B. SUDERSHAN REDDY
