Recent Judgments

HOUSING URBAN DEVELOPMENT CORPORATION LIMITED vs ACIT

CIT vs ST MICRO ELECTRONICS PVT LTD

COMMISSIONER OF INCOME TAX vs EDWARDS LIFESCIENCES INDIA P.LTD.

CIT FARIDABAD vs M/S NATIONAL HYDRO ELECTRIC POWER CORP. LTD.

COMMISSIONER OF CENTRAL EXCISE, DELHI vs M/S. PEARL DRINKS LTD.

2 Judges

C.I.T.,MUMBAI vs M/S.WALFORT SHARE & STOCK BROKERS P.LTD

S.H. KAPADIA SWATANTER KUMAR

COMMNR. OF CENTRAL EXCISE, DELHI vs M/S. PEARL DRINKS LTD

C.IT. ASR vs URMIL KAPOOR

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL

C.I.T. JDR. vs YASH PAUL SINGH BHALLA

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL

C.I.T.ASR. vs MASTER DEEPAN KAPOOR

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL

CIT, HISAR vs MOHAN LAL NAND LAL ETC.

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL

VEENA BHATIA vs ASSISTANT COMMISSIONER OF INCOME TAX

DEEPA BHATIA vs ASSISTANT COMMISSIONER OF INCOME TAX

SUBHASH VERMA vs ASSISTANT COMMISSIONER OF INCOME TAX

THE COMMISSIONER OF INCOME TAX vs AMRIT PAL SINGH

COMMISSIONER OF INCOME TAX vs MARKET COMMITTEE PUNDRI

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL

COMMISSIONER OF INCOME TAX HISAR vs MARKET COMMITTEE NARWANA

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL

C.I.T ROHTAK vs M/S RAJDHANI WINE TRADES BHIWANI

C.I.T. PATIALA vs SH. SURINDER MOHAN

C.I.T. PATIALA vs M/S SWASTKA OILS & FERTILZIERS

CIT, PANCHKULA vs PREM SINGH, RAMGARH

RAJESH RICE MILL vs C.I.T., AAYAKAR BHAWAN, ROHTAK, HARYANA

CIT, FARIDABAD vs HORAM (INDL.) ANKHIR FARIDABAD

CIT vs MEGH RAJ

CIT KARNAL vs MARKET COMMITTEE PIPLI

COMMISSIONER OF INCOME TAX vs HONDA SIEL POWER PRODUCTS LTD

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE V.K. JAIN

NEERAJ GUPTA vs COMMISSIONER OF INCOME TAX

INCOME TAX-VI vs UNITED BIOTECH P. LTD

RAJAN GUPTA vs COMMISSIONER OF INCOME TAX

JANARDHAN VERMA vs OF INCOME TAX