Recent Judgments

JANARDHAN VERMA vs ASSISTANT COMMISSIONER OF INCOME TAX

AKBAR TRAVELS OF INDIA PVT. LTD. vs THE INCOME TAX SETTLEMENT COMMISSION AND 2 ORS.

C.I.T LDH. vs M/S PB. CONCOST STEELS LTD.

CIT LUDHIANA vs SANGRUR VANASPATI MILLS LTD.SA

C.I.T. PATIALA vs SODHI HARBHAJAN SINGH

DIRECTOR OF INCOME TAX (EXEMPTION) vs M/S BAGRI FOUNDATION

PEPSICO INDIA HOLDINGS PVT LTD vs COMMISSIONER OF INCOME TAX

M/S SUNIT ENG.&INDS.CORP. vs C.I.T. JDR.

CIT, PATIALA vs M/S PUNJAB PUNJAB TRACTORS LTD.

CIT HISAR vs SHAKUNTLA DEVI

COMMISSIONER OF INCOME TAX vs TALANGANG COOP GROUP HOUSING SOCIETY LTD

HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN

COMMISSIONER OF INCOME TAX vs TALANGANG COOP GROUP HOUSING SOCIETY LTD

AMERICAN HOTEL AND LODGING EDUCATIONAL INSTITUTE vs THE CENTRAL BOARD OF DIRECT TAXES AND 3 ORS.

THE COMMISSIONER OF INCOME TAX vs M/S. FLEX ART GOA

CHD HOUSING BOARD vs CHIEF COMMISSIONER OF INCOME TAX & ORS.

CIT, CHANDIGARH vs SURINDER PAL ANAND CHANDIGARH

PSEB, PATIALA vs COMMISSIONER OF INCOME TAX PATIALA

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL

C.I.T. PATIALA vs INDS. CABLES INDIA LTD.

THE COMMISSIONER OF INCOME TAX, COCHIN vs HARRISONS MALAYALAM LTD., WILLINGDON ISL

V.K.NATESAN vs THE COMMISSIONER OF INCOME TAX

THE COMMISSIONER OF INCOME TAX -8 MUMBAI vs M/S. GEM PLUS JEWELLERY INDIA LTD

IOT INFRASTRUCTURE and ENERGY SERVICES LTD vs THE ASSISTANT COMMISSIONER OF INCOME-TAX and1 ORS

THE COMMISSIONER OF INCOME TAX-2 MUMBAI vs L AND T LTD.

HON'BLE SHRI JUSTICE DR. D.Y. CHANDRACHUD, HON'BLE SHRI JUSTICE J.P. DEVADHAR

HINDUSTAN PETROLEUM CORPORATION LTD., MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX AND 2 ORS.

THE COMMISSIONER OF INCOME TAX-8 MUMBAI vs M/S. PFIZER LTD MUMBAI

THE COMMISSIONER OF INCOME TAX vs M/S ZUARI INDUSTRIES LTD.,

3i INFOTECH LIMITED vs THE ASSISTANT COMMISSIONER OF INCOME-TAX AND 2 ORS.

THE COMMISSIONER OF INCOME TAX vs M/S PUNJAB TRACTORS LTD

SI Group India Ltd. vs The Asst. Commissioner of Income Tax Range 3(3)

THE COMMISSIONER OF INCOME TAX 17 MUMBAI vs ALKA BHOSLE